High Courts15 Nov 1921
Balarama Naidu and Others Vs Sangan Naidu and Others
Madras High Court · (1922) ILR (Mad) 280
COURT ARCHIVE
Madras High Court judgments, 1921
317 judgments · page 4 of 16
High Courts15 Nov 1921
Pitta Balaramanaidu and Others Vs Pitta Sangannaidu and Others
Madras High Court · (1922) 42 MLJ 184
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(2)
High Courts15 Nov 1921
Krishna Pattar and Another Vs Lakshmi alias Ammu Ammal and Others
Madras High Court · AIR 1922 Mad 57 : (1922) ILR (Mad) 415 : 66 Ind. Cas. 858 : (1922) 16 LW 886 : (1922) 42 MLJ 119
Limitation Act, 1963 — Section 10
High Courts15 Nov 1921
In Re: Komaran and Govindaswamy
Madras High Court · (1922) ILR (Mad) 215 : 66 Ind. Cas. 520 : (1922) 15 LW 207 : (1922) 42 MLJ 21
General Clauses Act, 1897 — Section 23
High Courts11 Nov 1921
Irulappan Servai Vs Veerappan alias Kaluvandan Servai and Others
Madras High Court · AIR 1921 Mad 637 : (1922) 15 LW 99 : (1922) 42 MLJ 113
Madras Estates Land Act, 1908 — Section 146
High Courts04 Nov 1921
In Re: Ponniah Tirumali Vandaya Thevar and Others
Madras High Court · 65 Ind. Cas. 993
High Courts04 Nov 1921
P. Rama Patter Vs Viswanatha Patter and Others
Madras High Court · 66 Ind. Cas. 155
High Courts04 Nov 1921
Adaikkan and Others Vs Mallakaruppan and Another
Madras High Court · AIR 1922 Mad 188 : 65 Ind. Cas. 853 : (1922) 15 LW 62
High Courts04 Nov 1921
In Re: Ponniah Thirumali Vandaya Thevar and Others
Madras High Court · (1922) 16 LW 460 : (1922) 42 MLJ 49
Penal Code, 1860 (IPC) — Section 147, 148, 323
High Courts03 Nov 1921
Arunachalam Chettiar Vs B. Raja Rajeswara Setupati alias Muthuramalinga Setupati Avergal
Madras High Court · 71 Ind. Cas. 257
High Courts03 Nov 1921
The Official Receiver of Tanjore Vs M.R. Venkatarama Iyer
Madras High Court · 68 Ind. Cas. 512
High Courts03 Nov 1921
Al. Ar. Rm. Arunachalara Chettiar Vs B. Rajaeswara Sethupathi alias Muthuramalinga Sethupathi Avergal
Madras High Court · (1922) 15 LW 63 : (1922) 42 MLJ 74
Trusts Act, 1882 — Section 95
High Courts03 Nov 1921
The Official Receiver of Tanjore Vs M.R. Venkatrama Iyer
Madras High Court · AIR 1922 Mad 31 : (1922) 15 LW 37 : (1922) 42 MLJ 361
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts02 Nov 1921
Omayurupagam Mutt (through its Atheena Karthar Umamaheswarar Sivachariar Vs Sivasooria Thevan and Others
Madras High Court · AIR 1922 Mad 407 : (1922) 16 LW 475 : (1922) 42 MLJ 144
Registration Act, 1908 — Section 49
High Courts31 Oct 1921
P. Ellapa Naidu and Another Vs Boologachary and Others
Madras High Court · AIR 1922 Mad 97 : (1922) 16 LW 531 : (1922) 42 MLJ 359
Specific Relief Act, 1877 — Section 42
High Courts28 Oct 1921
A.B. Mahammad Vs Emperor
Madras High Court · AIR 1922 Mad 54 : 65 Ind. Cas. 423
High Courts28 Oct 1921
In Re: A.B. Mahammad
Madras High Court · (1922) 42 MLJ 72
Criminal Procedure Code, 1898 (CrPC) — Section 470, 471
High Courts27 Oct 1921
Mahomed Hussain Sahib and Others Vs Pachayappa Chetty
Madras High Court · (1921) 14 LW 678 : (1922) 42 MLJ 147
Criminal Procedure Code, 1898 (CrPC) — Section 145(4)
High Courts26 Oct 1921
Subbaraya Pillai and Another Vs C.D. Devasahayam Pillai and Another
Madras High Court · 100 Ind. Cas. 344
High Courts25 Oct 1921
Linga Munisami Reddy Vs P.S. Koindasami Naicken and Others
Madras High Court · 70 Ind. Cas. 317 : (1922) 15 LW 294