High Courts27 Jan 1921
Damodara Padhano Vs Haribhandhu Patnaick
Madras High Court · AIR 1921 Mad 406 : 70 Ind. Cas. 392 : (1921) 14 LW 389
COURT ARCHIVE
Madras High Court judgments, 1921
317 judgments · page 15 of 16
High Courts27 Jan 1921
In Re: Ramaswami Ayyar
Madras High Court · AIR 1921 Mad 458 : (1921) ILR (Mad) 913 : (1921) 14 LW 189
High Courts27 Jan 1921
Sabapathy Pathan Vs Perumal Padayachi and Another
Madras High Court · AIR 1921 Mad 323 : (1921) ILR (Mad) 640
High Courts27 Jan 1921
Sri Sri Sri Varadaraja Sooru Harischendana Deo Bahadur Zemindar of Tarla Vs Kanda Barikivadu
Madras High Court · AIR 1922 Mad 119(1) : (1921) ILR (Mad) 697 : (1922) 15 LW 150 : (1921) 40 MLJ 466
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts27 Jan 1921
Sababathi Pathan Vs Perumal Padayachi and Another and Natese Thevan
Madras High Court · (1921) 13 LW 520 : (1921) 40 MLJ 554
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts26 Jan 1921
Bolisetti Mamayya Vs Buragadda Venkateswaralu and Another and Kolla Kotayya Kummuri Ramayya Rice Mill Company
Madras High Court · AIR 1921 Mad 294 : (1921) ILR (Mad) 810 : (1921) 14 LW 428 : (1921) 40 MLJ 570
Provincial Insolvency Act, 1920 — Section 4(B), 4(C)
High Courts26 Jan 1921
Bolisetti Mamayya Vs Kolla Kottayya, Kommurri Ramayya Rice Mill Company
Madras High Court · AIR 1921 Mad 616 : (1921) ILR (Mad) 810
High Courts25 Jan 1921
Sree Rajah Bollapragada Venkata Lakshmamma Garu. Vs Chintapalli Achireddi
Madras High Court · AIR 1921 Mad 152 : (1921) 40 MLJ 319
Madras Estates Land Act, 1908 — Section 3(5)
High Courts25 Jan 1921
Lakshmi Ammal Vs Kadiresan Chettiar and Another
Madras High Court · AIR 1921 Mad 488 : (1921) 14 LW 12 : (1921) 41 MLJ 198
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, 63
High Courts25 Jan 1921
Venkata Narasimha Raju Garu and Another Vs Kuppu Chetti and Others
Madras High Court · AIR 1921 Mad 480 : (1921) 40 MLJ 524
Madras Estates Land Act, 1908 — Section 125Transfer of Property Act, 1882 — Section 72
High Courts24 Jan 1921
Pulpati Hanumaya Vs Ravuri Ramayya and Others
Madras High Court · 64 Ind. Cas. 270
High Courts24 Jan 1921
The Official Receiver Vs Lakshman Aiyar
Madras High Court · AIR 1921 Mad 681(1) : (1921) 41 MLJ 453
Transfer of Property Act, 1882 — Section 134
High Courts24 Jan 1921
Pulpati Hanmayya Vs Ravuri Ramayya and Another
Madras High Court · AIR 1921 Mad 272 : (1921) 41 MLJ 126
High Courts21 Jan 1921
Sontyana Gopala Dasee (Dead) and Others Vs Inaputalapula Rami and Others
Madras High Court · 64 Ind. Cas. 328
High Courts21 Jan 1921
Sontayana Gopala Dasu and Others Vs Inapatalupula Rami and Others
Madras High Court · (1921) ILR (Mad) 946 : (1921) 13 LW 685
High Courts21 Jan 1921
Tirumalai Savuri Naicker Vs Royar alias Kachiraya Thevar
Madras High Court · AIR 1921 Mad 530 : (1921) 13 LW 559 : (1921) 40 MLJ 529
Contract Act, 1872 — Section 69
High Courts21 Jan 1921
Sri Rajah Bollapragada Venkata Lakshmamma Garu Vs Chintapalli Achi Reddi
Madras High Court · (1921) ILR (Mad) 433 : (1921) 13 LW 603
Madras Estates Land Act, 1908 — Section 3(5)
High Courts20 Jan 1921
Muthia Chettiar Vs Karuthamada Pillai
Madras High Court · AIR 1921 Mad 313 : (1921) 13 LW 598 : (1921) 41 MLJ 92
Madras Revenue Recovery Act, 1864 — Section 59