High Courts15 Mar 2019Party Allowed
D. Soundarajan @ Johnson Vs Ebenezer Marcus Kinder Garden School & Others
Madras High Court · (2019) 03 MAD CK 0131
Motor Vehicles Act, 1988 — Section 140(4), 163A, 163(1), 166
COURT ARCHIVE
Madras High Court judgments, 2019
724 judgments · page 35 of 37
High Courts15 Mar 2019Party Allowed
Chinnasamy & Others Vs State
Madras High Court · (2019) 03 MAD CK 0130
Indian Penal Code, 1860 — Section 109, 147, 148, 307, 324Code Of Criminal Procedure, 1973 — Section 428
High Courts15 Mar 2019Dismissed
A. Subbulakshmi Vs State Of Tamil Nadu & Others
Madras High Court · (2019) 03 MAD CK 0129
Tamil Nadu State And Subordinate Service Rules, 1961 — Rule 39(a)(1)
High Courts15 Mar 2019Dismissed
Commissioner Of Income Tax Vs M/s.Anjali Foundations
Madras High Court · (2019) 03 MAD CK 0057
Income Tax Act, 1961 — Section 80IB, 80IB(10), 260A, 263
High Courts15 Mar 2019Allowed
K. Rajagopalan Vs President-Cum-Deputy Commissioner
Madras High Court · (2019) 03 MAD CK 0046
Tamil Nadu Police Subordinate Service Rules, 1978 — Rule 39Tamil Nadu Police Subordinate Service (Discipline And Appeal) Rules, 1955 — Rule 3(d)
High Courts15 Mar 2019
State Bank Of India Vs G. Moorthi & Others
Madras High Court · (2019) 03 MAD CK 0007
Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 17, 18Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 34Tamil Nadu Agricultural Lands Record Of Tenancy Rights Act, 1969 — Section 16(A)
High Courts15 Mar 2019Dismissed
J. Meera Bai & Others Vs T. Venugopal & Others
Madras High Court · (2019) 03 MAD CK 0006
Indian Succession Act, 1925 — Section 232, 276, 278Madras High Court (Original Side) Rules, 1956 — Order 25 Rule 9Limitation Act, 1963 — Article 137
High Courts14 Mar 2019Allowed
M/s. Tilokchand & Sons Vs Income Tax Officer
Madras High Court · (2019) 03 MAD CK 0055
Income Tax Act, 1961 — Section 2(7), 2(31), 45, 54, 54(1), 54F, 54(2), 260AGeneral Clauses Act, 1897 — Section 13
High Courts14 Mar 2019Dismissed
T. Minor Vs District Collector & Others
Madras High Court · (2019) 03 MAD CK 0049
Tamil Nadu Liquor Retail Vending (In Shops And Bars) Rules, 2003 — Rule 8
High Courts14 Mar 2019Dismissed
A. Radhakrishnan Vs Secretary To Government & Others
Madras High Court · (2019) 03 MAD CK 0048
Constitution Of India, 1950 — Article 226
High Courts14 Mar 2019Dismissed
Commissioner Of Income Tax Vs M/s. Cavinkare Private Limited (Formerly known As Beauty Cosmetic Ltd.)
Madras High Court · (2019) 03 MAD CK 0032
Income Tax Act, 1961 — Section 80IA, 260A
High Courts14 Mar 2019Dismissed
Principal Commissioner Of Income Tax Vs M/s. Saravana Selvarathnam Trading & Manufacturing Pvt. Ltd
Madras High Court · (2019) 03 MAD CK 0031
Income Tax Act, 1961 — Section 36(2), 260A
High Courts14 Mar 2019Dismissed
Commissioner Of Income-Tax-I Vs M/s. Nanco Rubber & Plastics Limited
Madras High Court · (2019) 03 MAD CK 0030
Income Tax Act, 1961 — Section 73, 260A
High Courts14 Mar 2019Dismissed
M/s.Hanon Automotive Systems India Private Limited Vs Deputy Commissioner Of Income Tax & Others
Madras High Court · (2019) 03 MAD CK 0029
Income Tax Act, 1961 — Section 143(3), 147, 148, 246, 260AConstitution Of India, 1950 — Article 226
High Courts12 Mar 2019Dismissed
Commissioner Of Income-Tax I Vs M/s. Chettinad Lignite Transport Services
Madras High Court · (2019) 03 MAD CK 0028
Income Tax Act, 1961 — Section 80IA, 80IA(4), 80IA(4)(iv), 126A, 260, 260A
High Courts11 Mar 2019Dismissed
V. Rajiv Vs District Collector & Others
Madras High Court · (2019) 03 MAD CK 0047
Tamil Nadu Liquor Retail Vending (In Shops And Bars) Rules, 2003 — Rule 8, 8(1)Constitution Of India, 1950 — Article 226
High Courts11 Mar 2019
M/s. Turbo Energy Limited Vs Assistant Commissioner Of Income Tax
Madras High Court · (2019) 03 MAD CK 0027
Income Tax Act, 1961 — Section 80HH, 80HHC, 80IA, 80IB, 126HH, 126IA
High Courts11 Mar 2019Allowed
V. Ramesh & Others Vs Assistant Commissioner Of Income Tax
Madras High Court · (2019) 03 MAD CK 0026
Income Tax Act, 1961 — Section 2(22)(e), 143(3), 147
High Courts11 Mar 2019Dismissed
M/s. West Asia Exports & Imports (P) Ltd Vs Assistant Commissioner Of Income Tax
Madras High Court · (2019) 03 MAD CK 0025
Income Tax Act, 1961 — Section 41, 41(1), 260ALimitation Act, 1963 — Section 18Evidence Act, 1872 — Section 4
High Courts11 Mar 2019
M/s. Samson Maritime Limited Vs M/s. Hardy Exploration & Production (India) Inc & Others
Madras High Court · (2019) 03 MAD CK 0008
Arbitration And Conciliation Act, 1996 — Section 34Code Of Civil Procedure, 1908 — Order 21 Rule 12, Order 21 Rule 41, Order 21 Rule 41(2), Order 21 Rule 41(3), Order 21 Rule 46A