High Courts17 Sept 2019Dismissed
Ayothi Vs State
Madras High Court · (2019) 09 MAD CK 0030
Indian Penal Code, 1860 — Section 307, 354, 376, 511Code Of Criminal Procedure, 1973 — Section 311, 313, 395, 397, 401, 482
COURT ARCHIVE
Madras High Court judgments, 2019
724 judgments · page 6 of 37
High Courts16 Sept 2019Allowed
M/s.Sri Venkatachalapathy Rice & Sago Factory Vs State Tax Officer
Madras High Court · (2019) 09 MAD CK 0029
Tamil Nadu Value Added Tax Act, 2006 — Section 22(2)
High Courts13 Sept 2019Allowed
T.M.Natarajan & Company Vs Assistant Commissioner And Others
Madras High Court · (2019) 09 MAD CK 0028
Tamil Nadu Vat Act, 2006 — Section 22(4)
High Courts13 Sept 2019Disposed Of
S.Pushpa And Others Vs Principal Secretary To Government And Others
Madras High Court · (2019) 09 MAD CK 0027
Tamil Nadu Highways Act, 2001 — Section 15(2), 15(3), 20, 21, 22(3), 23Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 26, 27, 28, 29, 30, 38, 105A
High Courts13 Sept 2019Allowed
M/s.Nissan Motors, Corporate Office And Others Vs S.Giri Prasad
Madras High Court · (2019) 09 MAD CK 0026
Indian Penal Code, 1860 — Section 499, 500Code Of Criminal Procedure, 1973 — Section 482
High Courts13 Sept 2019Dismissed
National Federation Of Farmers Procurement Processing And Retailing Cooperatives Of India Limited (NACOF) Vs Commissioner And Others
Madras High Court · (2019) 09 MAD CK 0025
Tamil Nadu (Transparency In Tenders) Act, 1998 — Section 10(1), 10(3)
High Courts13 Sept 2019Allowed
N.Raghav Reddy Vs Ashok Giri
Madras High Court · (2019) 09 MAD CK 0024
Indian Penal Code, 1860 — Section 499, 500
High Courts13 Sept 2019Allowed
Ashok Giri And Others Vs State By And Others
Madras High Court · (2019) 09 MAD CK 0023
Indian Penal Code, 1860 — Section 34, 406, 409, 420, 468, 471Evidence Act, 1872 — Section 24, 25, 26Transfer Of Property Act, 1882 — Section 48
High Courts12 Sept 2019Allowed
Thangamuthu And Others Vs A.Jeyaraj
Madras High Court · (2019) 09 MAD CK 0022
Stamp Act, 1899 — Section 35
High Courts12 Sept 2019Dismissed
P.Venkatachalam Vs Presiding Officer And Others
Madras High Court · (2019) 09 MAD CK 0021
Industrial Disputes Act, 1947 — Section 2A, 11A, 19(1)(F)
High Courts12 Sept 2019Disposed Of
M.Ramar Vs District Collector And Others
Madras High Court · (2019) 09 MAD CK 0020
High Courts12 Sept 2019Dismissed
Tmt.G.Chitra And Others Vs Management
Madras High Court · (2019) 09 MAD CK 0019
Constitution Of India, 1950 — Article 226Tamil Nadu Co-Operative Societies Rules, 1988 — Rule 149Tamil Nadu Co-Operative Societies Act, 1983 — Section 53, 154
High Courts12 Sept 2019Dismissed
C.Tholkappian Vs Inspector Of Police And Others
Madras High Court · (2019) 09 MAD CK 0018
Code Of Criminal Procedure, 1973 — Section 161, 161(3), 319Indian Penal Code, 1860 — Section 147, 294(b), 448, 506
High Courts12 Sept 2019Disposed Of
A.Koodalingam Vs M.Sangilinathan
Madras High Court · (2019) 09 MAD CK 0017
Code Of Criminal Procedure, 1973 — Section 91, 259, 311Negotiable Instruments Act, 1881 — Section 138, 139, 143(1)Evidence Act, 1872 — Section 45A, 65B
High Courts10 Sept 2019Allowed
Vijay Surana Vs Union Of India And Others
Madras High Court · (2019) 09 MAD CK 0016
Companies Act, 2013 — Section 2(41), 92(4), 96(1), 137(1), 164(2)(a), 403
High Courts10 Sept 2019Disposed Of
M/s. C.A.Motors Vs Commercial Tax Officer
Madras High Court · (2019) 09 MAD CK 0015
Tamil Nadu Tax On Entry Of Motor Vehicles Into Local Areas Rules, 1990 — Rule 3(2), 3(3)Tamil Nadu Value Added Tax Rules, 2007 — Rule 7(1)(a)Tamil Nadu Tax On Entry Of Goods Into Local Areas Act, 1990 — Section 4, 4(1), 7, 15(1), 21
High Courts06 Sept 2019Dismissed/ Disposed Of
T.A.S.Kaleelul Rahman And Others Vs Registrar Of Co-operative Societies And Others
Madras High Court · (2019) 09 MAD CK 0014
Constitution Of India, 1950 — Article 43BTamil Nadu Co-operative Society Rules, 1988 — Rule 78(3)Tamil Nadu Co-operative Societies Act, 1983 — Section 80, 81, 82, 88, 88(1), 90, 181
High Courts06 Sept 2019Dismissed
S.Kumarvelu Vs Union Of India And Others
Madras High Court · (2019) 09 MAD CK 0013
Constitution Of India, 1950 — Article 201, 362, 363A, 363A(a), 363A(b), 366(22), 372(1)
High Courts06 Sept 2019Disposed Of
Cognizant Technology Solutions India Pvt. Ltd Vs Deputy Commissioner Of Income Tax
Madras High Court · (2019) 09 MAD CK 0012
Constitution Of India, 1950 — Article 32, 226Companies Act, 1956 — Section 391, 392, 393Income Tax Act, 1961 — Section 2(22)(d), 10(34A), 46A, 115O, 115P, 115Q, 115QA, 143, 143(1), 148, 245Q, 246, 246A
High Courts06 Sept 2019Allowed
M/s.AE & E Chennai Works (P) Ltd Vs Presiding Officer And Others
Madras High Court · (2019) 09 MAD CK 0011
Constitution Of India, 1950 — Article 12, 14, 15, 19(1)(g), 21, 24, 32, 42, 51, 51A, 51A(e), 253Industrial Disputes Act, 1947 — Section 17(b)Protection Of Human Rights Act, 1993 — Section 2(a), 2(d), 2(g), 3, 4, 9, 10, 11, 12, 13, 14, 16, 19