High Courts26 Mar 2019Dismissed
S. Sahul Hameed & Others Vs A. Faisalkhan & Others
Madras High Court · (2019) 03 MAD CK 0089
COURT ARCHIVE
Madras High Court judgments, 2019
724 judgments · page 31 of 37
High Courts26 Mar 2019
G. Kannan @ Manikannan Vs M/s.Sathya Jyothi Films & Others
Madras High Court · (2019) 03 MAD CK 0088
High Courts26 Mar 2019Dismissed
D. Manohar Vs State Transport Authority & Others
Madras High Court · (2019) 03 MAD CK 0087
Motor Vehicles Act, 1939 — Section 10, 57, 57(3), 57(8), 62(1), 63, 68, 68D(3), 68E, 68FFTamil Nadu Special Provisions Motor Vehicles Act, 1992 — Section 10Motor Vehicle Act, 1998 — Section 88
High Courts26 Mar 2019Allowed
ABF Abdullah Faizee Vs Inspector Of Police & Others
Madras High Court · (2019) 03 MAD CK 0086
Code Of Criminal Procedure, 1973 — Section 482Code Of Civil Procedure, 1908 — Order 41 Rule 5(2)
High Courts26 Mar 2019Allowed
Commissioner Of Income Tax Chennai Vs M/s. Chakiat Agencies Pvt. Limited
Madras High Court · (2019) 03 MAD CK 0035
Income Tax Act, 1961 — Section 41, 41(1)
High Courts26 Mar 2019Dismissed
A.R. Ravichandran & Others Vs M/s. Magnitude Realtors & Probuild Pvt Ltd & Others
Madras High Court · (2019) 03 MAD CK 0002
Companies Act, 1956 — Section 291, 292Code Of Civil Procedure, 1908 — Order 6 Rule 14, Order 6 Rule 15, Order 7 Rule 11, 11(a), 11(d) Order 29 Rule 1Companies Act, 2013 — Section 179
High Courts26 Mar 2019
S. Mohankumar Vs Green Avenue Homes & Gardens & Others
Madras High Court · (2019) 03 MAD CK 0001
High Courts25 Mar 2019Dismissed
P. Mahalakshmi Vs Accounts Officer & Others
Madras High Court · (2019) 03 MAD CK 0085
High Courts25 Mar 2019
M/s. Kaleesuwari Refinery Private Limited Vs M/s. Lakshmi Traders
Madras High Court · (2019) 03 MAD CK 0084
High Courts25 Mar 2019Allowed
K. Venkatesan Vs Superintendent Of Police & Others
Madras High Court · (2019) 03 MAD CK 0083
High Courts25 Mar 2019Dismissed
E. Annamalai Vs State
Madras High Court · (2019) 03 MAD CK 0082
Indian Penal Code, 1860 — Section 279, 304(A)
High Courts25 Mar 2019Allowed
Chinnasamy Vs Revenue Divisional Officer & Others
Madras High Court · (2019) 03 MAD CK 0081
High Courts25 Mar 2019Allowed
C. Venkatachalam & Others Vs Inspector Of Police
Madras High Court · (2019) 03 MAD CK 0080
High Courts25 Mar 2019Dismissed
Ashok Anand Vs Secretary & Others
Madras High Court · (2019) 03 MAD CK 0079
Representation Of The People Act, 1951 — Section 8, 8(1), 8(1)(m), 8(3)Constitution Of India, 1950 — Article 101(3)(a), 102, 102(3), 102(1)(e), 103, 190(3), 190(3)(a), 191, 191(1)(e), 192, 192(1), 192(2), 239Government Of Union Territories Act, 1963 — Section 14(1)
High Courts25 Mar 2019Allowed
L. Ellappan Vs Superintendent Of Police & Others
Madras High Court · (2019) 03 MAD CK 0064
High Courts25 Mar 2019
B. Brinda & Others Vs G.B.S. Naidu (alias) G.S. Bhaskara Rao Naidu & Others
Madras High Court · (2019) 03 MAD CK 0004
Hindu Succession Act, 1956 — Section 8Court Fees Act, 1870 — Section 37(2)
High Courts22 Mar 2019Allowed
Subramanian Vs A. Baskaran
Madras High Court · (2019) 03 MAD CK 0128
Negotiable Instruments Act, 1881 — Section 138, 142, 147
High Courts22 Mar 2019
Tamil Nadu Health Employees Welfare Association Vs Chief Election Commissioner & Others
Madras High Court · (2019) 03 MAD CK 0054
Tamil Nadu Government Servants (Conditions Of Service) Rules, 2016 — Section 2(a), 2(b), 2(c), 2(d), 2(e), 17(1)General Clauses Act, 1897 — Section 3(3), 3(62)Code Of Civil Procedure, 1908 — Order 19 Rule 3
High Courts22 Mar 2019Dismissed
Most Rev. Dr. Antony Pappusamy Vs Election Commissioner & Others
Madras High Court · (2019) 03 MAD CK 0053
Representation Of The People Act, 1951 — Section 25Constitution Of India, 1950 — Article 25, 25(1), 26, 28, 29(i), 172, 226, 324, 324(1), 327, 328, 329, 329(b)