High Courts04 Mar 2019Dismissed
Principal Commissioner Of Income Tax Vs A. Anbukkannan
Madras High Court · (2019) 03 MAD CK 0011
Income Tax Act, 1961 — Section 260A
COURT ARCHIVE
Madras High Court judgments, 2019
724 judgments · page 37 of 37
High Courts01 Mar 2019Disposed Off
C. Jayaraj Vs Government Of Tamil Nadu & Others
Madras High Court · (2019) 03 MAD CK 0040
High Courts01 Mar 2019Allowed
Infrastructure Development Finance Co. Limited Vs Assistant Commissioner Of Income Tax
Madras High Court · (2019) 03 MAD CK 0010
Income Tax Act, 1961 — Section 2(28A), 10, 10(23G), 36(1)(viii), 36(1)(viia)(c)
High Courts30 Jan 2019Allowed
Khadir Mohindeen College Vs Secretary To Government & Others
Madras High Court · (2019) 01 MAD CK 0001