High Courts19 Mar 2019Allowed
K. Kumar & Others Vs Tamil Nadu State Transport Corporation [Division - I], Ltd
Madras High Court · (2019) 03 MAD CK 0110
COURT ARCHIVE
Madras High Court judgments, 2019
724 judgments · page 33 of 37
High Courts19 Mar 2019Disposed Off
Indian Wind Power Association & Others Vs State Of Tamil Nadu
Madras High Court · (2019) 03 MAD CK 0109
Electricity Act, 2003 — Section 84(1), 85(1), 86(1)(f)
High Courts19 Mar 2019Dismissed
G. Dhanasekar Vs T. A. Jayaprakash
Madras High Court · (2019) 03 MAD CK 0108
Negotiable Instruments Act, 1881 — Section 138, 129
High Courts19 Mar 2019Dismissed
Balaji & Others Vs State
Madras High Court · (2019) 03 MAD CK 0107
Indian Penal Code, 1860 — Section 120(B), 341, 392, 397Evidence Act, 1872 — Section 25, 26, 27Code Of Criminal Procedure, 1973 — Section 428
High Courts19 Mar 2019Allowed
B. Veman Vs State Of Tamil Nadu & Others
Madras High Court · (2019) 03 MAD CK 0106
High Courts19 Mar 2019Allowed
B. Saravanan & Others Vs State & Others
Madras High Court · (2019) 03 MAD CK 0105
Code Of Criminal Procedure, 1973 — Section 482
High Courts19 Mar 2019Disposed Off
M/s. Agro 1 Stop & Others Vs Commissioner Of Customs & Others
Madras High Court · (2019) 03 MAD CK 0104
Customs Act, 1962 — Section 15Foreign Trade (Development And Regulation Act), 1992 — Section 3(2), 5Handling Of Cargo In Customs Areas Regulations, 2009 — Rule 6(l), 6(1)(1)
High Courts19 Mar 2019Dismissed
Abdul Kadir Najmudin Sathak Vs Union Of India & Others
Madras High Court · (2019) 03 MAD CK 0103
Prevention of Money-Laundering Act, 2002 — Section 3, 5, 45, 50(2), 50(3)Code Of Criminal Procedure, 1973 — Section 41, 41AUnlawful Activities Prevention Act, 1967 — Section 10, 13, 18
High Courts19 Mar 2019Dismissed
M/s. A.A. Associates & Others Vs Indian Overseas Bank & Others
Madras High Court · (2019) 03 MAD CK 0102
High Courts19 Mar 2019Dismissed
A. Abdul Samadh Vs The Deputy Inspector Of General Of Police & Others
Madras High Court · (2019) 03 MAD CK 0101
High Courts19 Mar 2019Dismissed
M/s. Sri Aurobindo Ashram Harpagaon Workshop Trust Vs Deputy Commissioner Of Income Tax
Madras High Court · (2019) 03 MAD CK 0063
Income Tax Act, 1961 — Section 35(I)(ii), 80AB, 80B(5), 80GGA, 80HC(3), 80HHC, 80HHC(1), 80HHC(3), 80HHC(3)(a), 80HHC(3)(b), 80HHC(3)(c), 260A
High Courts19 Mar 2019Partly Allowed
Commissioner Of Income Tax Vs M/s. TVS Electronics Limited
Madras High Court · (2019) 03 MAD CK 0062
Income Tax Act, 1961 — Section 35(2AB), 143(1), 234D, 260A
High Courts19 Mar 2019Dismissed
M/s. Covansys (India) P. Ltd Vs Assistant Commissioner Of Income Tax
Madras High Court · (2019) 03 MAD CK 0061
Income Tax Act, 1961 — Section 10(B), 14A, 143(3), 260A, 263
High Courts19 Mar 2019Dismissed
M/s. Amutham Enterprises Vs Commissioner Of Income Tax
Madras High Court · (2019) 03 MAD CK 0036
Income Tax Act, 1961 — Section 260A, 271(1)(c)
High Courts18 Mar 2019Allowed
Visaka Industries Limited Vs Bhadreshwar Vidyut Private Limited
Madras High Court · (2019) 03 MAD CK 0156
Arbitration And Conciliation Act, 1996 — Section 11(6)
High Courts18 Mar 2019Dismissed
Vaithilinga Asari (Died) & Others Vs Sivapragas Chettiar (Died) & Others
Madras High Court · (2019) 03 MAD CK 0155
Code Of Civil Procedure, 1908 — Section 47, Order 21 Rule 22, Order 21 Rule 23, Order 21 Rule 24, Order 21 Rule 85, Order 34 Rule 1, Order 34 Rule 2Transfer Of Property Act, 1882 — Section 60 ,62
High Courts18 Mar 2019Allowed
S. Balaji & Others Vs S.P. Muthuraman
Madras High Court · (2019) 03 MAD CK 0154
Environment (Protection) Act, 1986 — Section 15(1)Code Of Criminal Procedure, 1973 — Section 39, 195(1)(b)(i), 202, 203Indian Penal Code, 1860 — Section 192, 193, 202
High Courts18 Mar 2019Disposed Off
Jayavel Vs Government Of Tamil Nadu & Others
Madras High Court · (2019) 03 MAD CK 0153
Tamil Nadu Protection Of Tank And Eviction Of Encroachment Act, 2007 — Section 6(2), 12Tamil Nadu Protection Of Tank And Eviction Of Encroachment Rules, 2007 — Rule 2(d), 6, 6(1), 7
High Courts18 Mar 2019Dismissed
C. Ramachandran Vs State & Others
Madras High Court · (2019) 03 MAD CK 0152
Land Acquisition Act, 1894 — Section 4(1), 6
High Courts18 Mar 2019Disposed Off
A. Rajasekaran Vs Registrar General
Madras High Court · (2019) 03 MAD CK 0151
Code Of Criminal Procedure, 1973 — Section 309Punjab Civil Services Rules Vol. II — Rule 2.2(b)Central Civil Services (Pension) Rules, 1972 — Rule 9(2)