High Courts14 Sept 1921
Gontu Appireddi Vs Gontu Chinna Appireddi and Others
Madras High Court · AIR 1922 Mad 246 : 66 Ind. Cas. 271 : (1921) 14 LW 639 : (1921) 41 MLJ 606
Provincial Insolvency Act, 1920 — Section 6(b)
COURT ARCHIVE
Madras High Court judgments, 1921
317 judgments · page 7 of 16
High Courts14 Sept 1921
In Re: V. Subramania Chetty and Company
Madras High Court · 70 Ind. Cas. 764 : (1922) 16 LW 46
High Courts13 Sept 1921
Appanna Poricha Vs Narasinga Poricha and Others
Madras High Court · AIR 1922 Mad 17 : (1922) ILR (Mad) 113 : (1922) 15 LW 18 : (1921) 41 MLJ 608
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts09 Sept 1921
Rajah of Ramnad Vs Kamith Ravuthan and Others
Madras High Court · 66 Ind. Cas. 686
High Courts09 Sept 1921
B. Raja Rajeswara Sethupathi Avergal alias Muthuramalinga Sethupathi Avergal, Rajah of Ramnad Vs Kamith Ravuthan since attained majority and Others
Madras High Court · AIR 1922 Mad 34 : 60 Ind. Cas. 90 : (1922) 15 LW 140 : (1922) 42 MLJ 78
Madras Estates Land Act, 1908 — Section 12
High Courts08 Sept 1921
P.S. Narayana Aiyar Vs Biyari Bivi alias Kathun Bivi and Others
Madras High Court · AIR 1922 Mad 221 : (1922) ILR (Mad) 103 : (1921) 14 LW 524 : (1921) 41 MLJ 557
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts08 Sept 1921
In Re: Palanikumara Chinnayya Gounder
Madras High Court · AIR 1922 Mad 337 : 66 Ind. Cas. 566 : (1921) 14 LW 548 : (1921) 41 MLJ 577
Criminal Procedure Code, 1898 (CrPC) — Section 196
High Courts08 Sept 1921
In Re: Malaya Gounden and Others
Madras High Court · (1921) 14 LW 612 : (1922) 42 MLJ 278
High Courts06 Sept 1921
Obilisetti Venkata Kristnaiah Vs Atyam Subbiah and Others
Madras High Court · AIR 1921 Mad 304 : (1921) 14 LW 520 : (1921) 41 MLJ 554
Contract Act, 1872 — Section 231
High Courts06 Sept 1921
A. Mahadeva Aiyar Vs The South Indian Railway Company Limited
Madras High Court · (1921) 14 LW 684 : (1922) 42 MLJ 202
Railways Act, 1890 — Section 140, 77
High Courts01 Sept 1921
A.T.K.P.L.M. Muthiah Chetti Vs Palaniappa Chetty and Others
Madras High Court · AIR 1922 Mad 447 : (1922) ILR (Mad) 90 : (1922) 15 LW 190 : (1921) 41 MLJ 594
Transfer of Property Act, 1882 — Section 53
High Courts01 Sept 1921
T.V. Chakrapani Aiyangar Vs The Government of India
Madras High Court · AIR 1922 Mad 125 : (1921) 14 LW 529 : (1922) 42 MLJ 191
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10
High Courts31 Aug 1921
Chinnappa Pillay and Another Vs Kailasam Pillay and Others
Madras High Court · 68 Ind. Cas. 11
High Courts31 Aug 1921
Chinnappa Pillai and Another Vs Kailasam Pillai late a minor but now declared a major
Madras High Court · AIR 1921 Mad 532 : (1921) 14 LW 14 : (1921) 41 MLJ 661
High Courts31 Aug 1921
S.N. Ragunathaswamy Iyengar and Others Vs S. Gopau Rao and Others
Madras High Court · (1922) 15 LW 123 : (1921) 41 MLJ 547
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 Aug 1921
Shanmuka Nadan by Guardian Swarnammal and Others Vs Arunachelam Chetty and Others
Madras High Court · (1922) ILR (Mad) 194
High Courts25 Aug 1921
Shanmuka Nadan and Others 1 to 5 minors by their mother and guardian 6th appt. Vs Arunachala Chetty (through his agent Shanmugavelayudham Pillai and Others)
Madras High Court · AIR 1922 Mad 332 : (1921) 14 LW 642 : (1922) 42 MLJ 97
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts24 Aug 1921
In Re: Manicka Padayachi and Another
Madras High Court · AIR 1921 Mad 490 : 72 Ind. Cas. 497 : (1921) 14 LW 474
High Courts23 Aug 1921
Narayanaswamy Iyer Vs Doraisawmy Pathar and Others
Madras High Court · AIR 1921 Mad 451 : 65 Ind. Cas. 343