High Courts01 Dec 1921
Annamalai Chetty Vs Muthiah Chetty and Others
Madras High Court · AIR 1922 Mad 210 : 70 Ind. Cas. 590
COURT ARCHIVE
Madras High Court judgments, 1921
317 judgments · page 3 of 16
High Courts01 Dec 1921
Bezwada Sunderarama Reddi and Others Vs Enuga Raghava Reddi and Others
Madras High Court · AIR 1922 Mad 96 : (1922) 16 LW 355 : (1922) 42 MLJ 315
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts30 Nov 1921
Koralla Buch Lingam Vs Koralla Satyanarayanamurthi and Another
Madras High Court · 65 Ind. Cas. 710 : (1922) 15 LW 301
High Courts30 Nov 1921
Tadibulli Tammireddi and Another Vs Tadibulli Gangireddi
Madras High Court · (1921) 11 MAD CK 0009
High Courts29 Nov 1921
Muhammad Jehangir Sahib Vs Kajee Mohamad Oli Ahmad Sahib and Others
Madras High Court · 66 Ind. Cas. 237
High Courts29 Nov 1921
ParVathi Ammal Vs Elayaperumal Konar
Madras High Court · AIR 1922 Mad 70 : 66 Ind. Cas. 216 : (1922) 16 LW 445
High Courts29 Nov 1921
Gujju Nagamma Vs The Secretary of State for India in Council and Others
Madras High Court · AIR 1922 Mad 106 : 66 Ind. Cas. 356 : (1922) 16 LW 295 : (1922) 42 MLJ 318
High Courts25 Nov 1921
Arulananda Muthu and Another Vs Ponnuswami alias Thambaya swami Maniyagar and Others
Madras High Court · AIR 1922 Mad 1 : 66 Ind. Cas. 265 : (1922) 15 LW 237 : (1922) 42 MLJ 129
Majority Act, 1875 — Section 3
High Courts23 Nov 1921
Karuppa Goundan Vs Mudali Goundan and Others
Madras High Court · AIR 1921 Mad 681 : 67 Ind. Cas. 397
High Courts23 Nov 1921
Pothari Illath Madhavan Nair Vs Chalikadavath Pakkissan Thotiyil Abdur Rahiman and Others
Madras High Court · AIR 1922 Mad 404 : 77 Ind. Cas. 917
High Courts23 Nov 1921
Doraiappa Iyer alias Krishnaswamy Iyer Vs The Official Assignee of Madras and Others
Madras High Court · AIR 1921 Mad 456 : 65 Ind. Cas. 244 : (1922) 15 LW 368 : (1922) 42 MLJ 141
High Courts23 Nov 1921
Karuppan Goundan Vs Mudali Goundan and Others
Madras High Court · (1922) 43 MLJ 36
High Courts22 Nov 1921
Perianayagi Ammal Vs A. Ratnavelu Mudaliar and Another
Madras High Court · AIR 1924 Mad 316
Succession Act, 1865 — Section 125, 126, 127
High Courts22 Nov 1921
Venkatachalapathi Aiyar Vs China Muna Chakrapani Aiyar
Madras High Court · AIR 1922 Mad 83 : 66 Ind. Cas. 844 : (1922) 15 LW 279 : (1922) 42 MLJ 258
High Courts22 Nov 1921
Raja Rao Vs Ananthanarayanan Chetty and Others
Madras High Court · AIR 1922 Mad 228 : 67 Ind. Cas. 369 : (1922) 15 LW 303 : (1922) 42 MLJ 308
Civil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts19 Nov 1921
Venkatarama Aiyar Vs Aiyasami Aiyar and Others
Madras High Court · (1922) 16 LW 552 : (1922) 43 MLJ 340
Transfer of Property Act, 1882 — Section 126, 31
High Courts17 Nov 1921
Sitalakshmi Ammal and Others Vs Krishnaswamy Iyer
Madras High Court · AIR 1922 Mad 70(1) : 65 Ind. Cas. 797 : (1922) 16 LW 587
High Courts16 Nov 1921
Umayyathantagatu Puthen Veetil Kunhi Kadir Vs Emperor
Madras High Court · 65 Ind. Cas. 859
High Courts16 Nov 1921
Gattineni Peda Gopayya and Others Vs The Deputy Collector of Tenali
Madras High Court · AIR 1922 Mad 100 : (1922) ILR (Mad) 421 : 67 Ind. Cas. 146 : (1922) 15 LW 366 : (1922) 42 MLJ 298
High Courts16 Nov 1921
In Re: Umayyathantagath Puthen Veetil Kunhi Kadir
Madras High Court · AIR 1922 Mad 126 : (1922) 15 LW 311 : (1922) 42 MLJ 108
Criminal Procedure Code, 1898 (CrPC) — Section 196Penal Code, 1860 (IPC) — Section 121, 121A