High Courts23 Mar 1921
Korumbakkatparkum Vengalasheri Moideen Kutti Vs Thunivilandiyal Mariamumma and Others
Madras High Court · 70 Ind. Cas. 113
COURT ARCHIVE
Madras High Court judgments, 1921
317 judgments · page 12 of 16
High Courts23 Mar 1921
Korumbakkat Parkum Vengaalasheri Moidin Kutti Vs Thuniyilandiyil Mariamumma and Others
Madras High Court · AIR 1921 Mad 404 : (1921) 14 LW 502 : (1921) 41 MLJ 457
High Courts23 Mar 1921
Vellaiyammal Bibi and Others Vs Koolayanna Rowthan and Others
Madras High Court · 66 Ind. Cas. 23 : (1921) 14 LW 269 : (1921) 41 MLJ 273
Limitation Act, 1963 — Section 4
High Courts22 Mar 1921
Raipur Manufacturing Co. Ltd. Vs Joolaganti Venkatasubba Rao Veerasami and Co.
Madras High Court · AIR 1921 Mad 664 : 70 Ind. Cas. 284 : (1921) 14 LW 341
High Courts15 Mar 1921
Krishnaswami Battar Vs Sreenivasa Battar and Another
Madras High Court · 76 Ind. Cas. 881
High Courts15 Mar 1921
Tarachand Vs The Madras and Southern Mahratta Railway Company Limited
Madras High Court · (1921) ILR (Mad) 823
High Courts15 Mar 1921
Tarabchand Vs The Madras and Southern Mahratta Railway Co. Limited
Madras High Court · AIR 1921 Mad 362 : (1921) ILR (Mad) 823 : (1921) 13 LW 693 : (1921) 41 MLJ 205
Railways Act, 1890 — Section 56
High Courts15 Mar 1921
M.A. Velappa Nadar Vs Muna China Pena Chidembara Nadar and Others
Madras High Court · AIR 1922 Mad 174 : (1922) 16 LW 186 : (1922) 43 MLJ 277
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts15 Mar 1921
Krishnaswami Battar Vs Sreenivasa Battar, minor by next friend and grand mother Alamelu Ammal
Madras High Court · AIR 1922 Mad 341 : 76 Ind. Cas. 881 : (1922) 42 MLJ 124
High Courts14 Mar 1921
Subramania Iyer Vs A.P.T. Veerabadra Pillai
Madras High Court · 70 Ind. Cas. 593
High Courts14 Mar 1921
Mysore Kopniah Sivananjiah and Others Vs K. Sithay Goudar and Another
Madras High Court · AIR 1921 Mad 627 : (1921) 41 MLJ 490
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts14 Mar 1921
Subbarama Aiyar Vs A.P.T. Veerabadra Pillai
Madras High Court · AIR 1921 Mad 464 : (1921) 14 LW 148 : (1921) 41 MLJ 217
Limitation Act, 1963 — Section 19
High Courts10 Mar 1921
Palaniappa Chetty Vs Subrahmanyia Chetty and Others
Madras High Court · AIR 1921 Mad 568 : (1921) ILR (Mad) 731 : 66 Ind. Cas. 59 : (1921) 13 LW 519 : (1921) 41 MLJ 90
High Courts09 Mar 1921
Vaithinatha Ayyar (dead) and Another Vs Govindaswami Odayar and Another
Madras High Court · (1921) 13 LW 522 : (1921) 41 MLJ 65
Limitation Act, 1963 — Section 7
High Courts08 Mar 1921
Babu Pujari and Another Vs Thukra Gurikara alias Kanthu Lakkanna
Madras High Court · (1921) 41 MLJ 287
High Courts03 Mar 1921
Thirumalasseri Kottayil Sreedharan Valia Rajah styled Churaran of Iswaramangalam Amsham Vs Parakkat alias Karuthedath alias Parapalli alias Kandarath Illath Karnavan and Manager Kunhunni alias Narayanan Nambudripad and Others
Madras High Court · 71 Ind. Cas. 279 : (1921) 41 MLJ 525
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts02 Mar 1921
The Chief Commissioner of Income Tax Vs The North Anantapur Gold Mines Limited
Madras High Court · (1921) ILR (Mad) 718 : (1921) 14 LW 108
High Courts02 Mar 1921
The Chief Commissioner of Income Tax (Board of Revenue) Vs The North Anantapur Gold Mines, Ltd.
Madras High Court · AIR 1921 Mad 524 : (1921) 41 MLJ 177
Income Tax Act, 1918 — Section 51Specific Relief Act, 1877 — Section 45
High Courts28 Feb 1921
Sankaran Nambudripad Vs Sankaran Nair and Others
Madras High Court · (1921) ILR (Mad) 960
High Courts28 Feb 1921
Manakal Murthi Sankaran alias Neelakdhan Nambudripad Vs Areekara Azhakath Sankaran Nair and Others
Madras High Court · AIR 1922 Mad 347 : 66 Ind. Cas. 129