High Courts20 Apr 1921
Jagana Sanyasiah and Others Vs Mycherla Peda Atchanna Naidu
Madras High Court · AIR 1921 Mad 624 : (1922) 15 LW 289 : (1922) 42 MLJ 339
COURT ARCHIVE
Madras High Court judgments, 1921
317 judgments · page 10 of 16
High Courts20 Apr 1921
Killi Latchamma and Another Vs Killi Appanna and Others
Madras High Court · AIR 1921 Mad 710 : (1921) 14 LW 302 : (1921) 41 MLJ 386
Specific Relief Act, 1877 — Section 42
High Courts20 Apr 1921
Bal Naicken Vs Achama Naicken
Madras High Court · AIR 1921 Mad 285 : (1921) 14 LW 315 : (1921) 41 MLJ 295
High Courts20 Apr 1921
Subramania Chetty Vs Chidambara Mudali
Madras High Court · (1921) 14 LW 495 : (1921) 41 MLJ 459
High Courts20 Apr 1921
R. M. M. S. T. Vairavan Chettiar Vs M. L. M. Rama Nathan Chettiar and Others
Madras High Court · 95 Ind. Cas. 808 : (1921) 14 LW 701
High Courts19 Apr 1921
The Chief Commissioner of Income Tax Vs M.A.R.N. Ramanathan Chettiar and Another
Madras High Court · (1921) ILR (Mad) 768
High Courts19 Apr 1921
Govindasami Pillai Vs Dasai Goundan and Another
Madras High Court · (1921) ILR (Mad) 971 : 68 Ind. Cas. 100 : (1921) 14 LW 320
High Courts19 Apr 1921
The Deputy Commissioner and Secretary of the Chief Commissioner of Income Tax Vs Bhanjee Ramjee and Co.
Madras High Court · AIR 1921 Mad 212 : 64 Ind. Cas. 239
High Courts19 Apr 1921
Koti Mallikarjunayya Vs The Secretary of State for India in Council
Madras High Court · AIR 1922 Mad 427 : 70 Ind. Cas. 400 : (1922) 16 LW 165
High Courts19 Apr 1921
The Chief Commissioner of Income Tax Vs Bhanjee Ramjee and Co.
Madras High Court · (1921) ILR (Mad) 773
High Courts19 Apr 1921
Deputy Commissioner and Secretary to the Chief Commissioner of Income Tax Vs Lakshmidoss Purushotham and Co.
Madras High Court · AIR 1921 Mad 228 : (1921) 14 LW 75 : (1921) 41 MLJ 189
Income Tax Act, 1886 — Section 4Income Tax Act, 1918 — Section 14
High Courts19 Apr 1921
Govinda Pillai Vs Dasai Goundan and Another
Madras High Court · (1921) ILR (Mad) 971 : (1921) 41 MLJ 423
Limitation Act, 1963 — Section 20
High Courts15 Apr 1921
N. K. M. Meyyappa Chetti Vs V. K. M. Meyyappanchetti
Madras High Court · AIR 1921 Mad 559 : 66 Ind. Cas. 722
High Courts14 Apr 1921
Kondapalli Lakshminarasayya and Another Vs Kondapalli Venkatakrishnayya
Madras High Court · AIR 1922 Mad 119 : 70 Ind. Cas. 355 : (1922) 15 LW 143
High Courts12 Apr 1921
Deputy Commissioner and Secretary to the Chief Commissioner of Income Tax Vs S. Hajee Abdulla Sahib and Co.
Madras High Court · AIR 1921 Mad 717 : 70 Ind. Cas. 30 : (1921) 14 LW 413
High Courts12 Apr 1921
Gopala Venkanna Vs Gopala Narasimham and Others
Madras High Court · (1922) ILR (Mad) 984 : (1921) ILR (Mad) 984 : (1921) 14 LW 193
High Courts12 Apr 1921
Gogula Venkanna Vs Gogula Narasimham and Others
Madras High Court · AIR 1921 Mad 234 : 66 Ind. Cas. 10 : (1921) 41 MLJ 279
Limitation Act, 1963 — Article 141
High Courts12 Apr 1921
Balagurumurthy Chetty Vs Ramakrishna Chetty and Others
Madras High Court · AIR 1921 Mad 277 : (1921) 41 MLJ 267
Transfer of Property Act, 1882 — Section 55
High Courts11 Apr 1921
The Secretary of State for India in Council Vs Syed Ahmad Badsha Bahadur
Madras High Court · (1921) ILR (Mad) 778
High Courts11 Apr 1921
Subramania Gurukkal Vs Ammakkannu Ammal and Another
Madras High Court · AIR 1921 Mad 595 : (1921) 14 LW 376 : (1921) 41 MLJ 450
Limitation Act, 1908 — Section 10