High Courts07 Aug 2019Dismissed
M.Chelladurai And Others Vs Jumbo World Holdings Limited And Others
Madras High Court · (2019) 08 MAD CK 0030
Code Of Civil Procedure, 1908 — Section Order 1 Rule 8ARight To Information Act, 2005 — Section 9, 37
COURT ARCHIVE
Madras High Court judgments, 2019
724 judgments · page 11 of 37
High Courts06 Aug 2019Disposed Of
YMCA College Of Physical Education Vs Commissioner Of Police And Others
Madras High Court · (2019) 08 MAD CK 0029
High Courts06 Aug 2019Dismissed
Sunkara Karthik Vs Union Territory Of Puducherry And Others
Madras High Court · (2019) 08 MAD CK 0027
High Courts06 Aug 2019Allowed
M/s.Stanadyne Amalgamations Pvt. Ltd And Others Vs Commissioner Of Central Excise And Others
Madras High Court · (2019) 29 GSTL 605
Cenvat Credit Rules, 2004 — Rule 3, 3(1), 4Cenvat Credit Rules, 2002 — Rule 3Additional Duties Of Excise (Textile And Textile Articles) Act, 1978 — Section 3
High Courts06 Aug 2019Dismissed/ Allowed
Shanthilal Vs State And Others
Madras High Court · (2019) 08 MAD CK 0025
Indian Penal Code, 1860 — Section 380, 457Code Of Criminal Procedure, 1973 — Section 397, 401, 446(A), 483
High Courts06 Aug 2019Dismissed
S. Dakshinamoorthy And Others Vs E. Janaki And Others
Madras High Court · (2019) 3 MWN (Civil) 249
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 7 Rule 10, Order 7 Rule 11Tamil Nadu Court Fees And Suits Valuation Act, 1955 — Section 7(2)(a), 25(a), 25(b), 27(a), 29, 30, 37(1), 37(3), 38, 45, 48
High Courts06 Aug 2019Dismissed
Maximus ARC Limited Vs Anna University And Others
Madras High Court · (2019) 7 Mad LJ 805
Constitution Of India, 1950 — Article 136, 226Securitisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 — Section 3
High Courts06 Aug 2019Allowed
Anand Maruthachalam And Others Vs Union Of India And Others
Madras High Court · (2019) 08 MAD CK 0022
Companies Act, 2013 — Section 2(41), 92, 92(4), 96(1), 137, 137(1), 164(2)(a), 248(1), 403, 441(4)
High Courts06 Aug 2019Allowed
A.R.Sheriff Ahamed And Others Vs G.Balasubramaniam
Madras High Court · (2019) 08 MAD CK 0021
Tamil Nadu Buildings (Lease And Rent Control) Act, 1960 — Section 10(2)(i), 10(3)(a)(iii), 25
High Courts05 Aug 2019Dismissed
M/s.United India Insurance Company Limited Vs Annamalai And Others
Madras High Court · (2019) 08 MAD CK 0020
High Courts05 Aug 2019Dismissed
Tamil Nadu State Transportation Vs Panner Pandian
Madras High Court · (2019) 08 MAD CK 0019
High Courts05 Aug 2019Partly Allowed
S.Radhakrishnan Vs S.Mani And Others
Madras High Court · (2019) 08 MAD CK 0018
High Courts05 Aug 2019
Dr. R. Thiagarajan Vs Inspector General Of Registration And Others
Madras High Court · (2019) 08 MAD CK 0017
Indian Stamp Act, 1899 — Article 18, 18C, 23Constitution Of India, 1950 — Article 226Indian Stamp Act, 1899 — Section 47A
High Courts05 Aug 2019Partly Allowed
Divisional Manager Vs Ramachandran And Others
Madras High Court · (2019) 08 MAD CK 0016
High Courts05 Aug 2019Dismissed
Branch Manager Vs Selvi And Others
Madras High Court · (2019) 08 MAD CK 0015
High Courts05 Aug 2019Dismissed
National Insurance Co.Ltd Vs G.Ravichandran And Others
Madras High Court · (2019) 08 MAD CK 0014
High Courts05 Aug 2019Dismissed
National Insurance Co. Ltd. Vs A.Gomathi And Others
Madras High Court · (2019) 08 MAD CK 0013
High Courts05 Aug 2019Partly Allowed
Nagarathenim Vs State Through
Madras High Court · (2019) 08 MAD CK 0012
Indian Penal Code, 1860 — Section 302, 304I, 309Code Of Criminal Procedure, 1973 — Section 313
High Courts05 Aug 2019Dismissed
N. Chandrasekaran Vs M/s. Sethupathy Venkatachalapathiah Sons
Madras High Court · (2019) 08 MAD CK 0011
High Courts05 Aug 2019Disposed Of
Mathiyalagan Vs Chairperson And Others
Madras High Court · (2019) 08 MAD CK 0010
Tamil Nadu Co-Operative Societies Act, 1983 — Section 90