High Courts22 Mar 2019Dismissed
A. Ramya Vs Returning Officer, Election Commission Of India
Madras High Court · (2019) 03 MAD CK 0052
Constitution Of India, 1950 — Article 14, 19(l)(a), 19(1)(b), 32, 226
COURT ARCHIVE
Madras High Court judgments, 2019
724 judgments · page 32 of 37
High Courts21 Mar 2019Disposed Off
Sivalingam Vs Assistant Engineer
Madras High Court · (2019) 03 MAD CK 0126
Tamil Nadu Protection Of Tanks And Eviction Of Encroachment Act, 2007 — Section 7
High Courts21 Mar 2019Disposed Off
Roja Amma Vs Secretary To Government & Others
Madras High Court · (2019) 03 MAD CK 0124
Tamil Nadu Land Encroachment Act, 1905 — Section 6, 7, 10
High Courts21 Mar 2019Dismissed
M/s. Gopi Engineering Works Vs Joint Commissioner Of Labour & Others
Madras High Court · (2019) 03 MAD CK 0123
Payment Of Gratuity Act, 1972 — Section 1(3), 2(8), 4Factories Act,1948 — Section 2(m)Constitution Of India, 1950 — Article 226
High Courts21 Mar 2019
G. Hemalathaa Vs State Of Tamil Nadu & Others
Madras High Court · (2019) 03 MAD CK 0122
High Courts21 Mar 2019Dismissed
Sahul Hameed @ Tamil Mulakkam Sahul Hameed Vs Election Commission Of India
Madras High Court · (2019) 03 MAD CK 0051
Constitution Of India, 1950 — Article 21, 226, 324
High Courts20 Mar 2019Dismissed
B. Suseel Kumar Vs Government Of Tamil Nadu & Others
Madras High Court · (2019) 03 MAD CK 0121
Tamil Nadu Value Added Tax Act, 2006 — Section 65(3)Tamil Nadu Value Added Tax Act, 2006 — Rule 20Tamil Nadu Government Servants Conduct Rules, 1973 — Rule 20(1)
High Courts20 Mar 2019Disposed Off
Subbaiah Konar Vs Superintendent Of Police & Others
Madras High Court · (2019) 03 MAD CK 0120
High Courts20 Mar 2019Allowed
S. vadivelu Murugan Vs Assistant Director & Others
Madras High Court · (2019) 03 MAD CK 0119
High Courts20 Mar 2019Disposed Off
M. Neelakandan & Others Vs Election Officer & Others
Madras High Court · (2019) 03 MAD CK 0118
Tamil Nadu Cooperative Societies Act, 1983 — Section 90
High Courts20 Mar 2019Dismissed
J. Rajeshwari Vs State Government Of Tamil Nadu & Others
Madras High Court · (2019) 03 MAD CK 0117
Tamil Nadu Cooperative Societies Act, 1983 — Section 32Limitation Act, 1963 — Article 126Constitution Of India, 1950 — Article 226
High Courts20 Mar 2019Disposed Off
Dr. D. Sumeethra @ Phoornima Vs State Of Tamil Nadu & Others
Madras High Court · (2019) 03 MAD CK 0116
Post Graduate Medical Education Regulations, 2000 — Regulation 9(iv)
High Courts20 Mar 2019Disposed Off
Bharat Sanchar Nigam Limited & Others Vs M. Palanivelu & Others
Madras High Court · (2019) 03 MAD CK 0115
Constitution Of India, 1950 — Article 14
High Courts20 Mar 2019Dismissed
V. Ramakrishnan Vs Deputy Commissioner Of Income Tax
Madras High Court · (2019) 03 MAD CK 0037
Income Tax Act, 1961 — Section 15, 17, 260A
High Courts20 Mar 2019Allowed
Union Of India & Others Vs Society Of Mary Immaculate (Tamil Nadu) & Others
Madras High Court · (2019) 03 MAD CK 0034
Income Tax Act, 1961 — Section 10, 11, 13A, 13B, 15, 60, 62, 62(2) 192, 192A To 194LBBIncome Tax Act, 1922 — Section 4(3)(ia)Constitution Of India, 1950 — Article 25, 26
High Courts19 Mar 2019Dismissed
V. Kumar Vs Director General & Others
Madras High Court · (2019) 03 MAD CK 0114
High Courts19 Mar 2019Allowed
O. Ukkirapandian Vs State
Madras High Court · (2019) 03 MAD CK 0113
Scheduled Caste & Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(x)Indian Penal Code, 1860 — Section 323, 341
High Courts19 Mar 2019Allowed
Kittan @ Kittusamy Vs State
Madras High Court · (2019) 03 MAD CK 0112
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 14
High Courts19 Mar 2019Dismissed
K.M. Subramanian, I.A.S Vs State Of Tamil Nadu
Madras High Court · (2019) 03 MAD CK 0111
Prevention Of Corruption Act, 1988 — Section 4(1), 5(1)(a), 5(1)(b), 5(1)(c), 5(1)(d), 5(2), 7, 13, 13(1)((d), 13(1)(a)(d), 13(1)(e), 13(2), 17, 20Indian Penal Code, 1860 — Section 161, 165Code Of Criminal Procedure, 1973 — Section 8(1)