High Courts03 Apr 2019Dismissed
H.V. Vimalan Vs State
Madras High Court · (2019) 04 MAD CK 0036
Code Of Criminal Procedure, 1973 — Section 197, 482Registration Act, 1908 — Section 52, 71, 72, 86Indian Penal Code, 1860 — Section 120(B), 167, 420, 465
COURT ARCHIVE
Madras High Court judgments, 2019
724 judgments · page 28 of 37
High Courts03 Apr 2019Dismissed
Sathyamarty @ Padma Vs State
Madras High Court · (2019) 04 MAD CK 0035
Indian Penal Code, 1860 — Section 120(b), 148, 149, 307, 333Prevention Of Terrorism Act, 2002 — Section 3(2)(b), 3(3), 3(5), 4(b), 22(1)Arms Act, 1959 — Section 25(1b)(a)
High Courts03 Apr 2019Disposed Off
Karumuri Pulses Vs Commissioner Of Customs & Others
Madras High Court · (2019) 04 MAD CK 0034
Customs Act, 1962 — Section 15Foreign Trade (Development And Regulation Act), 1992 — Section 3(2), 5Handling Of Cargo In Customs Areas Regulations, 2009 — Rule 6(l), 6(1)(I)
High Courts03 Apr 2019Allowed
M/s Oren Hydrocarbons Private Ltd Vs Assistant Commissioner Of Income Tax & Others
Madras High Court · (2019) 04 MAD CK 0033
Income Tax Act, 1961 — Section 220(3), 220(6), 220(7), 221(1), 226(3)
High Courts02 Apr 2019Dismissed
Superintending Engineer National Highways Vs M/s. Gowpatt Associates
Madras High Court · (2019) 04 MAD CK 0027
Arbitration And Conciliation Act, 1996 — Section 16, 34, 34(2A), 34(2)(a)(iv), 34(2)(b)(ii), 48
High Courts02 Apr 2019Disposed Off
M/s. Zoom International Vs Commissioner Of Customs & Others
Madras High Court · (2019) 04 MAD CK 0026
Customs Act, 1962 — Section 15Foreign Trade (Development And Regulation Act), 1992 — Section 3(2), 5Handling Of Cargo In Customs Areas Regulations, 2009 — Rule 6(l), 6(1)(1)
High Courts02 Apr 2019Disposed Off
S. Rajamanickam Vs Hand Raj Varma & Others
Madras High Court · (2019) 04 MAD CK 0025
Tamil Nadu Panchayat Development Sub-Ordinate Service Rules — Rule 3Constitution Of India, 1950 — Article 309
High Courts02 Apr 2019Disposed Off
V. Dhanasekaran Vs District Collector
Madras High Court · (2019) 04 MAD CK 0024
Tamil Nadu Government Servants Application For Post Rules, 1973 — Rule 19(1)Constitution Of India, 1950 — Article 226
High Courts02 Apr 2019Allowed
J.K. Pushpalatha Vs State Of Tamil Nadu & Others
Madras High Court · (2019) 04 MAD CK 0023
Tamil Nadu Urban Land (Ceiling & Regulation) Act, 1978 — Section 6
High Courts02 Apr 2019Allowed
C. Vellaisamy Vs State
Madras High Court · (2019) 04 MAD CK 0022
Indian Penal Code, 1860 — Section 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(1), 21(2)
High Courts02 Apr 2019Partly Allowed
Ahamed Ali Vs State
Madras High Court · (2019) 04 MAD CK 0021
Indian Penal Code, 1860 — Section 307, 326, 341, 506(ii)Code Of Criminal Procedure, 1973 — Section 154, 428
High Courts01 Apr 2019Allowed
G. Muthukumar Vs Inspector Of Police & Others
Madras High Court · (2019) 04 MAD CK 0062
High Courts01 Apr 2019Dismissed
M. Sakthivel & Others Vs State Of Tamil Nadu & Others
Madras High Court · (2019) 04 MAD CK 0055
Constitution Of India, 1950 — Article 12, 14, 16, 16(1), 16(4), 21, 23, 32, 141, 142, 226, 162, 309, 315, 320, 323A, 335
High Courts01 Apr 2019Disposed Off
K. Suresh Vs Commissioner & Others
Madras High Court · (2019) 04 MAD CK 0020
Tamil Nadu Co-operative Societies Act, 1983 — Section 90Constitution Of India, 1950 — Article 226
High Courts01 Apr 2019Disposed Off
Keshav Chats Vs State Of Tamil Nadu & Others
Madras High Court · (2019) 04 MAD CK 0019
Tamil Nadu Town And Country Planning Act, 1971 — Section 56(2)(iii), 56(2A)
High Courts01 Apr 2019Allowed
P. Arunachalam Vs Passport Officer & Others
Madras High Court · (2019) 04 MAD CK 0017
Indian Penal Code, 1860 — Section 143, 188Tamil Nadu Property Prevention Of Damage And Loss Act, 1992 — Section 3
High Courts01 Apr 2019Dismissed
P. Saravanan Vs State Of Tamil Nadu & Others
Madras High Court · (2019) 04 MAD CK 0016
High Courts01 Apr 2019Disposed Off
R. Ilanji Vs District Collector & Others
Madras High Court · (2019) 04 MAD CK 0015
High Courts01 Apr 2019Dismissed
R. Inbasekaran Vs State Of Tamil Nadu & Others
Madras High Court · (2019) 04 MAD CK 0014
Tamil Nadu Liquor Retail Vending (In Shops And Bars) Rules, 2003 — Rule 8Constitution Of India, 1950 — Article 226