High Courts29 Mar 2019Party Allowed
Saroja Vs State
Madras High Court · (2019) 03 MAD CK 0067
Indian Penal Code, 1860 — Section 201, 302Evidence Act, 1872 — Section 106Code Of Criminal Procedure, 1973 — Section 428
COURT ARCHIVE
Madras High Court judgments, 2019
724 judgments · page 30 of 37
High Courts29 Mar 2019Dismissed
State Of Tamil Nadu Vs TV. Mahalakshmi Process
Madras High Court · (2019) 03 MAD CK 0066
The Tamil Nadu General Sales Tax Act, 1959 — Section 12(1), 12(3)(b), 38
High Courts29 Mar 2019Dismissed
Dr. Thanveer Ahmed Vs State Of Tamil Nadu & Others
Madras High Court · (2019) 03 MAD CK 0065
Constitution Of India, 1950 — Article 226
High Courts28 Mar 2019Disposed Off
I Additional District And Sessions Judge & Others Vs Arumugam & Others
Madras High Court · (2019) 03 MAD CK 0078
Indian Penal Code, 1860 — Section 294(b), 302, 307, 366, 506(ii)Code Of Criminal Procedure, 1973 — Section 164, 313, 354(3), 357(1)
High Courts28 Mar 2019Disposed Off
P. Gokul Kaleeswaran Vs Union Public Service Commission & Others
Madras High Court · (2019) 03 MAD CK 0077
High Courts28 Mar 2019Disposed Off
R.K. Venkataraman Vs Assistant Commissioner Of Income Tax & Others
Madras High Court · (2019) 03 MAD CK 0076
Income Tax Act, 1961 — Section 220(3), 220(6), 220(7), 226(3)
High Courts27 Mar 2019Dismissed
Dr. Vinoth & Others Vs Government Of Tamil Nadu & Others
Madras High Court · (2019) 03 MAD CK 0100
Constitution Of India, 1950 — Article 14Post Graduate Medical Education Regulations, 2000 — Regulation 9, 9(IV)
High Courts27 Mar 2019Disposed Off
Dr. Thanveer Ahmed & Others Vs State Of Tamil Nadu & Others
Madras High Court · (2019) 03 MAD CK 0099
High Courts27 Mar 2019Dismissed
P. Saravanan Vs District Collector & Others
Madras High Court · (2019) 03 MAD CK 0098
Constitution Of India, 1950 — Article 21, 51A
High Courts27 Mar 2019Disposed Off
Max Trade Limited Vs State Of Tamil Nadu & Others
Madras High Court · (2019) 03 MAD CK 0097
Chennai City Civil Court Act, 1892 — Section 3A, 4
High Courts27 Mar 2019Disposed Off
M. Mohammed Shahid Vs Inspector General Of Registration & Others
Madras High Court · (2019) 03 MAD CK 0096
High Courts27 Mar 2019Allowed
Geetha Matric Hr. Sec. School Vs State Of Tamil Nadu & Others
Madras High Court · (2019) 03 MAD CK 0095
Tamil Nadu Schools (Regulation Of Collection Of Fee) Act, 2009 — Section 6(1)
High Courts27 Mar 2019Allowed
Balasubramani Vs State
Madras High Court · (2019) 03 MAD CK 0094
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313
High Courts27 Mar 2019Dismissed
M/s. Karandhai Tamizh Sangam Vs Commissioner Of Income Tax-II & Others
Madras High Court · (2019) 03 MAD CK 0039
High Courts27 Mar 2019Disposed Off
Central Board Of Direct Taxes & Others Vs Correspondent & Others
Madras High Court · (2019) 03 MAD CK 0038
Income Tax Act, 1961 — Section 192
High Courts27 Mar 2019
J.V.J. Subramaniam Vs M/s. Indian Oil Corporation
Madras High Court · (2019) 03 MAD CK 0003
Limitation Act, 1963 — Article 52, 110
High Courts26 Mar 2019Dismissed
T.R. Samraj Vs V. Thulasimani & Others
Madras High Court · (2019) 03 MAD CK 0093
High Courts26 Mar 2019Dismissed
Sujana Metal Products Ltd.Employees Welfare Association Vs M/s.Splendid Metal Products Ltd & Others
Madras High Court · (2019) 03 MAD CK 0092
High Courts26 Mar 2019Dismissed
Head, Fleet Management M/s.Sical Logistics Ltd Vs Debt Recovery Appellate Tribunal & Others
Madras High Court · (2019) 03 MAD CK 0091
Limitation Act, 1963 — Section 5Constitution Of India, 1950 — Article 226Negotiable Instruments Act, 1881 — Section 138
High Courts26 Mar 2019Dismissed
S. Valaiyapathy Vs Chairman & Managing Director & Others
Madras High Court · (2019) 03 MAD CK 0090
Constitution Of India, 1950 — Article 226