High Courts21 Aug 2019Disposed Of/ Dismissed
L.Prakash Vs Union Of India And Others
Madras High Court · (2019) 08 MAD CK 0069
Banking Regulation Act, 1949 — Section 4, 5(b), 22, 56Multi-State Co-Operative Societies Act, 2002 — Section 78
COURT ARCHIVE
Madras High Court judgments, 2019
724 judgments · page 9 of 37
High Courts21 Aug 2019Disposed Of
Kamala Biswas Vs State And Others
Madras High Court · (2019) 08 MAD CK 0068
Immoral Traffic (Prevention) Act, 1956 — Section 3(2)(a), 4(1), 5(1)(a)
High Courts21 Aug 2019Disposed Of
C.Ambigapathy Vs Inspector Of Police
Madras High Court · (2019) 08 MAD CK 0067
Code Of Criminal Procedure, 1973 — Section 301
High Courts20 Aug 2019Disposed Of
V.Subramanian Vs Director Of Matriculation School And Others
Madras High Court · (2019) 08 MAD CK 0066
High Courts20 Aug 2019Disposed Of
Pudiparti Lavanya Vs Inspector Of Police And Others
Madras High Court · (2019) 08 MAD CK 0065
Immoral Traffic (Prevention) Act, 1956 — Section 3(2)(a), 4(1), 5(1)(a)
High Courts20 Aug 2019Allowed
Poongodi Vs Chief General Manager And Others
Madras High Court · (2019) 4 LLJ 31
Constitution Of India, 1950 — Article 14
High Courts20 Aug 2019Dismissed
P.Rajendran And Others Vs Government Of Puducherry And Others
Madras High Court · (2019) 08 MAD CK 0063
Constitution Of India, 1950 — Article 16(1), 16(4), 335
High Courts20 Aug 2019Allowed
N.Chandramohan Vs State And Others
Madras High Court · (2019) 08 MAD CK 0062
Protection Of Child From Sexual Offences Act, 2012 — Section 6, 22Code Of Criminal Procedure, 1973 — Section 164
High Courts20 Aug 2019Dismissed
M.Girija Vs N.M.Gopinath And Others
Madras High Court · (2019) 08 MAD CK 0061
Evidence Act, 1872 — Section 68Code Of Civil Procedure, 1908 — Section 100
High Courts20 Aug 2019Disposed Of
L.Mani Vs State And Others
Madras High Court · (2019) 08 MAD CK 0060
High Courts20 Aug 2019Dismissed
Commissioner Of Customs And Central Excise Vs Government Of Tamil Nadu And Others
Madras High Court · (2019) 08 MAD CK 0059
Limitation Act, 1963 — Article 113Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17, Order 26 Rule 9Specific Relief Act, 1963 — Section 54
High Courts20 Aug 2019
Management Vs Appellate Authority Under And Others
Madras High Court · (2019) 08 MAD CK 0052
Payment Of Gratuity Act, 1972 — Section 7(7)
High Courts19 Aug 2019Disposed Of
S.Nallarasu Vs Deputy Registrar
Madras High Court · (2019) 08 MAD CK 0058
Constitution Of India, 1950 — Article 12Tamil Nadu Co-Operative Societies Act, 1983 — Section 153
High Courts19 Aug 2019Allowed
Palanisamy Vs Inspector Of Police
Madras High Court · (2019) 08 MAD CK 0057
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313AEvidence Act, 1872 — Section 27
High Courts19 Aug 2019Disposed Of
Kodaikanal Hotel And Resort Owners Vs State Of Tamil Nadu And Others
Madras High Court · (2019) 08 MAD CK 0056
Constitution Of India, 1950 — Article 48A, 51, 368Tamil Nadu Town And Country Planning Act, 1971 — Section 10, 11, 26, 28, 30, 32, 32(2)(b)
High Courts19 Aug 2019Disposed Of
K.Ramasamy Vs State Of Tamil Nadu
Madras High Court · (2019) 08 MAD CK 0055
Tamil Nadu Civil Services (Discipline And Appeal) Rules, 1955 — Rule 17(b)
High Courts19 Aug 2019Dismissed
Joisy Vimala Vs Director Of School Education And Others
Madras High Court · (2019) 08 MAD CK 0046
High Courts16 Aug 2019Disposed Of
M/s.Equitas Small Finance Bank Limited Vs District Magistrate/District Collector And Others
Madras High Court · (2019) 08 MAD CK 0054
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14
High Courts16 Aug 2019Allowed
V.Durai @ Duraisamy Vs K.S.Selvaraj And Others
Madras High Court · (2019) 08 MAD CK 0053
Indian Penal Code, 1860 — Section 279, 337, 304(A)
High Courts16 Aug 2019Disposed Of
Tamil Nadu Mercantile Bank Limited Vs Assistant Commissioner
Madras High Court · (2019) 08 MAD CK 0051
Constitution Of India, 1950 — Article 14, 226, 227, 368Tamil Nadu Value Added Tax Act, 2006 — Section 17, 18, 22(4), 32, 51, 82