High Courts26 Aug 2019Disposed Of
SRM Hotel Private Limied Vs Appellate Deputy Commissioner And Others
Madras High Court · (2019) 08 MAD CK 0095
COURT ARCHIVE
Madras High Court judgments, 2019
724 judgments · page 8 of 37
High Courts26 Aug 2019Disposed Of
S.R.M. Hotel Annexe Vs Appellate Deputy Commissioenr And Others
Madras High Court · (2019) 08 MAD CK 0094
High Courts26 Aug 2019Disposed Of
Ramesh Vs State
Madras High Court · (2019) 08 MAD CK 0093
Indian Penal Code, 1860 — Section 109, 292, 341, 363, 395, 414Code Of Criminal Procedure, 1973 — Section 167(2)
High Courts26 Aug 2019Dismissed
Mohamed Shiyam And Others Vs State
Madras High Court · (2019) 08 MAD CK 0092
Constitution Of India, 1950 — Article 20[3]Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8[c], 21[c], 21, 23, 29, 50, 52, 57, 67Code Of Criminal Procedure, 1973 — Section 313[1][b], 428
High Courts26 Aug 2019Dismissed
Integrated Resources And Others Vs SPR Cashews
Madras High Court · (2019) 08 MAD CK 0091
Code Of Criminal Procedure, 1973 — Section 313Negotiable Instruments Act, 1881 — Section 138
High Courts26 Aug 2019Disposed Of
C. Sudarsanan Vs Secretary To Government Of Tamil Nadu And Others
Madras High Court · (2019) 08 MAD CK 0090
High Courts22 Aug 2019Allowed
P.P.Jayaraj Vs Thundiyil Vinodini
Madras High Court · (2019) 08 MAD CK 0089
Pondicherry Buildings (Lease And Rent Control) Act, 1969 — Section 10(2)(i), 10(3)(a)(i), 25Pondicherry Buildings (Lease and Rent Control) Act, 1960 — Section 10(1)
High Courts22 Aug 2019Disposed Of
Uba Edward Vs Inspector Of Police And Others
Madras High Court · (2019) 08 MAD CK 0088
Immoral Traffic (Prevention) Act, 1956 — Section 3(2)(a), 4(1), 5(1)(a)
High Courts22 Aug 2019Disposed Of
S.P.Loganathan And Others Vs Secretary To The Government And Others
Madras High Court · (2019) 08 MAD CK 0087
High Courts22 Aug 2019
S.Nalini Vs State Of Tamil Nadu And Others
Madras High Court · (2019) 08 MAD CK 0086
Tamil Nadu Suspension Of Sentence Rules, 1982 — Rule 36
High Courts22 Aug 2019Disposed Of
R.Arumugasamy Vs District Collector And Others
Madras High Court · (2019) 08 MAD CK 0085
Constitution Of India, 1950 — Article 226Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17
High Courts22 Aug 2019Disposed Of
Narayanasamy Vs Superintendent Of Police And Others
Madras High Court · (2019) 08 MAD CK 0084
High Courts22 Aug 2019Disposed Of
N.Subbaiyan Vs M.Ayyappan And Others
Madras High Court · (2019) 08 MAD CK 0077
High Courts22 Aug 2019Disposed Of
Murugeswar Vs Inspector Of Police And Others
Madras High Court · (2019) 08 MAD CK 0076
Immoral Traffic (Prevention) Act, 1956 — Section 3(2)(a), 4(1), 5(1)(a)
High Courts22 Aug 2019
Anees Unnissha Vs Deputy General Of Prison
Madras High Court · (2019) 08 MAD CK 0075
High Courts21 Aug 2019Disposed Of
Venkatesh Vs Inspector Of Police
Madras High Court · (2019) 08 MAD CK 0074
High Courts21 Aug 2019Dismissed
V. Srivatsan Vs S.R. Gayathri
Madras High Court · (2019) 08 MAD CK 0073
Code Of Criminal Procedure, 1973 — Section 195, 340, 341
High Courts21 Aug 2019Partly Allowed
Oriental Insurance Co. Ltd. Vs L.Harikrishna And Others
Madras High Court · (2019) 08 MAD CK 0072
Motor Vehicles Act, 1988 — Section 173
High Courts21 Aug 2019Disposed Of
Muthuselvi Vs Inspector Of Police And Others
Madras High Court · (2019) 08 MAD CK 0071
Immoral Traffic (Prevention) Act, 1956 — Section 3(2)(a), 4(1), 5(1)(a)
High Courts21 Aug 2019Disposed Of
Margarate Vs Inspector Of Police And Others
Madras High Court · (2019) 08 MAD CK 0070
Immoral Traffic (Prevention) Act, 1956 — Section 3(2)(a), 4(1), 5(1)(a)