High Courts28 Feb 1921
Balapattabhi Chetti and Others Vs Subbaraya Chetty and Others
Madras High Court · 70 Ind. Cas. 17
COURT ARCHIVE
Madras High Court judgments, 1921
317 judgments · page 13 of 16
High Courts28 Feb 1921
Ventala Verrarazu Vs Kuruvella Subbarayudu and Another
Madras High Court · AIR 1922 Mad 3 : 64 Ind. Cas. 493 : (1922) 15 LW 245
High Courts28 Feb 1921
Balapattabi Chetty and Others Vs Subbaraya Chetty and Others
Madras High Court · AIR 1921 Mad 508 : (1921) 14 LW 446 : (1921) 41 MLJ 433
Court Fees Act, 1870 — Section 7(4)(f)
High Courts28 Feb 1921
Rentala Veerrazu Vs Kuruvella Subharayudu and Another
Madras High Court · (1921) 41 MLJ 378
Civil Procedure Code, 1908 (CPC) — Section 63(1)
High Courts25 Feb 1921
T.K. Sreenivasa Aiyangar Vs Kuppuswami Aiyangar and Others
Madras High Court · AIR 1921 Mad 447 : 64 Ind. Cas. 698 : (1921) 14 LW 78
High Courts24 Feb 1921
Koonamneni Mallaya and Another Vs Kanneganti China Kotaya and Others
Madras High Court · 64 Ind. Cas. 148 : (1921) 14 LW 317
High Courts23 Feb 1921
Sankaranarayana Pillai and Others Vs Puthiya Veettil Thangamma and Another
Madras High Court · 70 Ind. Cas. 333
High Courts23 Feb 1921
Sankara Nainar Pillai and Others Vs Puthiya Veettil Thangamma and Others
Madras High Court · AIR 1922 Mad 247 : (1922) ILR (Mad) 202
High Courts23 Feb 1921
Ummathu Vs Pathumma and Another
Madras High Court · AIR 1921 Mad 654 : (1921) ILR (Mad) 817 : (1921) 13 LW 631 : (1921) 41 MLJ 84
Provincial Small Cause Courts Act, 1887 — Article 36
High Courts23 Feb 1921
Sankaranarayana Pillai and Others Vs Puthiya Vettil Thangamma and Another
Madras High Court · (1921) 41 MLJ 374
High Courts22 Feb 1921
Sundaram alias Mytheenbibi Vs Mamsa Mavuthar, Sheikkasim Mavuthar
Madras High Court · AIR 1921 Mad 157 : (1921) ILR (Mad) 554 : (1921) 13 LW 498 : (1921) 40 MLJ 497
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts22 Feb 1921
Jayanti Venkayya and Another Vs Damisetti Sathiraju and Others
Madras High Court · AIR 1921 Mad 514(1) : (1921) 14 LW 180 : (1921) 41 MLJ 117
High Courts22 Feb 1921
Baluswami Aiyar Vs Lakshmana Aiyar and Others
Madras High Court · AIR 1921 Mad 172 : (1921) ILR (Mad) 605 : (1921) 13 LW 562
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2(1)Specific Relief Act, 1877 — Section 15
High Courts21 Feb 1921
Sri Rajah Venkataramiah Appa Rao Bahadur, Zamindar Guru of Nuzvid Vs Lakshminarayana
Madras High Court · (1922) ILR (Mad) 39
High Courts21 Feb 1921
Sri Rajah Venkata Ramiah Appa Rao Bahadur, Zamindar Garu of Nuzvid Vs Lanka Lakshminarayana
Madras High Court · AIR 1922 Mad 281 : (1922) ILR (Mad) 39 : 66 Ind. Cas. 376 : (1922) 15 LW 218 : (1922) 42 MLJ 161
Madras Estates Land Act, 1908 — Section 185
High Courts18 Feb 1921
Pusarapu Venkata Reddayya Vs Thoram Yarakayya and Others
Madras High Court · AIR 1921 Mad 415 : (1922) ILR (Mad) 35 : (1922) 15 LW 157 : (1921) 41 MLJ 312
Limitation Act, 1963 — Article 182(5)
High Courts16 Feb 1921
Sri Rajah Inuganti Venkata Rajagopala Suryarao Bahadur Garu Vs Sri Rajah Datla Venkata Suryanarayana Jagapathi Bahadur Garu and Another
Madras High Court · AIR 1921 Mad 332 : (1921) 14 LW 29 : (1921) 41 MLJ 208
High Courts15 Feb 1921
In Re: Pedda Anjinigadu
Madras High Court · AIR 1922 Mad 353 : 64 Ind. Cas. 282 : (1921) 13 LW 695
High Courts15 Feb 1921
Jainulabdin Sahhib Vs Krishna Chettiar
Madras High Court · AIR 1921 Mad 420 : (1921) 14 LW 92 : (1921) 41 MLJ 120
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Feb 1921
Sambasivam Pillai and Another Vs The Secretary of State for India in Council
Madras High Court · (1921) ILR (Mad) 704 : (1921) 13 LW 638