High Courts14 Dec 1921
Subbe Goundan and Another Vs Krishnamachari and Others
Madras High Court · AIR 1922 Mad 112 : (1922) ILR (Mad) 449 : (1922) 15 LW 537 : (1922) 42 MLJ 372
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
COURT ARCHIVE
Madras High Court judgments, 1921
317 judgments · page 2 of 16
High Courts14 Dec 1921
Subba Goundan and Another Vs Krishnamachari and Others
Madras High Court · (1922) ILR (Mad) 449
High Courts13 Dec 1921
Sistla Subbayya Vs Pata Pitchanna alias Pithayya
Madras High Court · AIR 1923 Mad 28 : (1922) 43 MLJ 64
High Courts12 Dec 1921
Kunjammal and Others Vs Rathnam Pillai
Madras High Court · AIR 1922 Mad 5 : 66 Ind. Cas. 11
High Courts12 Dec 1921
Kunjammal and Others Vs Rathinam Pilial
Madras High Court · (1922) ILR (Mad) 633 : (1922) 15 LW 266 : (1922) 42 MLJ 417
Easements Act, 1882 — Section 15
High Courts12 Dec 1921
Kunjammal and Others Vs Rathinam Pillai
Madras High Court · (1922) ILR (Mad) 633
High Courts09 Dec 1921
Matamulla Manikoth Pattan Chandu Vs Kuttiyil Rayiru and Others
Madras High Court · AIR 1922 Mad 2 : 66 Ind. Cas. 396 : (1922) 15 LW 264 : (1922) 42 MLJ 280
High Courts09 Dec 1921
Varada Ramaswami and Others Vs Vumma Venkataratnam
Madras High Court · AIR 1922 Mad 99 : 67 Ind. Cas. 546 : (1922) 15 LW 421 : (1922) 42 MLJ 473
Civil Procedure Code, 1908 (CPC) — Section 144, 73
High Courts07 Dec 1921
S.R.M.S.T.R.M. Ramaswami Chettiar through his authorizes Agent Kuppan Ayyangar Vs T.S. Ramaswami Iyengar, Official Receiver, Madura and Another
Madras High Court · AIR 1922 Mad 147 : 65 Ind. Cas. 394
High Courts07 Dec 1921
Thina Shanmuga Moopanar Vs Mona Chuna Nana Subbayya Moopanar and Another
Madras High Court · AIR 1922 Mad 317 : (1922) 15 LW 283 : (1922) 42 MLJ 133
Transfer of Property Act, 1882 — Section 91
High Courts07 Dec 1921
S.R.M.S.T.R.M. Ramaswami Chettiar through his authorised agent Kuppan Ayyangar Vs T.S. Ramaswami Aiyangar, Official Receiver and Another
Madras High Court · (1922) ILR (Mad) 434 : (1922) 15 LW 273 : (1922) 42 MLJ 185
Presidency Towns Insolvency Act, 1909 — Section 7
High Courts07 Dec 1921
Kandaswami Reddi and Others Vs Suppammal and Another
Madras High Court · AIR 1922 Mad 104 : (1922) ILR (Mad) 443 : (1922) 15 LW 325 : (1922) 42 MLJ 268
Limitation Act, 1908 — Section 19
High Courts07 Dec 1921
Kandasami Reddi and Others Vs Suppammal and Another
Madras High Court · (1922) ILR (Mad) 443
High Courts06 Dec 1921
Dakoju Subbarayadu Vs Musti Ramadasu
Madras High Court · (1922) ILR (Mad) 872 : (1922) 15 LW 309 : (1922) 42 MLJ 301
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts05 Dec 1921
Chanduru Punnayyah and Others Vs Ragam Viranna and Another
Madras High Court · (1922) ILR (Mad) 425 : (1922) 15 LW 427 : (1922) 42 MLJ 429
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts05 Dec 1921
Nallaka Venkataswami and Others Vs Rugumviranna and Another
Madras High Court · (1922) ILR (Mad) 429 : 65 Ind. Cas. 964
High Courts05 Dec 1921
Chunduru Ponniyya and Others Vs Rajam Viranna and Others
Madras High Court · AIR 1922 Mad 273 : 70 Ind. Cas. 668
High Courts05 Dec 1921
Nallaka Venkataswami and Others Vs Rugam Viranna and Another
Madras High Court · AIR 1922 Mad 135 : (1922) 15 LW 373 : (1922) 42 MLJ 333
Guardians and Wards Act, 1890 — Section 31
High Courts02 Dec 1921
In Re: Ponnuswami Thevar and Another
Madras High Court · (1922) 15 LW 199 : (1922) 42 MLJ 139
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 161