High Courts01 Apr 2019Allowed
Correspondent Vs State Of Tamil Nadu & Others
Madras High Court · (2019) 04 MAD CK 0013
COURT ARCHIVE
Madras High Court judgments, 2019
724 judgments · page 29 of 37
High Courts01 Apr 2019Disposed Off
State Bank Of India Vs District Collector & Others
Madras High Court · (2019) 04 MAD CK 0011
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14
High Courts01 Apr 2019Dismissed
State Of Tamil Nadu & Others Vs G. Salomi & Others
Madras High Court · (2019) 04 MAD CK 0010
Tamil Nadu Pension Rules, 1978 — Rule 11(4)Constitution Of India, 1950 — Article 14
High Courts01 Apr 2019Allowed
State Of Tamil Nadu & Others Vs V.A. Ekoram
Madras High Court · (2019) 04 MAD CK 0009
High Courts01 Apr 2019Allowed
Anbazhagan Vs Inspector Of Police
Madras High Court · (2019) 04 MAD CK 0008
High Courts01 Apr 2019Allowed
C. Mathaiyan Vs Inspector Of Police
Madras High Court · (2019) 04 MAD CK 0007
High Courts01 Apr 2019Disposed Off
A.R. Anandan Vs State
Madras High Court · (2019) 04 MAD CK 0006
Indian Penal Code, 1860 — Section 147, 148, 294(b), 341, 506(ii)Tamil Nadu Property Prevention Of Damage And Loss Act, 1992 — Section 3
High Courts01 Apr 2019Disposed Off
Amirthalingam Pillai & Others Vs State & Others
Madras High Court · (2019) 04 MAD CK 0005
High Courts01 Apr 2019Disposed Off
C. Ganesh Manikandan Vs State Of Tamil Nadu & Others
Madras High Court · (2019) 04 MAD CK 0004
High Courts01 Apr 2019Allowed
G. Koppaiyasamy Vs Assistant Director & Others
Madras High Court · (2019) 04 MAD CK 0003
High Courts01 Apr 2019Dismissed
Ananth Vs Government Of Tamil Nadu & Others
Madras High Court · (2019) 04 MAD CK 0001
Indian Penal Code, 1860 — Section 313, 498(A)Dowry Prohibition Act, 1961 — Section 4Tamil Nadu Civil Services (Discipline And Appeal) Rules, 1955 — Rule 17(b)
High Courts29 Mar 2019Allowed
B.T. Kumar @ Arasukumar Vs State & Others
Madras High Court · (2019) 03 MAD CK 0075
Indian Penal Code, 1860 — Section 406, 420, 506Code Of Criminal Procedure, 1973 — Section 161(3)
High Courts29 Mar 2019Allowed
G. Damodaran Vs Agricultural Production Commissioner & Others
Madras High Court · (2019) 03 MAD CK 0074
Constitution Of India, 1950 — Article 162, 309
High Courts29 Mar 2019Dismissed
Kubandran Vs State
Madras High Court · (2019) 03 MAD CK 0073
Indian Penal Code, 1860 — Section 307
High Courts29 Mar 2019Dismissed
Mahalingam & Others Vs State
Madras High Court · (2019) 03 MAD CK 0072
Indian Penal Code, 1860 — Section 148, 149, 307, 324
High Courts29 Mar 2019Disposed Off
Nakkheeran Gopal Vs State & Others
Madras High Court · (2019) 03 MAD CK 0071
Indian Penal Code, 1860 — Section 354(A), 354(B)Information Techonology Act, 2000 — Section 66(E)Tamil Nadu Prohibition Of Harassment Of Women Act, 1998 — Section 4
High Courts29 Mar 2019Dismissed
S. Ravichandran Vs State Of Tamil Nadu & Others
Madras High Court · (2019) 03 MAD CK 0070
Constitution Of India, 1950 — Article 14, 16, 16(4), 21, 23, 32, 141, 142, 226, 309, 320, 335
High Courts29 Mar 2019Disposed Off
S. Muthukumarasami Vs Tamil Nadu State Legal Services Authority & Others
Madras High Court · (2019) 03 MAD CK 0069
Tamil Nadu Civil Services (Discipline And Appeal) Rules, 1955 — Rule 17(b), 17(f), 18(b), 18(c)Tamil Nadu District Legal Services Authority Rules, 1997 — Rule 13(2)Constitution Of India, 1950 — Article 14, 21, 226
High Courts29 Mar 2019Allowed
S. Sivakumar Vs State
Madras High Court · (2019) 03 MAD CK 0068
Indian Penal Code, 1860 — Section 302, 498ACode Of Criminal Procedure, 1973 — Section 313, 428Evidence Act, 1872 — Section 105, 106