High Courts29 Oct 2025
Samathanam Eliza Vs State of Tamilnadu
Madras High Court · (2025) 10 MAD CK 1313
Bharatiya Nyaya Sanhita, 2023 — Section 269, 316(2), 318(4), 340(2)
COURT ARCHIVE
Madras High Court judgments, 2025
419 judgments · page 19 of 21
High Courts29 Oct 2025Disposed Of
S.Muralidharan Vs Authorized Officer And Others
Madras High Court · (2025) 10 MAD CK 1312
High Courts29 Oct 2025
William Baulraj Vs State Of Tamilnadu
Madras High Court · (2025) 10 MAD CK 1311
Bharatiya Nyaya Sanhita, 2023 — Section 137(2), 269 Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8, 9(1), 10 Code Of Criminal Procedure, 1973 — Section 164
High Courts29 Oct 2025Disposed Of
S.Ganapathy Vs Collector And Others
Madras High Court · (2025) 10 MAD CK 1310
High Courts29 Oct 2025Disposed Of
K.Venkataramamoorthy Vs Zonal Deputy Tahsildar And Others
Madras High Court · (2025) 10 MAD CK 1309
High Courts28 Oct 2025
Vinoth Kuma Vs State Of Tamil Nadu
Madras High Court · (2025) 10 MAD CK 1307
Bharatiya Nyaya Sanhita, 2023 — Section 87, 269 Protection Of Children From Sexual Offences Act, 2012 — Section 5(1), 6
High Courts28 Oct 2025Allowed
H.Anandhi Vs Union Of India And Others
Madras High Court · (2025) 10 MAD CK 1302
Kalakshetra Foundation Recruitment Regulations, 2005 — Rule 3
High Courts27 Oct 2025
Ayyanar Vs State Of Tamil Nadu
Madras High Court · (2025) 10 MAD CK 1305
Protection Of Children From Sexual Offences Act, 2012 — Section 11(1), 12 Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 183 Bharatiya Nyaya Sanhita, 2023 — Section 269
High Courts27 Oct 2025Dismissed
A.Rajeswari Vs Registrar And Others
Madras High Court · (2025) 10 MAD CK 1304
High Courts27 Oct 2025
Poonjolai Vs State Of Tamilnadu
Madras High Court · (2025) 10 MAD CK 1303
Bharatiya Nyaya Sanhita, 2023 — Section 87, 269 Protection Of Children From Sexual Offences Act, 2012 — Section 5(l), 5(n), 6 Code Of Criminal Procedure, 1973 — Section 164
High Courts27 Oct 2025
Mohacchen Laskar Vs State
Madras High Court · (2025) 10 MAD CK 1301
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B) Bharatiya Nyaya Sanhita, 2023 — Section 269
High Courts27 Oct 2025
Verasi Ram Vs State
Madras High Court · (2025) 10 MAD CK 1300
Cigarettes And Other Tobacco Products (Prohibition Ofadvertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 7, 20(2) Bharatiya Nyaya Sanhita, 2023 — Section 123, 269
High Courts27 Oct 2025
Yasin Basha Vs State
Madras High Court · (2025) 10 MAD CK 1299
Bharatiya Nyaya Sanhita, 2023 — Section 324(4), 351(3), 269 Tamil Nadu Public Property (Prevention Of Damage And Loss) Act, 1992 — Section 3
High Courts27 Oct 2025
Rajkumar Vs State
Madras High Court · (2025) 10 MAD CK 1298
Protection Of Children From Sexual Offences Act, 2012 — Section 5(l), 5(m), 6 Bharatiya Nyaya Sanhita, 2023 — Section 269
High Courts27 Oct 2025
Karthikeyan Vs State
Madras High Court · (2025) 10 MAD CK 1297
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B), 29(1) Bharatiya Nyaya Sanhita, 2023 — Section 269
High Courts27 Oct 2025Dismissed
B. Vigenesh @ Vicky And Others Vs State
Madras High Court · (2025) 10 MAD CK 1296
Bharatiya Nyaya Sanhita, 2023 — Section 103, 103(2), 115(2), 137(2), 190, 191(2), 191(3)
High Courts25 Oct 2025
Meena Vs State Of Tamilnadu
Madras High Court · (2025) 10 MAD CK 1348
Bharatiya Nyaya Sanhita, 2023-Section 269, 316(2), 318(4), 336(2), 336(3), 340(2)
High Courts25 Oct 2025
Jebadurai And Others Vs State Of Tamil Nadu
Madras High Court · (2025) 10 MAD CK 1347
Bharatiya Nyaya Sanhita, 2023-Section 269, 308(2), 351(2)