High Courts05 Aug 2019Allowed
Maharajan Vs State
Madras High Court · (2019) 08 MAD CK 0009
Indian Penal Code, 1860 — Section 302, 304(ii), 307, 324Code Of Criminal Procedure, 1973 — Section 313
COURT ARCHIVE
Madras High Court judgments, 2019
724 judgments · page 12 of 37
High Courts05 Aug 2019Disposed Of
K.N.Shanmugam Vs Commissioner Of Police And Others
Madras High Court · (2019) 08 MAD CK 0008
Petroleum Rules, 2002 — Rule 144, 144(5)
High Courts05 Aug 2019Allowed
Chandran @ Ravichandran Vs State
Madras High Court · (2019) 08 MAD CK 0006
Indian Penal Code, 1860 — Section 406, 419, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 167(2)
High Courts02 Aug 2019Disposed Of
M/s.Reliance Jio Infocomm Limited Vs Deputy Commissioner Of Police And Others
Madras High Court · (2019) 08 MAD CK 0007
High Courts02 Aug 2019Allowed
P.Manikandan Vs State And Others
Madras High Court · (2019) 08 MAD CK 0005
Indian Penal Code, 1860 — Section 34, 294(b), 302, 307, 323, 324
High Courts02 Aug 2019Allowed
N.Ramachandran Vs Sulaiman Traders And Others
Madras High Court · (2019) 08 MAD CK 0004
High Courts02 Aug 2019Disposed Of
M.Sekar And Others Vs Hans Raj Verma
Madras High Court · (2019) 08 MAD CK 0003
Constitution Of India, 1950 — Article 129, 136, 141, 142Code Of Civil Procedure, 1908 — Order 47 Rule 1(1)
High Courts01 Aug 2019Allowed
V.Prabakaran Vs Assistant Commissioner Of Police And Others
Madras High Court · (2019) 08 MAD CK 0002
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482
High Courts01 Aug 2019Allowed
M.Arasu Narayanasamy Vs M.Sankaran
Madras High Court · (2019) 08 MAD CK 0001
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 311
High Courts29 Jul 2019Allowed
Gandhi Rajamurthy And Others Vs Union Of India And Others
Madras High Court · (2019) 07 MAD CK 0117
Companies Act 2013 — Section 2(41), 92, 92(4), 96(1), 137, 137(1), 164(2)(a), 248(1), 403, 441(4)
High Courts29 Jul 2019Allowed
A. Mohan And Others Vs Union Of India And Others
Madras High Court · (2019) 4 CTC 643
Companies Act 2013 — Section 2(41), 92, 92(4), 96(1), 137, 137(1), 164(2)(a), 248(1), 403, 441(4)
High Courts26 Jul 2019Dismissed
V.Lakshmana Pandian Vs Revenue Divisional Officer And Others
Madras High Court · (2019) 07 MAD CK 0116
Constitution Of India, 1950 — Article 226Mines And Minerals (Development And Regulation) Act, 1957 — Section 21, 30BIndian Penal Code, 1860 — Section 379
High Courts26 Jul 2019Partly Allowed
Tamil Nadu State Transport And Others Vs P.Karuppaiah
Madras High Court · (2019) 07 MAD CK 0115
Constitution Of India, 1950 — Article 14, 16, 226Disabilities Act, 1995 — Section 2(t), 2(u), 33, 34, 47Disabilities Act, 2016 — Section 33
High Courts26 Jul 2019Allowed
State Of Tamil Nadu And Others Vs R.Mukundan And Others
Madras High Court · (2019) 07 MAD CK 0114
Constitution Of India, 1950 — Article 14, 21
High Courts26 Jul 2019Disposed Of
R.Amitesh Vel Vs Secretary
Madras High Court · (2019) 07 MAD CK 0113
High Courts26 Jul 2019Allowed
P.Karuppasamy Vs State Of Tamil Nadu And Others
Madras High Court · (2019) 07 MAD CK 0112
Citizenship Act, 1955 — Section 51(1)(b)
High Courts26 Jul 2019Disposed Of
M.Mouna Ramaya Lasya Vs Government Of Tamil Nadu And Others
Madras High Court · (2019) 07 MAD CK 0111
High Courts26 Jul 2019Dismissed
K.Lokesh Vs Chairman Cum Managing Director And Others
Madras High Court · (2019) 07 MAD CK 0110
High Courts26 Jul 2019Disposed Of
Jharsanya Logistics Private Ltd And Others Vs Madukkur Movie Makers And Others
Madras High Court · (2019) 07 MAD CK 0109
Code Of Civil Procedure, 1908 — Order 4 Rule 1Copyright Act, 1957 — Section 62, 65Commercial Courts, Commercial Division And Commercial Appellate Division Of High Courts Act, 2015 — Section 7
High Courts26 Jul 2019Allowed
Adam Mohamed Mustafa Khaleel Vs Union Of India And Others
Madras High Court · (2019) 07 MAD CK 0108
Companies Act 2013 — Section 2(41), 92, 92(4), 96(1), 164(2)(a), 248(1), 403, 441(4)