High Courts19 Jan 1921
Ratnathanni Vs Somasundara Mudaliar
Madras High Court · AIR 1921 Mad 608 : (1921) 13 LW 582 : (1921) 41 MLJ 76
COURT ARCHIVE
Madras High Court judgments, 1921
317 judgments · page 16 of 16
High Courts18 Jan 1921
Vanchinatha Aiyar Vs Rajagopala Aiyar and Others
Madras High Court · 65 Ind. Cas. 321
High Courts18 Jan 1921
Vanchinatha Iyer Vs Rajagopala Iyer and Others
Madras High Court · (1921) 41 MLJ 372
Limitation Act, 1963 — Section 28
High Courts17 Jan 1921
Parasurama Udayan and Others Vs A. Vedaji Baskar Thirumal Row and Others
Madras High Court · AIR 1921 Mad 623 : (1921) 14 LW 159 : (1921) 41 MLJ 17
High Courts17 Jan 1921
Ramalagu Servai Vs Solai Servai and Others
Madras High Court · (1921) 41 MLJ 274
Limitation Act, 1963 — Article 62
High Courts17 Jan 1921
Parasurama Udayan and Another Vs Vedaji Baskar Thirumal Row Sahib by His Next Friend Rao Sahib J.I. Christmas Pillai and Others
Madras High Court · (1921) ILR (Mad) 636
High Courts10 Jan 1921
T.V. Kothandarama Reddiar and Others Vs Chinnaswami Reddy and Others
Madras High Court · 64 Ind. Cas. 740
High Courts10 Jan 1921
Kothandarama Reddiar and Another Vs Chinnaswami Reddi and Others
Madras High Court · AIR 1921 Mad 412 : (1921) 14 LW 618 : (1921) 41 MLJ 455
High Courts10 Jan 1921
Seerangathuni Vs Bava Vaithilinga Mudaliar
Madras High Court · AIR 1921 Mad 528 : (1921) 13 LW 392 : (1921) 40 MLJ 532
Limitation Act, 1963 — Section 22
High Courts07 Jan 1921
Muthu Goundan Vs Perumal Iyen and Others
Madras High Court · AIR 1921 Mad 145 : (1921) ILR (Mad) 588
Madras Estates Land Act, 1908 — Section 3(2)(d)
High Courts07 Jan 1921
Muthu Gowndan Vs Perumal Iyen and Others
Madras High Court · (1921) 13 LW 483 : (1921) 40 MLJ 429
Madras Estates Land Act, 1908 — Section 3(2)(d)
High Courts06 Jan 1921
Appia K.R. Rukmani Ammal and Appia Ramachari and Another Vs Kuttuvava Narasimma Iyer and Another
Madras High Court · AIR 1921 Mad 612 : (1921) 14 LW 85 : (1921) 41 MLJ 54
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Jan 1921
Venkatarama Ayyar Vs Chandrasegara Ayyar and Another
Madras High Court · (1921) ILR (Mad) 632
Pensions Act, 1871 — Section 11
High Courts05 Jan 1921Dismissed
Gandham China Brahmayya Vs Pappasetty Gangulu and Others
Madras High Court · (1921) 01 MAD CK 0026
Madras Revenue Recovery Act, 1864 — Section 37(A), 38
High Courts05 Jan 1921
T.S. Venkatrama Aiyar Vs V. Chendrasekara Aiyar and Another
Madras High Court · AIR 1921 Mad 292 : (1921) ILR (Mad) 632 : (1921) 13 LW 383 : (1921) 40 MLJ 344
Pensions Act, 1871 — Section 11
High Courts04 Jan 1921
Bhuvanapalli Subbayya Vs Rajah Velugoti Govinda Krishna Yachendra Varu, Rajah of Venkatagiri
Madras High Court · AIR 1922 Mad 352 : 66 Ind. Cas. 207 : (1921) 14 LW 349 : (1922) 42 MLJ 118
Provincial Small Cause Courts Act, 1887 — Section 33
High Courts01 Jan 1921
Anthaya Hegade and Another Vs Manjaya Shetty
Madras High Court · (1921) 41 MLJ 393
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58