High Courts08 Mar 2019
S.Annapoorn Vs K.Vijay
Madras High Court · (2019) 03 MAD CK 0218
Guardians And Wards Act, 1890 — Section 3, 7, 9, 10, 25
COURT ARCHIVE
Madras High Court judgments, 2019
724 judgments · page 36 of 37
High Courts08 Mar 2019Dismissed
M/s. Patterson & Co Pvt. Limited Vs Deputy Commissioner Of Income Tax
Madras High Court · (2019) 03 MAD CK 0024
Income Tax Act, 1961 — Section 37, 40A(2)(ab), 40A(2)(b), 40A(2)(b)(v), 260A
High Courts08 Mar 2019Dismissed
M/s. Swathi Enterprises Vs Deputy Commissioner Of Income Tax
Madras High Court · (2019) 03 MAD CK 0023
Income Tax Act, 1961 — Section 132, 132(4), 158B(b), 158BC, 251(1), 254, 254(2)
High Courts08 Mar 2019
S. Annapoorni Vs K. Vijay
Madras High Court · (2019) 03 MAD CK 0009
Guardians And Wards Act, 1890 — Section 3, 7, 9, 10, 25
High Courts07 Mar 2019Dismissed
P. Rathinam Vs State Of Tamil Nadu & Others
Madras High Court · (2019) 03 MAD CK 0045
High Courts07 Mar 2019Dismissed
V. Sadasivam & Others Vs District Collector & Others
Madras High Court · (2019) 03 MAD CK 0044
High Courts07 Mar 2019Dismissed
M. Karunanidhi & Others Vs Chief Secretary To Government & Others
Madras High Court · (2019) 03 MAD CK 0043
Tamil Nadu Legislative Assembly Rules, — Rule 110
High Courts07 Mar 2019Allowed
M/s. Kavitha Jewellers Vs Deputy Commissioner Of Income Tax
Madras High Court · (2019) 03 MAD CK 0022
Income Tax Act, 1961 — Section 158BC, 260A
High Courts07 Mar 2019Dismissed
Principal Commissioner Of Income Tax Vs M/s. V.A. Tech Wabag Pvt. Ltd
Madras High Court · (2019) 03 MAD CK 0021
Income Tax Act, 1961 — Section 37(1), 80IA(4), 80IA(4)(iv), 260A
High Courts07 Mar 2019Allowed
R. Bhoopathy Vs Commissioner Of Income Tax
Madras High Court · (2019) 03 MAD CK 0020
Income Tax Act, 1961 — Section 132, 132(4), 158BC, 158BC(4), 260A
High Courts07 Mar 2019Disposed Off
M/s. Vigneswar Tex Vs Income Tax Officer
Madras High Court · (2019) 03 MAD CK 0019
Income Tax Act, 1961 — Section 56, 80HHC, 147
High Courts06 Mar 2019Disposed Off
K. Sundarajan & Others Vs Election Commission Of India & Others
Madras High Court · (2019) 03 MAD CK 0042
High Courts06 Mar 2019Allowed
M/s. Sundaram Finance Limited Vs Assistant Commissioner Of Income Tax
Madras High Court · (2019) 03 MAD CK 0018
High Courts06 Mar 2019Dismissed
Commissioner Of Incometax Vs M/s. Chettinad Lignite Transport Services Private Limited
Madras High Court · (2019) 03 MAD CK 0017
Income Tax Act, 1961 — Section 80IA, 80IA(4), 80IA(4)(iv), 260A
High Courts05 Mar 2019Dismissed
S. Dhanasekaran Vs Tamil Nadu State Marketing Corporation Ltd & Others
Madras High Court · (2019) 03 MAD CK 0041
Tamil Nadu Liquor Retail Vending (In Shops And Bars) Rules, 2003 — Rule 8, 8(1)
High Courts05 Mar 2019Allowed
M/s. Sundaram Finance Limited Vs Assistant Commissioner Of Income Tax
Madras High Court · (2019) 03 MAD CK 0016
High Courts05 Mar 2019Dismissed
V. Vijayalakshmi Vs Deputy Commissioner Of Income Tax
Madras High Court · (2019) 03 MAD CK 0015
Income Tax Act, 1961 — Section 132, 132 (4), 158BC, 158BD, 260A
High Courts05 Mar 2019Disposed Off
G. Mallikarjuna Reddy Vs Income Tax Officer
Madras High Court · (2019) 03 MAD CK 0014
High Courts05 Mar 2019Disposed Off
M/s. Sundaram Finance Limited Vs Joint Commissioner Of Income Tax
Madras High Court · (2019) 03 MAD CK 0013
Income Tax Act, 1961 — Section 260A
High Courts04 Mar 2019Dismissed
M/s. Eastman Exports Global Clothing (P) Ltd Vs Deputy Commissioner Of Income Tax
Madras High Court · (2019) 03 MAD CK 0012
Income Tax Act, 1961 — Section 80IA, 260A, 271(1)(c)