High Courts25 Oct 1921
Ramasami Konan Vs Kulandai Velu Pillai
Madras High Court · AIR 1922 Mad 63 : 70 Ind. Cas. 569 : (1922) 15 LW 272
COURT ARCHIVE
Madras High Court judgments, 1921
317 judgments · page 5 of 16
High Courts24 Oct 1921
The Official Assignee of Madras Vs S.R.M.M.R.M. Velliappa Chetty and Another
Madras High Court · (1922) ILR (Mad) 238 : (1921) 14 LW 715 : (1922) 42 MLJ 155
Provincial Insolvency Act, 1920 — Section 56
High Courts24 Oct 1921
The Official Assignee of Madras Vs S.R.M.M.R.M. Valliappa Chetti and Another
Madras High Court · AIR 1922 Mad 144 : (1922) ILR (Mad) 238
High Courts21 Oct 1921
Muthusami Naicken, Minor, By Next Friend Naga Naicken Vs Pulavarattal and Others
Madras High Court · 66 Ind. Cas. 504
High Courts21 Oct 1921
Muthusami Naicken Vs Pulavaratal and Others
Madras High Court · AIR 1922 Mad 106(1) : (1922) ILR (Mad) 266
High Courts21 Oct 1921
Muthusami Naicken by next friend Naga Naicken Vs Pulavaratal and Others
Madras High Court · (1922) 15 LW 40 : (1922) 42 MLJ 101
High Courts19 Oct 1921
The Official Receiver of Coimbatore District and Another Vs D.D. Kanga
Madras High Court · AIR 1922 Mad 51 : (1922) ILR (Mad) 167 : (1921) 14 LW 655 : (1922) 42 MLJ 53
Presidency Towns Insolvency Act, 1909 — Section 17, 20
High Courts19 Oct 1921
C. Saminatha Chetty and Another Vs Angammal and Others
Madras High Court · AIR 1922 Mad 46 : (1922) ILR (Mad) 257 : (1922) 15 LW 48 : (1922) 42 MLJ 4
High Courts18 Oct 1921
In Re: Porkodi Achi
Madras High Court · AIR 1922 Mad 211 : (1922) ILR (Mad) 246 : (1921) 14 LW 624 : (1921) 41 MLJ 587
Court Fees Act, 1870 — Section 7(5)
High Courts17 Oct 1921
Madura Devasthanam and Others Vs Samia Pillai alias, Muthuswami Pillai and Others
Madras High Court · AIR 1922 Mad 406 : (1922) 42 MLJ 1
High Courts13 Oct 1921
K.M.P.R.N.M. Firm Vs P.T. Theperumal Chetty
Madras High Court · (1922) ILR (Mad) 180
High Courts13 Oct 1921
Talikonda Lakshminarasimham Vs Talikonda Venkataratnayamma
Madras High Court · AIR 1921 Mad 645 : 70 Ind. Cas. 642
High Courts13 Oct 1921
K.M.P.R.N.M. Firm merchants carrying on business Vs P. Theperumal Chetty a Merchant carrying on business
Madras High Court · AIR 1922 Mad 314 : 67 Ind. Cas. 905 : (1921) 14 LW 660 : (1922) 42 MLJ 236
Contract Act, 1872 — Section 62
High Courts13 Oct 1921
P. Rama Pattar Vs A. Viswanatha Patter, Lakshmi alias Ammu Ammal, V. Anantarama Patter and Parameswaran, minor by guardian
Madras High Court · AIR 1922 Mad 23 : (1922) ILR (Mad) 345 : (1922) 15 LW 130 : (1921) 41 MLJ 567
Contract Act, 1872 — Section 25
High Courts13 Oct 1921
Inaganti Venkatarama Row Vs U.R.R.D.K. Venkatalingama Nayanim Bahadur Varu
Madras High Court · AIR 1922 Mad 49 : (1922) 15 LW 72 : (1922) 42 MLJ 43
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts11 Oct 1921
Kunnummalthamasikum Nanthoth Ryru Nambiar Vs Kappalli Kanara Kurup
Madras High Court · (1922) 16 LW 930 : (1922) 42 MLJ 350
High Courts11 Oct 1921
Mummadi Venkatiah Vs Boganatham Venkata Subbiah
Madras High Court · AIR 1922 Mad 65 : (1922) 16 LW 198 : (1922) 42 MLJ 51
High Courts07 Oct 1921
M.V.K.T.S.R. Seethalakshmi Ammal by her Authorised Agent T.A. Narayana Sastrial Vs Co-Operative Distrubutive Society Ltd. and Others
Madras High Court · AIR 1921 Mad 594 : 70 Ind. Cas. 636 : (1922) 15 LW 205
High Courts06 Oct 1921
T.S. Mahammad Hussain Saheb Bahadur and Another Vs Mahammad Abdul Rahim Beg Sahib and Others
Madras High Court · 67 Ind. Cas. 492 : (1922) 15 LW 241 : (1922) 42 MLJ 272
High Courts29 Sept 1921
In Re: Ramaswami Tevan
Madras High Court · 69 Ind. Cas. 380 : (1921) 14 LW 588