High Courts16 Aug 2019Dismissed/ Partly Allowed
Reliance General Insurance Company Limited And Others Vs S.Santhana Krishnan And Others
Madras High Court · (2019) 08 MAD CK 0050
COURT ARCHIVE
Madras High Court judgments, 2019
724 judgments · page 10 of 37
High Courts16 Aug 2019Disposed Of
R.Ramamoorthy Vs M.A.Rejaak And Others
Madras High Court · (2019) 08 MAD CK 0049
High Courts16 Aug 2019Partly Allowed
Branch Manager Vs P.Devarayan And Others
Madras High Court · (2019) 08 MAD CK 0048
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 41, Rule 33Motor Vehicles Act, 1988 — Section 2(14), 170, 244, 246
High Courts16 Aug 2019Dismissed
Minor Balaji Vs G.Prabhu And Others
Madras High Court · (2019) 08 MAD CK 0047
High Courts16 Aug 2019Allowed
A.Arokia Sudakar Vs Arokia Mable
Madras High Court · (2019) 08 MAD CK 0045
High Courts14 Aug 2019Disposed Of
Mohan Vs Sub-Collector And Others
Madras High Court · (2019) 08 MAD CK 0044
High Courts14 Aug 2019Disposed Of
M/s.Marine Officers' Training Academy Vs Directorate General Of Shipping
Madras High Court · (2019) 08 MAD CK 0043
High Courts14 Aug 2019Allowed
Gopi @ Manikandan Vs State
Madras High Court · (2019) 08 MAD CK 0042
Indian Penal Code, 1860 — Section 294(b), 354, 498A, 506(I)Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Amendment Act, 2015 — Section 3(2)(va)
High Courts14 Aug 2019Disposed Of
A.Rathinavel Vs N.Ravichandran And Others
Madras High Court · (2019) 08 MAD CK 0041
High Courts13 Aug 2019Disposed Of
A.M.Kanniappa Mudaliar And A.M.K.Jambulingam Vs Registrar And Others
Madras High Court · (2019) 08 MAD CK 0040
Tamil Nadu Town And Country Planning Act, 1971 — Section 113
High Courts09 Aug 2019Dismissed
S.Lingamurthy Vs Rose Ammal And Others
Madras High Court · (2019) 08 MAD CK 0039
High Courts09 Aug 2019Partly Allowed
Mani Vs C.Saravana Kumar
Madras High Court · (2019) 08 MAD CK 0038
Negotiable Instruments Act, 1881 — Section 138, 139, 147Code Of Criminal Procedure, 1973 — Section 251, 313, 395, 396, 397, 398, 399, 400, 401, 482
High Courts09 Aug 2019Dismissed
M.Mohanasundaram Vs K.Kandasamy And Others
Madras High Court · (2019) 08 MAD CK 0037
High Courts09 Aug 2019Dismissed
M/s Iffco Tokio General Insurance Co. Ltd Vs Tmt.Savithri And Others
Madras High Court · (2019) 08 MAD CK 0036
High Courts09 Aug 2019Disposed Of
Geetha Vs Inspector Of Police
Madras High Court · (2019) 08 MAD CK 0035
High Courts09 Aug 2019Partly Allowed
Chinnathamani And Others Vs Amman Granties And Others
Madras High Court · (2019) 08 MAD CK 0034
Indian Penal Code, 1860 — Section 279, 304(A)Motor Vehicles Act, 1988 — Section 140, 163(A), 163(A)(3), 166Income Tax Act, 1961 — Section 48
High Courts09 Aug 2019Dismissed
G.Seeralan And Others Vs State Of Tamil Nadu And Others
Madras High Court · (2019) 08 MAD CK 0028
Constitution Of India, 1950 — Article 12, 14, 16, 16(1), 16(4), 21, 23, 32 141, 142, 162, 226, 309, 315, 320, 323A, 335
High Courts08 Aug 2019Allowed
P.Ganesh @ Ganesan Vs Principal Secretary To Government
Madras High Court · (2019) 08 MAD CK 0033
Constitution Of India, 1950 — Article 14
High Courts08 Aug 2019Dismissed
Master Hari Prasath Vs Union Of India And Others
Madras High Court · (2019) 08 MAD CK 0032
Constitution Of India, 1950 — Article 14, 15, 15(1), 15(4), 15(5), 16, 16(1), 16(4), 19(6), 29, 29(2), 30, 30(1), 30(2), 337
High Courts07 Aug 2019Dismissed
Embassy Property Developments Private Limited Vs SNP Ventures LLP And Others
Madras High Court · (2019) 08 MAD CK 0031
Arbitration And. Conciliation Act, 1996 — Section 30