COURT ARCHIVE

Madras High Court judgments, 2019

724 judgments · page 3 of 37

High Courts01 Oct 2019Disposed Of

Sivasubramanian Vs State Of Tamil Nadu And Others

Madras High Court · (2019) 10 MAD CK 0004

Indian Penal Code, 1860 — Section 147, 148, 229A, 294(b), 302, 341, 506(ii)Code Of Criminal Procedure, 1973 — Section 2(u), 156(3), 173(8), 200, 301, 301(2), 302, 372Code Of Criminal Procedure, 1898 — Section 270

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High Courts01 Oct 2019Dismissed

R.George Vs Presiding Officer And Others

Madras High Court · (2019) 10 MAD CK 0003

Constitution Of India, 1950 — Article 51A, 51A(1), 226

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High Courts01 Oct 2019Allowed

N. Shanthi Vs Union Of India And Others

Madras High Court · (2019) 10 MAD CK 0002

Companies Act, 2013 — Section 2(41), 92, 92(4), 96(1), 137, 164(2)(a), 248(1), 403, 441(4)

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High Courts01 Oct 2019Dismissed

A.Siva Vs Municipal Administration Zonal Director And Others

Madras High Court · (2019) 10 MAD CK 0001

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High Courts30 Sept 2019Allowed

A.Manibalan Vs District Collector And Others

Madras High Court · (2019) 09 MAD CK 0086

Constitution Of India, 1950 — Article 300ATamil Nadu Leave Rules, 1933 — Rule 7, 8, 9, 10, 11, 12Fundamental Rules, Vol I — Rule 86(a)(i)

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High Courts27 Sept 2019Dismissed

Management And Others Vs P.Seetjaraman

Madras High Court · (2019) 09 MAD CK 0085

Workmen's Compensation Act, 1923 — Section 30Rights Of Persons With Disabilities Act, 2016 — Section 47

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High Courts27 Sept 2019Dismissed

Sivakumar And Others Vs Chennai Metro Rail Limited And Others

Madras High Court · (2019) 09 MAD CK 0084

Constitution Of India, 1950 — Article 14, 19, 21Tamil Nadu Combined Development And Building Rules, 2019 — Rule 4(A), 6Tamil Nadu Town And Country Planning Act, 1971 — Section 2(34), 9, 14, 15, 113, 41, 49

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High Courts27 Sept 2019Disposed Of

Simon Raj Vs Secretary To The Government And Others

Madras High Court · (2019) 09 MAD CK 0083

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High Courts27 Sept 2019Dismissed

M/s.MRL Posnet Private Limited Vs Principal Commissioner Of Income Tax And Others

Madras High Court · (2019) 09 MAD CK 0082

Income Tax Act, 1961 — Section 120, 127, 127(1), 127(2), 127(2)(a), 127(2)(b), 129, 133A, 142(1)

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High Courts27 Sept 2019Dismissed

Chennai Port Trust Vs Chennai International Terminals Pvt. Ltd And Others

Madras High Court · (2019) 09 MAD CK 0081

Arbitration And Conciliation Act, 1996 — Section 34

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High Courts27 Sept 2019Disposed Of

C.Loganathan Vs Commissioner And Others

Madras High Court · (2019) 09 MAD CK 0080

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High Courts26 Sept 2019Dismissed

C.Manoharan Vs State Of Tamil Nadu And Others

Madras High Court · (2019) 09 MAD CK 0079

Constitution Of India, 1950 — Article 43B, 243ZTTamil Nadu Co-Operative Societies Rules, 1988 — Rule 3, 3(4), 8Tamil Nadu Co-operative Societies Act, 1983 — Section 75(3), 136(2)(d)(iv), 136(2)(d)(25), 136(b), 136D, 136D(23), 136D(25)

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High Courts26 Sept 2019Disposed Of

Marie Stella Rene Vs State Represented Vs

Madras High Court · (2019) 09 MAD CK 0078

Indian Penal Code, 1860 — Section 34, 120B, 181, 419, 420, 468, 471

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High Courts26 Sept 2019Allowed

M/s.S.P.Mani And Mohan Diary Vs Assistant Commissioner Of Income Tax

Madras High Court · (2019) 09 MAD CK 0077

Constitution Of India, 1950 — Article 14Income Tax Act, 1961 — Section 40(A), 40A(3), 80I, 114(e), 139, 142(1), 143(1), 143(2), 143(3), 147, 147(b), 148, 148(2), 149, 150, 151, 152, 153, 154, 254(2), 263

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High Courts26 Sept 2019Allowed