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Madras High Court judgments, 1921

317 judgments · page 8 of 16

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High Courts17 Aug 1921

Peddapalayam Bodachari alias Venkatraya Chari Vs Peddappalayam Muniyachari

Madras High Court · AIR 1921 Mad 709 : 65 Ind. Cas. 92 : (1921) 14 LW 666

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High Courts17 Aug 1921

Alagiriswami Mudali and Others Vs Akkulu Naidu

Madras High Court · AIR 1921 Mad 393 : (1921) 14 LW 399 : (1921) 41 MLJ 462

Transfer of Property Act, 1882 — Section 74
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High Courts12 Aug 1921

Palaniappa Chetty Vs Subramania Chetty through his authorised agent Karuppan. Chetty alias Somasundaram Chetty and Others

Madras High Court · (1921) 14 LW 609 : (1922) 42 MLJ 12

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High Courts11 Aug 1921

C. Kuppuswami Mudaliar and Others Vs Y. Subramaniyam Chettiar and Others

Madras High Court · (1922) 16 LW 927 : (1921) 41 MLJ 545

Civil Procedure Code, 1908 (CPC) — Section 92
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High Courts11 Aug 1921

Sinnanan Chetty Vs Sivakami Ammal and Another

Madras High Court · AIR 1921 Mad 326(1) : (1921) 41 MLJ 501

Transfer of Property Act, 1882 — Section 95
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High Courts11 Aug 1921

Vaithinatha Iyer (dead) and Others Vs Govindaswami Odayar and Others

Madras High Court · AIR 1921 Mad 650 : 67 Ind. Cas. 995 : (1922) 42 MLJ 551

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High Courts10 Aug 1921

Anthaya Hegade and Another Vs Manjaiya Shetty

Madras High Court · AIR 1922 Mad 176 : (1922) ILR (Mad) 84 : (1921) 14 LW 371

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High Courts10 Aug 1921

Ponnalagu Konan and Others Vs Sinniah Odayan and Others

Madras High Court · AIR 1921 Mad 462 : 70 Ind. Cas. 27

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High Courts10 Aug 1921

Vaddiparthi Narayanamurthy Vs Cadimsetti Appalanarasimhulu and Another

Madras High Court · AIR 1921 Mad 517 : (1921) 14 LW 536 : (1921) 41 MLJ 563

Transfer of Property Act, 1882 — Section 98
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High Courts03 Aug 1921

T.C. Balakrishna Ayyar Vs Pichamuthu Pillai

Madras High Court · AIR 1922 Mad 330 : 70 Ind. Cas. 496 : (1922) 15 LW 186

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High Courts02 Aug 1921

R.M.P. Palaniappa Chetty Vs M.S.A.P.L. Palanippa Chetty

Madras High Court · 65 Ind. Cas. 403

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High Courts01 Aug 1921

Rajammal Iyer Vs Krishnaswamy Aiyengar

Madras High Court · AIR 1922 Mad 300 : 70 Ind. Cas. 153 : (1922) 15 LW 35

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High Courts27 Jul 1921

Tarigopula Nagiah Vs Komineni Seshamma and Others

Madras High Court · 65 Ind. Cas. 82

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High Courts27 Jul 1921

Pattani Valappil Payyanatan Krishna and Others Vs Manalil Inkirias Govindan and Others

Madras High Court · (1921) 14 LW 539 : (1921) 41 MLJ 381

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High Courts27 Jul 1921

Tarigopala Nagiah Vs Kommineni Seshamma and Others

Madras High Court · AIR 1921 Mad 690 : (1921) 14 LW 514 : (1921) 41 MLJ 385

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1
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High Courts27 Jul 1921

Kuthiravattath Kongasseri Mokshath Thottamma alias Amma Neithiyar Vs C.S. Subramaniyya and Another

Madras High Court · AIR 1922 Mad 219 : (1922) ILR (Mad) 79 : (1921) 14 LW 620

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High Courts26 Jul 1921

Mahajanam Venkatrayar Vs Kodi Venkatrayar and Others

Madras High Court · AIR 1922 Mad 223 : (1922) ILR (Mad) 29 : 66 Ind. Cas. 72 : (1921) 14 LW 247 : (1921) 41 MLJ 398

Criminal Procedure Code, 1898 (CrPC) — Section 250Penal Code, 1860 (IPC) — Section 467
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High Courts30 May 1921

The Honourable B. Rajarajeswara Sethupathi Avergal, alias Muthuramalinga Sethupathi Avergal Vs Kuppuswami Aiyar and Others

Madras High Court · AIR 1921 Mad 394 : (1921) 41 MLJ 474

Limitation Act, 1963 — Article 91
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High Courts13 May 1921

Sethupathi Avergal Vs Kuppusami Iyer and Others

Madras High Court · 68 Ind. Cas. 352

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High Courts11 May 1921

A.V. Balakrishna Menon, Official Receiver Vs Thirunilai Grama Veeraraghavan Patter's children Rangan Pattar (family Manager) and Others

Madras High Court · AIR 1922 Mad 189 : (1922) ILR (Mad) 70 : (1921) 14 LW 334 : (1921) 41 MLJ 334

Provincial Insolvency Act, 1920 — Section 51
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