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Madras High Court judgments, 2025

419 judgments · page 17 of 21

High Courts05 Nov 2025

C.Kesari Vs State

Madras High Court · (2025) 11 MAD CK 2014

Indian Penal Code, 1860-Section 120B, 419, 420, 465, 467, 468, 471, 473Bharatiya Nyaya Sanhita, 2023-Section 269
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High Courts04 Nov 2025

Priya Vs State

Madras High Court · (2025) 11 MAD CK 1866

Tamil Nadu Prohibition (Amendment) Act, 2024- -Section 4(1)(c), 4(1A)(ii)Bharatiya Nyaya Sanhita, 2023-Section 269
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High Courts04 Nov 2025

Joe Praveen @ Praveen Vs State

Madras High Court · (2025) 11 MAD CK 1865

Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(B), 29(1)Bharatiya Nyaya Sanhita, 2023-Section 269
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High Courts04 Nov 2025

Sunil Vs State

Madras High Court · (2025) 11 MAD CK 1863

Bharatiya Nyaya Sanhita, 2023-Section 269, 310(4)
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High Courts04 Nov 2025

Ramamoorthy Vs State

Madras High Court · (2025) 11 MAD CK 1862

Bharatiya Nyaya Sanhita, 2023-Section 123, 269, 274, 275Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003, -Section 24(1)
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High Courts04 Nov 2025

R.Jegan Vs State

Madras High Court · (2025) 11 MAD CK 1860

Bharatiya Nyaya Sanhita, 2023-Section 115(2), 191(2), 191(3), 269, 296(b), 303(2), 329(4), 324(4), 351(3)
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High Courts04 Nov 2025

Muhamadu Absarkhan Vs State

Madras High Court · (2025) 11 MAD CK 1858

Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(B), 29(1), 37Bharatiya Nyaya Sanhita, 2023-Section 269
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