High Courts25 Oct 2025
Arjun Vsv State Of Tamilnadu
Madras High Court · (2025) 10 MAD CK 1346
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(B)Bharatiya Nyaya Sanhita, 2023-Section 269
COURT ARCHIVE
Madras High Court judgments, 2025
419 judgments · page 20 of 21
High Courts25 Oct 2025Dismissed
Arvind Subramanyan Vs State And Others
Madras High Court · (2025) 10 MAD CK 1345
Code Of Criminal Procedure, 1973-Section 156(3)Prevention Of Corruption Act, 1988-Section 3
High Courts25 Oct 2025Disposed Of
Augustin Devaseelan Vs Secretary, Department Of School Education
Madras High Court · (2025) 10 MAD CK 1344
High Courts25 Oct 2025Dismissed
V.Ajay Vs State
Madras High Court · (2025) 10 MAD CK 1337
Bharatiya Nyaya Sanhita, 2023-Section 77, 78, 79, 115(2), 296(b), 351(3)Information Technology Act, 2000-Section 66E, 67, 67E
High Courts25 Oct 2025Disposed Of
Kanniammal And Others Vs S.Anjala And Others
Madras High Court · (2025) 10 MAD CK 1336
Code Of Civil Procedure, 1908-Section 47, 151
High Courts25 Oct 2025Disposed Of
Venkateswara Rao Molleti Vs Commissioner Of Police And Others
Madras High Court · (2025) 10 MAD CK 1334
Code Of Criminal Procedure, 1973-Section 156(3)
High Courts25 Oct 2025Allowed
Palaiyam Vs Additional Chief Secretary To The Government And Others
Madras High Court · (2025) 10 MAD CK 1333
Code Of Criminal Procedure, 1973-Section 167(2)
High Courts25 Oct 2025Disposed Of
K.Ravikumar Vs Joint Commissioner
Madras High Court · (2025) 10 MAD CK 1332
Tamil Nadu Hindu Religious And Charitable Endowments Act, 1959- Section 63(b)
High Courts24 Oct 2025Allowed
Asit Kumar Barma Vs State Of Tamil Nadu And Others
Madras High Court · (2025) 10 MAD CK 1342
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989-Section 3(1)(r), 3(1)(u), 3(1)(zc)
High Courts24 Oct 2025
Surya Vs State Of Tamilnadu
Madras High Court · (2025) 10 MAD CK 1341
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(B)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts24 Oct 2025Dismissed
Kodanda And Others Vs State Of Tamilnadu
Madras High Court · (2025) 10 MAD CK 1340
Indian Penal Code, 1860-Section 406, 420, 506(ii)
High Courts24 Oct 2025
Revathi Vs State Of Tamilnadu
Madras High Court · (2025) 10 MAD CK 1339
Indian Penal Code, 1860-Section 302Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts24 Oct 2025Dismissed
Sugumar Arumugam And Others Vs M/s.Shriram Finance Ltd
Madras High Court · (2025) 10 MAD CK 1338
Code Of Civil Procedure, 1908-Section 47
High Courts23 Oct 2025Dismissed
Pravin Kumar Vs Inspector Of Police
Madras High Court · (2025) 10 MAD CK 1489
Cigarettes And Other Tobacco Products (Prohibition Ofadvertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003-Section 6, 20(1)Bharatiya Nyaya Sanhita, 2023-Section 123Tamil Nadu Prohibition Act, 1937-Section 4(1)(a)
High Courts23 Oct 2025Disposed Of
Sumathy Vs Commissioner Of Police And Others
Madras High Court · (2025) 10 MAD CK 1487
Code Of Criminal Procedure, 1973-Section 174Indian Penal Code, 1860-Section 304(ii)
High Courts23 Oct 2025Dismissed
Vanitha And Others Vs State
Madras High Court · (2025) 10 MAD CK 1486
Bharatiya Nyaya Sanhita, 2023-Section 306
High Courts23 Oct 2025Dismissed
Senguttuvan Vs State
Madras High Court · (2025) 10 MAD CK 1485
Bharatiya Nyaya Sanhita, 2023-Section 303(2)Indian Penal Code, 1860-Section 379Mines And Minerals (Development And Regulation) Act, 1957-Section 21(1)
High Courts23 Oct 2025Disposed Of
M.Raj Mohan Vs State Of Tamilnadu
Madras High Court · (2025) 10 MAD CK 1484