High Courts05 Dec 2019Dismissed
Hindustan Unilever Limited Vs Union Territory Of Puducherry
Madras High Court · (2019) 12 MAD CK 0021
Central Sales Tax Act, 1956 — Section 8(5)
COURT ARCHIVE
Madras High Court judgments, 2019
724 judgments · page 2 of 37
High Courts05 Dec 2019Disposed Of
Lakshmana Perumal And Others Vs Principal Secretary And Others
Madras High Court · (2019) 12 MAD CK 0020
Tamil Nadu Town And Country Planning Act, 1971 — Section 49, 57, 80A, 87
High Courts05 Dec 2019Allowed
Hariharan Vs Principal Secretary To Government And Others
Madras High Court · (2019) 12 MAD CK 0019
Indian Penal Code, 1860 — Section 120(B), 147, 148, 302, 307, 341, 506(ii)
High Courts05 Dec 2019Dismissed
M.Sekkappa Chettiar Vs Chief Election Commissioner
Madras High Court · (2019) 12 MAD CK 0018
Constitution Of India, 1950 — Article 226, 243D, 243D(4), 327, 328, 329, 329(b)Tamil Nadu Panchayats (Reservation of Seats and Rotation of Reserved Seats) Rules, 1995 — Rule 7, 7(1)(a), 7(2)Representation Of The People Act, 1951 — Section 11, 20(3), 32, 100
High Courts05 Dec 2019Dismissed
N.Pannerselvam Vs Secretary To Government
Madras High Court · (2019) 12 MAD CK 0017
Constitution Of India, 1950 — Article 226, 243D, 243D(4), 327, 328, 329, 329(b)Tamil Nadu Panchayats (Reservation Of Seats And Rotation Of Reserved Seats) Rules, 1995 — Rule 7, 7(1)(a), 57Representation of the People Act, 1951 — Section 11, 20(3), 32, 100
High Courts05 Dec 2019
Palanikumar Vs Assistant Engineer
Madras High Court · (2019) 12 MAD CK 0016
Mysore Slum (Improvement And Clearance) Act, 1958 — Section 12
High Courts05 Dec 2019Disposed Of
Anthony Vinsent Jayakumar And Others Vs State And Others
Madras High Court · (2019) 12 MAD CK 0015
High Courts05 Dec 2019Partly Allowed
Divisional Manager Vs Kalaiarasan And Others
Madras High Court · (2019) 12 MAD CK 0014
High Courts05 Dec 2019Allowed
T.Iyapparaja Vs State Of Tamil Nadu And Others
Madras High Court · (2019) 12 MAD CK 0013
Tamil Nadu Civil Services (Discipline And Appeal) Rules, 1955 — Rule 17(b)
High Courts05 Dec 2019Dismissed
E.Ramalingam And Others Vs H.Sukumaran And Others
Madras High Court · (2019) 12 MAD CK 0012
Indian Penal Code, 1860 — Section 406, 420, 468, 471
High Courts05 Dec 2019Dismissed
State Of Tamil Nadu Vs Tvl
Madras High Court · (2019) 12 MAD CK 0011
Tamil Nadu Goods And Services Tax Act, 2017 — Section 12, 12(5)(iii), 16Central Sales Tax Act, 1956 — Section 2(d)Tamil Nadu General Sales Tax Act, 1959 — Section 2(d)
High Courts05 Dec 2019Dismissed
K.Pazhani And Others Vs State
Madras High Court · (2019) 12 MAD CK 0010
Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 207, 313Prevention Of Corruption Act, 1988 — Section 7, 12, 13(1)(d), 13(2)
High Courts04 Dec 2019
Karthikayan Vs Datchinamoorthy
Madras High Court · (2019) 12 MAD CK 0005
Indian Penal Code, 1860 — Section 436
High Courts04 Dec 2019Disposed Of
General Manager Vs Presiding Officer And Others
Madras High Court · (2019) 12 MAD CK 0004
High Courts04 Dec 2019Allowed
Malarkodi Vs K.Subramanian
Madras High Court · (2019) 12 MAD CK 0002
Transfer Of Property Act, 1882 — Section 43
High Courts03 Dec 2019
Sathya Vs Government Of Tamilnadu And Others
Madras High Court · (2019) 12 MAD CK 0009
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 302
High Courts03 Dec 2019Dismissed
Neduncheliyan Vs Minor N.Kaviah And Others
Madras High Court · (2019) 12 MAD CK 0006
High Courts02 Dec 2019Allowed
Sakthivel Vs Vembaiyan (Died) And Others
Madras High Court · (2019) 12 MAD CK 0008
High Courts02 Dec 2019Dismissed
S.A.Sivan Vs Arulmighu Periyasamy Koil And Others
Madras High Court · (2019) 12 MAD CK 0007
Constitution Of India, 1950 — Article 227
High Courts02 Dec 2019Dismissed
Anand Vs Renganathan
Madras High Court · (2019) 12 MAD CK 0001
Civil Procedure Code, 1908 — Order 7 Rule 1Negotiable Instruments Act, 1881 — Section 20