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Madras High Court judgments, 2025

419 judgments · page 15 of 21

High Courts10 Nov 2025

E.Prem Kumar Vs State

Madras High Court · (2025) 11 MAD CK 1918

Protection Of Children From Sexual Offences Act, 2012-Section 11(1), 11(4), 12Tamil Nadu Prohibition Of Harassment Of Women Act, 1998-Section 4Bharatiya Nyaya Sanhita, 2023-Section 75, 126(2), 269, 296(b)
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High Courts10 Nov 2025

R.Hariprasath Vs State

Madras High Court · (2025) 11 MAD CK 1917

Bharatiya Nyaya Sanhita, 2023-Section 109, 115(2), 269, 296(b), 351(3), & Indian Penal Code, 1860-Section 294(b), 307, 323, 506(II)
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High Courts10 Nov 2025

Manigandan Vs State

Madras High Court · (2025) 11 MAD CK 1915

Bharatiya Nyaya Sanhita, 2023-Section 115(2), 126(2), 269, 296(b), 309(4), 311, 351(3)
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High Courts10 Nov 2025

Ranjithkumar Vs State

Madras High Court · (2025) 11 MAD CK 1914

Bharatiya Nyaya Sanhita, 2023-Section 269, 303(2), 326(A)Tamil Nadu Prohibition Act, 1937-Section 4(1)(A), 4(1)(C)
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High Courts10 Nov 2025Allowed

Manikandan @ Gold Mani And Others Vs State Of Tamilnadu

Madras High Court · (2025) 11 MAD CK 1910

Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 19, 20(b)(ii)(C), 24, 25, 27A, 29(1), 36A(4)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 187(3)Bharatiya Nyaya Sanhita, 2023-Section 63
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High Courts10 Nov 2025

Kalimuthu Vs State Of Tamilnadu

Madras High Court · (2025) 11 MAD CK 1904

Protection Of Children From Sexual Offences Act, 2012-Section 7, 8Bharatiya Nyaya Sanhita, 2023-Section 269, 351(3)
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High Courts07 Nov 2025

Rajesh Vs State

Madras High Court · (2025) 11 MAD CK 1902

Bharatiya Nyaya Sanhita, 2023-Section 75(2), 126(2), 269, 351(2)
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High Courts07 Nov 2025

Marimuthu Vs State

Madras High Court · (2025) 11 MAD CK 1901

Indian Penal Code, 1860-Section 120(B), 147, 148, 149, 201, 302Bharatiya Nyaya Sanhita, 2023-Section 269
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