COURT ARCHIVE
Madras High Court judgments, 1921
317 judgments · page 6 of 16
In Re: Kuppammal and Others
Madras High Court · (1921) 14 LW 617 : (1921) 41 MLJ 562
Katta Ramaswami Gupta Vs Kamalammal
Madras High Court · AIR 1922 Mad 44 : (1921) 14 LW 599 : (1922) 42 MLJ 32
The Great Indian Peninsula Railway Company Ltd. Vs Chella Ram Gianchand
Madras High Court · AIR 1921 Mad 510 : (1921) 14 LW 614 : (1921) 41 MLJ 603
Pachai Pillai and Another Vs C. Gopala Pillai and Others
Madras High Court · AIR 1921 Mad 647 : (1922) 15 LW 15 : (1922) 42 MLJ 276
Obla K. Subbayyan Vs Thoppai Muthayyan
Madras High Court · AIR 1922 Mad 54(1) : (1921) 14 LW 631 : (1922) 42 MLJ 71
Pachai Pillai and Others Vs C. Gopal Pillai and Others
Madras High Court · 70 Ind. Cas. 122
Malladi Venkatramayya Vs The Secretary of State for India in Council
Madras High Court · AIR 1922 Mad 1(1) : (1922) 15 LW 236 : (1922) 42 MLJ 148
P. Baba Sah and Others Vs K.G. Mahomad Husain Sahib and Others
Madras High Court · AIR 1922 Mad 123 : (1922) 15 LW 68 : (1922) 42 MLJ 179
Malladi Vencataramayya Vs The Secretary of State for India in Council
Madras High Court · 65 Ind. Cas. 345
P. Baba Sah and Others Trustees and Dharmakarthas of Sri Balasubramani Swami Temple Vs K.G. Mahomed Hussain Sahib and Others
Madras High Court · 68 Ind. Cas. 180
In Re: Tangedupalle Pedda Obigadu
Madras High Court · (1922) ILR (Mad) 230 : (1921) 14 LW 542 : (1922) 42 MLJ 37
In Re: Kochunni Elaya Nair
Madras High Court · AIR 1922 Mad 215 : (1922) ILR (Mad) 14 : (1921) 14 LW 465 : (1921) 41 MLJ 441
A. Mahadeva Ayyar Vs The South Indian Railway Co.
Madras High Court · AIR 1922 Mad 362 : (1922) ILR (Mad) 135
Sekharipuram Gramom Krishna Aiyar Vs Namiassan Veetil Mayankutti and Another
Madras High Court · AIR 1922 Mad 30 : 70 Ind. Cas. 80 : (1922) 15 LW 14
Unde Rajaha Raje Rajah Velugoti Sree Govindakrishna Yachendrulavaru Bahadur, Rajah of Venkatagiri Vs Thatikola Subbiah
Madras High Court · (1922) ILR (Mad) 1
Unde Rajaha Raje Rajah Velugoti Sree Govinda Krishna Yachendrulavaru Rajah of Venkatagiri Bahadur Vs Thatikola Subbiah
Madras High Court · (1922) ILR (Mad) 1 : (1921) 14 LW 589 : (1921) 41 MLJ 530
In Re: V. Subramania Chetty and M. Kanagaratna Reddy of V. Subramania Chetty and Co.
Madras High Court · AIR 1922 Mad 243 : (1922) ILR (Mad) 156
Marath Sivaraman Nair and Another Vs Seshu Pattar and Others
Madras High Court · AIR 1922 Mad 299 : (1922) 16 LW 589 : (1922) 42 MLJ 356