High Courts18 Mar 2019Allowed
M/s. Lakshmi Card Clothing Mfg. Co. (P)Ltd Vs Assistant Commissioner Of Income Tax
Madras High Court · (2019) 03 MAD CK 0060
Income Tax Act, 1961 — Section 32(1)(iia), 80HH, 260A, 288(2)
COURT ARCHIVE
Madras High Court judgments, 2019
724 judgments · page 34 of 37
High Courts18 Mar 2019Dismissed
Apex Laboratories P Ltd Vs Deputy Commissioner Of Income Tax
Madras High Court · (2019) 03 MAD CK 0059
Income Tax Act, 1961 — Section 37(1), 260A
High Courts18 Mar 2019
M/s. FFE Minerals (I) P Ltd. (now known As FL. Smidth Minerals Private Ltd.) Vs Deputy Commissioner Of Income Tax
Madras High Court · (2019) 03 MAD CK 0058
Income Tax Act, 1961 — Section 37, 37(1), 40(a), 40(a)(i), 194A, 194A(3), 195, 195(2), 260A
High Courts18 Mar 2019Dismissed
A. Ashok Anand Vs Election Commission Of India & Others
Madras High Court · (2019) 03 MAD CK 0050
Government Of Union Territories Act, 1963 — Section 14(1), 14(3), 14(4)Prevention Of Corruption Act, 1988 — Section 8(1), 8(3), 13, 13(1)(e), 13(2), 109Indian Penal Code, 1860 — Section 107, 109
High Courts18 Mar 2019Dismissed
Commissioner Of Income Tax Vs R. Nedunchezian
Madras High Court · (2019) 03 MAD CK 0033
Income Tax Act, 1961 — Section 69, 69A
High Courts15 Mar 2019Allowed
V. Mohandoss & Others Vs State Information Commissioner & Others
Madras High Court · (2019) 03 MAD CK 0149
Right To Information Act, 2005 — Section 7(1), 20
High Courts15 Mar 2019Disposed Off
M/s United India Insurance Company Limited Vs Elango & Others
Madras High Court · (2019) 03 MAD CK 0148
High Courts15 Mar 2019Dismissed
Divisional Manager Vs Karthick & Others
Madras High Court · (2019) 03 MAD CK 0147
High Courts15 Mar 2019Dismissed
Managing Director Vs S. Sumathi & Others
Madras High Court · (2019) 03 MAD CK 0146
High Courts15 Mar 2019Allowed
T. Mahadevan Vs Superintendent Of Police & Others
Madras High Court · (2019) 03 MAD CK 0145
Indian Penal Code, 1860 — Section 147, 148, 294(b), 307, 323
High Courts15 Mar 2019Party Allowed
Sasikala & Others Vs Larsen And Tourbo Co. Ltd & Others
Madras High Court · (2019) 03 MAD CK 0143
High Courts15 Mar 2019Dismissed
Reliance General Insurance Co. Ltd Vs B. Prabakaran & Others
Madras High Court · (2019) 03 MAD CK 0142
Motor Vehicles Act, 1988 — Section 168
High Courts15 Mar 2019Dismissed
R. Lakshmi Ammal Vs N. Devikala & Others
Madras High Court · (2019) 03 MAD CK 0141
Court Fees Act, 1870 — Section 7(5)
High Courts15 Mar 2019Party Allowed
Palaniyammal Vs Sindhu & Others
Madras High Court · (2019) 03 MAD CK 0140
High Courts15 Mar 2019Allowed
P. Magesh Vs State & Others
Madras High Court · (2019) 03 MAD CK 0139
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 109, 110
High Courts15 Mar 2019Party Allowed
Oriental Insurance Co Ltd Vs Murugesan & Others
Madras High Court · (2019) 03 MAD CK 0138
Motor Vehicles Act, 1988 — Section 166, 168, 169
High Courts15 Mar 2019
Nehru Middle School Vs State Of Tamil Nadu & Others
Madras High Court · (2019) 03 MAD CK 0137
Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 — Section 29, 34Tamil Nadu Recognized Private Schools (Regulation) Rules, 1974 — Rule 15(4)
High Courts15 Mar 2019Party Allowed
M. Periyasamy Vs N. Subramaniam & Others
Madras High Court · (2019) 03 MAD CK 0136
Workmen's Compensation Act, 1923 — Section 4(1A), 4(1B)
High Courts15 Mar 2019Disposed Off
M/s Sri Ganga Power Batteries Vs State Tax Officer
Madras High Court · (2019) 03 MAD CK 0134
High Courts15 Mar 2019Dismissed
G. Adhiparasakthi Vs State Of Tamil Nadu & Others
Madras High Court · (2019) 03 MAD CK 0133
Constitution Of India, 1950 — Article 14, 16, 16(1), 16(2)