High Courts19 Sept 2019Allowed
Oriental Insurance Co. Ltd Vs Shanthi And Others
Madras High Court · (2019) 09 MAD CK 0050
COURT ARCHIVE
Madras High Court judgments, 2019
724 judgments · page 5 of 37
High Courts19 Sept 2019Disposed Of
N.Govindaraj And Others Vs State of Tamil Nadu And Others
Madras High Court · (2019) 09 MAD CK 0049
High Courts19 Sept 2019Partly Allowed
Management Vs Tmt.V.Shanthi And Others
Madras High Court · (2019) 09 MAD CK 0048
Industrial Disputes Act, 1947 — Section 2A(2)
High Courts19 Sept 2019Partly Allowed/ Allowed
K.Jayakumar Vs Secretary And Others
Madras High Court · (2019) 09 MAD CK 0047
High Courts19 Sept 2019Allowed
Christopher Rathinasingh Jebaraj Vs Secretary And Others
Madras High Court · (2019) 09 MAD CK 0046
Companies Act, 2013 — Section 2(41), 92, 92(4), 96(1), 137, 137(1), 164(2)(a), 248(1), 403, 441(4)
High Courts19 Sept 2019Dismissed
A.Senthurpandiyan Vs Deputy Superintendent Of Police And Others
Madras High Court · (2019) 09 MAD CK 0045
Prevention Of Corruption Act (Amended) Act, 2018 — Section 7, 13(1)(a), 13(2)Indian Penal Code, 1860 — Section 409Prevention Of Corruption Act, 1988 — Section 17A&
High Courts18 Sept 2019Dismissed
Management Vs Deputy Commissioner Of Labour And Others
Madras High Court · (2019) 09 MAD CK 0044
Constitution Of India, 1950 — Article 226
High Courts18 Sept 2019Dismissed
Management Vs Joint Commissioner of Labour (Conciliation) And Others
Madras High Court · (2019) 09 MAD CK 0043
Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts18 Sept 2019Dismissed
Sulochana Vs Amutha And Others
Madras High Court · (2019) 09 MAD CK 0042
Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts18 Sept 2019Allowed
Dr.S.Murugan And Others Vs Government Of Tamilnadu And Others
Madras High Court · (2019) 09 MAD CK 0041
Tamilnadu Government Servants Conduct Rules, 1973 — Rule 20
High Courts18 Sept 2019Dismissed
Ramaguru Vs State Represented
Madras High Court · (2019) 09 MAD CK 0040
Code Of Criminal Procedure, 1973 — Section 161(3), 313(1)(b), 374(2)Code Of Criminal Procedure, 1973 — Section 302, 341, 506(ii)
High Courts18 Sept 2019Disposed Of
P.S.Govindaswamy Naidu & Sons' Charities And Others Vs V.Prakash @ G.N.V.Prakash
Madras High Court · (2019) 09 MAD CK 0039
Code Of Civil Procedure, 1908 — Section 151, Order 16 Rule 1, Order 16, Rule 2, Order 16 Rule 3, Order 16 Rule 10, Order 18 Rule 3AEvidence Act, 1872 — Section 38, 78, 78(6), 84, 106Diplomatic Relations (Vienna Convention) Act, 1972 — Section 8
High Courts18 Sept 2019Dismissed
M.Selvakumar Vs Inspector General Of Police And Others
Madras High Court · (2019) 09 MAD CK 0038
Central Reserve Police Force Rules, 1955 — Rule 27Central Reserve Police Force Act, 1949 — Section 10(m), 11(1)
High Courts18 Sept 2019Dismissed
M.Panimaya Suganthi Vs Director Of School Education And Others
Madras High Court · (2019) 09 MAD CK 0037
Tamil Nadu Recognized Private Schools (Regulation) Rules, 1974 — Rule 17A, 17A(6)
High Courts17 Sept 2019Allowed
Venkatarajan Sankaranarayanan Vs Union Of India And Others
Madras High Court · (2019) 09 MAD CK 0036
Companies Act, 2013 — Section 2(41), 92, 92(4), 96(1), 137, 137(1), 164(2)(a), 248(1), 403, 441(4)
High Courts17 Sept 2019Dismissed
Selvi.K.Krithika Vs District Collector And Others
Madras High Court · s
High Courts17 Sept 2019Disposed Of
S.Arun And Others Vs Registrar Of Co-Operative Society (Housing) And Others
Madras High Court · (2019) 09 MAD CK 0034
Tamil Nadu Co-Operative Societies Rules, 1988 — Rule 60Tamil Nadu Cooperative Societies Act, 1983 — Section 89
High Courts17 Sept 2019Allowed
K.K. Sivachanthar Vs Union Of India
Madras High Court · (2019) 09 MAD CK 0033
Companies Act, 2013 — Section 2(41), 92, 92(4), 96(1), 137, 137(1), 164(2)(a), 248(1), 403, 441(4)
High Courts17 Sept 2019Dismissed
K.Nalliappan Vs M/s.Kiron Fashions Pvt. Ltd And Others
Madras High Court · (2019) 09 MAD CK 0032
Income Tax Act,1962 — Section 230Arbitration And Conciliation Act, 1996 — Section 34, 34(2)(b)(ii)
High Courts17 Sept 2019Dismissed
M/s.Elfin Ecom Pvt Ltd And Others Vs State And Others
Madras High Court · (2019) 09 MAD CK 0031
Indian Penal Code, 1860 — Section 120(B), 406, 420Tamil Nadu Protection Of Interests Of Depositors (In Financial Establishments) Act, 1997 — Section 5Code Of Criminal Procedure, 1973 — Section 482