High Courts25 Jul 2019Allowed
A.P.N.Pitchi Levai Vs Commissioner And Others
Madras High Court · (2019) 07 MAD CK 0107
COURT ARCHIVE
Madras High Court judgments, 2019
724 judgments · page 13 of 37
High Courts25 Jul 2019Allowed
J.Elanchezhian Vs State Of Tamil Nadu
Madras High Court · (2019) 07 MAD CK 0106
Tamil Nadu Town And Country Planning Act, 1971 — Section 56, 57, 80(A)
High Courts25 Jul 2019Disposed Of
K.P.Duraisamy Vs Principal Secretary And Others
Madras High Court · (2019) 07 MAD CK 0105
Tamil Nadu District Municipalities (Amendment) Act, 1992 — Section 217(J)(1)Tamil Nadu Town And Country Planning Act, 1971 — Section 56, 57
High Courts25 Jul 2019Disposed Of
Kodaikanal Boat & Rowing Club Vs State Of Tamil Nadu And Others
Madras High Court · (2019) 07 MAD CK 0104
Tamil Nadu Town And Country Planning Act, 1971 — Section 56
High Courts25 Jul 2019Disposed Of
M.Amstrong Sudhagar Vs Chief Secretary And Others
Madras High Court · (2019) 07 MAD CK 0103
Tamil Nadu District Municipalites Act, 1920 — Section 217(J), 217(K)Tamil Nadu Town And Country Planning Act, 1971 — Section 56, 57
High Courts25 Jul 2019Disposed Of
Mahalakshmi Prasad Vs Chief Secretary And Others
Madras High Court · (2019) 07 MAD CK 0102
Tamil Nadu District Municipalites Act, 1920 — Section 217(J)(1)Tamil Nadu Town And Country Planning Act, 1971 — Section 56, 57
High Courts25 Jul 2019Allowed
Meenakshi And Others Vs Union Of India And Others
Madras High Court · (2019) 07 MAD CK 0100
Companies Act 2013 — Section 2(41), 92, 92(4), 96(1), 137, 137(1), 164(2)(a), 248(1), 403, 441(4)
High Courts25 Jul 2019Disposed Of
P.Balasubramaniam Vs Principal Secretary To Governmen And Others
Madras High Court · (2019) 07 MAD CK 0099
Tamil Nadu Town And Country Planning Act, 1971 — Section 56, 57
High Courts25 Jul 2019Disposed Of
R.Saras Vs Secretary To Government And Others
Madras High Court · (2019) 07 MAD CK 0097
Tamil Nadu District Municipalities Act, 1920 — Section 217(E)(2)Tamil Nadu Town And Country Planning Act, 1971 — Section 56, 57
High Courts25 Jul 2019Disposed Of
S.Mohamed Ali Jinnah Vs Chief Secretary And Others
Madras High Court · (2019) 07 MAD CK 0096
High Courts25 Jul 2019Disposed Of
S.Prabakaran And Others Vs Principal Secretary And Others
Madras High Court · (2019) 07 MAD CK 0095
Tamil Nadu Town And Country Planning Act, 1971 — Section 56, 57
High Courts25 Jul 2019Disposed Of
S.C.Sekar Vs Principal Secretary To Government Of Tamilnadu And Others
Madras High Court · (2019) 07 MAD CK 0094
High Courts25 Jul 2019Allowed
Shanthi Vs Union Of India And Others
Madras High Court · (2019) 07 MAD CK 0093
Companies Act 2013 — Section 2(41), 92, 92(4), 96(1), 137, 137(1), 164(2)(a), 248(1), 403, 441(4)
High Courts25 Jul 2019Disposed Of
T.Ganesan Vs Commissioner And Others
Madras High Court · (2019) 07 MAD CK 0092
High Courts25 Jul 2019Dismissed
Tmt.Kannammal Educational Trust Vs Principal Secretary to Government And Others
Madras High Court · (2019) 07 MAD CK 0091
Tamil Nadu Town And Country Planning Act, 1971 — Section 56, 57
High Courts25 Jul 2019Disposed Of
Union Of India And Others Vs R.Sampath Kumar
Madras High Court · (2019) 07 MAD CK 0090
High Courts25 Jul 2019Disposed Of
V.Sridhar Vs Secretary To Government And Others
Madras High Court · (2019) 07 MAD CK 0089
Tamil Nadu Town And Country Planing Act, 1971 — Section 56, 57, 85
High Courts25 Jul 2019Disposed Of
Vasantharajan Vs Principal Secretary to Government And Others
Madras High Court · (2019) 07 MAD CK 0088
Tamil Nadu Town And Country Planing Act, 1971 — Section 80A
High Courts24 Jul 2019Disposed Of
V.Boopathy Vs Regional Transport Officer And Others
Madras High Court · (2019) 07 MAD CK 0087
Indian Penal Code, 1860 — Section 237, 304(A), 337