High Courts07 Nov 2025Dismissed
Honest Raj Vs State
Madras High Court · (2025) 11 MAD CK 1898
Bharatiya Nyaya Sanhita, 2023-Section 309(4), 311
COURT ARCHIVE
Madras High Court judgments, 2025
419 judgments · page 16 of 21
High Courts07 Nov 2025Dismissed
Santha Spinning Mills Pvt Ltd Vs Asian Wind Energy Pvt Ltd
Madras High Court · (2025) 11 MAD CK 1895
Electricity Rules, 2005- Rule 3Arbitration And Conciliation Act, 1996-Section 34, 34(2A), 34(2)(b)Indian Contract Act, 1872-Section 74
High Courts07 Nov 2025
R. Kumaresan Vs State
Madras High Court · (2025) 11 MAD CK 1894
Indian Penal Code, 1860-Section 34, 294(b), 302, 307, 342Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts07 Nov 2025
Nisha Anurag Lodha And Others Anurag Lodha
Madras High Court · (2025) 11 MAD CK 1893
High Courts07 Nov 2025Allowed/ Disposed Of
Sabareeswaran Vs Director
Madras High Court · (2025) 11 MAD CK 1892
High Courts07 Nov 2025Dismissed
R.Sankar Vs State Of Tamil Nadu And Others
Madras High Court · (2025) 11 MAD CK 1891
High Courts07 Nov 2025
P.Ramesh Vs State Of Tamil Nadu
Madras High Court · (2025) 11 MAD CK 1890
Wild Life (Protection) Act, 1972 - Section 2(1), 2(2), 2(5), 2(11), 2(12B), 2(14), 2(15), 2(17), 2(18), 2(19), 2(23), 2(24A), 2(25B), 2(30), 2(31), 2(32), 2(36), 37, 39, 40, 42, 44(1)(A, 47, 48, 49, 50, 51(1), 52, 55, 56, 57Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts07 Nov 2025
Thangam Vs State Of Tamil Nadu And Others
Madras High Court · (2025) 11 MAD CK 1889
Bharatiya Nyaya Sanhita, 2023-Section 115(2), 269, 296(b), 351(3)Tamil Nadu Prohibition Of Harassment Of Women Act, 1998-Section 4
High Courts07 Nov 2025
Sudhakar And Others Vs State Of Tamil Nadu
Madras High Court · (2025) 11 MAD CK 1888
Wild Life (Protection) Act, 1972 - Section 2(1), 2(2), 2(5), 2(11), 2(12B), 2(14), 2(15), 2(17), 2(18), 2(19), 2(23), 2(24A), 2(25B), 2(30), 2(31), 2(32), 2(36), 37, 39, 40, 42, 44(1)(A, 47, 48, 49, 50, 51(1), 52, 55, 56, 57Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts07 Nov 2025
C.Muthukalyani @ Muthukalyan Vs S.Saravanan And Others
Madras High Court · (2025) 11 MAD CK 1887
High Courts06 Nov 2025Dismissed
N. Mahendra Babu And Others Vs N. Kaveri And Others
Madras High Court · (2025) 11 MAD CK 1882
Bharatiya Nyaya Sanhita, 2023-Section 309(5)
High Courts06 Nov 2025Disposed Of
Shanti Lal Vs Assistant Commissioner Of State Tax
Madras High Court · (2025) 11 MAD CK 1881
High Courts06 Nov 2025
Sebasthiyaraj Vs State
Madras High Court · (2025) 11 MAD CK 1879
Protection Of Children From Sexual Offences Act, 2012-Section 5(l), 5(j)(ii), 5(n), 6Code Of Criminal Procedure, 1973-Section 164Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts06 Nov 2025
R.Gollari Lakshmi Vs State Of Tamil Nadu
Madras High Court · (2025) 11 MAD CK 1878
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts06 Nov 2025Allowed/ Disposed Of
State Of Government And Others Vs Correspondent
Madras High Court · (2025) 11 MAD CK 1877
Tamil Nadu Recognised Private Schools (Regulation) Act, 1973- Section 14A, 14A(b)
High Courts06 Nov 2025
Ponraj Vs State Of Tamilnadu
Madras High Court · (2025) 11 MAD CK 1876
Indian Penal Code, 1860-Section 34, 109, 114, 120(b), 147, 148, 201, 212, 294(b), 302, 342Bharatiya Nyaya Sanhita, 2023-Section 269