High Courts11 May 1921
Achammal Vs Narayanaswami Naicken (dead) and Others
Madras High Court · AIR 1921 Mad 619 : (1921) 14 LW 532 : (1921) 41 MLJ 429
COURT ARCHIVE
Madras High Court judgments, 1921
317 judgments · page 9 of 16
High Courts10 May 1921
Malli Chettiar Vs Veeranna Tevan and Others
Madras High Court · AIR 1921 Mad 378 : (1921) 41 MLJ 470
Contract Act, 1872 — Section 74
High Courts10 May 1921
Arthur Malcolm Lloyd Vs Kathleen Lloyd
Madras High Court · AIR 1921 Mad 230 : (1922) ILR (Mad) 989 : (1921) 14 LW 196 : (1921) 41 MLJ 269
Divorce Act, 1869 — Section 37
High Courts10 May 1921
Subraminia Mudali Vs Meenakshi Ammal and Another
Madras High Court · AIR 1922 Mad 392 : (1922) 43 MLJ 194
High Courts10 May 1921
Ullattuthedi Choyi Vs The Secretary of State for India in Council
Madras High Court · AIR 1921 Mad 409 : (1921) 14 LW 386 : (1921) 41 MLJ 494
Crown Grants Act, 1895 — Section 3
High Courts09 May 1921
Ramasami Aiyangar Vs Narayana Aiyangar and Others
Madras High Court · AIR 1922 Mad 327 : (1921) 14 LW 498 : (1922) 42 MLJ 94
High Courts09 May 1921
The Secretary of State for India in Council Vs Syed Ahmad Badsha Sahib Bahadur
Madras High Court · AIR 1921 Mad 248 : 67 Ind. Cas. 971 : (1921) 14 LW 188 : (1921) 41 MLJ 278
High Courts09 May 1921
T.V. Tuljaram Row Vs T.A. Ramachandra Row
Madras High Court · AIR 1921 Mad 484 : (1921) 14 LW 515 : (1921) 41 MLJ 465
High Courts04 May 1921
Rajah Muthu Krishna Yachendra Bahadur Vs W.H. Nurse
Madras High Court · (1921) ILR (Mad) 978
High Courts04 May 1921
Rajah V. Muthu Krishna Yachendra Bahadur Vs W.H. Nurse
Madras High Court · AIR 1921 Mad 320 : (1921) 14 LW 154 : (1921) 41 MLJ 213
Probate and Administration Act, 1881 — Section 83
High Courts03 May 1921
Pingali Venkataramana Reddi by his authorised agent Brahmanda Narasimha Rau Vs Kotigari M. Rangiah Chetti and Others
Madras High Court · AIR 1922 Mad 249 : (1921) 41 MLJ 399
Transfer of Property Act, 1882 — Section 101
High Courts02 May 1921
Arunachalam Chetty and Another Vs Periasami Servai and Others
Madras High Court · AIR 1921 Mad 163 : (1921) ILR (Mad) 902 : (1921) 14 LW 645 : (1921) 41 MLJ 252
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts28 Apr 1921
Tadepalli Subba Rao Garu and Others Vs Sri Balusu Buchi Sarvarayudu and Others
Madras High Court · (1924) ILR (Mad) 7
Transfer of Property Act, 1882 — Section 88, 91
High Courts28 Apr 1921
Anakkaran Puthiyavallapal Mussan Haji Vs Thiyan Thavara Koran and Others
Madras High Court · AIR 1921 Mad 708 : 65 Ind. Cas. 979
High Courts28 Apr 1921
Anakkaran Puthiavalappi Mussan Haji Vs Thiyan Thavara Koran and Others
Madras High Court · (1921) 14 LW 387 : (1921) 41 MLJ 392
High Courts26 Apr 1921
Subbayyar and Another Vs The Firm of K.M. Subbarayalua Iyer and son, Madura, by managing partner K.M.S.R. Kuppuswami Iyer
Madras High Court · AIR 1921 Mad 474 : (1921) 41 MLJ 541
Evidence Act, 1872 — Section 92
High Courts26 Apr 1921
Kodali Kristnayya and Others Vs Kodali Guravayya and Others
Madras High Court · AIR 1921 Mad 443 : (1921) 41 MLJ 503
High Courts22 Apr 1921
Thacharakavil Manavikraman Tirumalpad Raja Avergal Vs Noor Mahomed Sait
Madras High Court · AIR 1922 Mad 349 : 66 Ind. Cas. 48 : (1921) 14 LW 308 : (1921) 41 MLJ 265
Transfer of Property Act, 1882 — Section 106, 111
High Courts21 Apr 1921
M. Naga Rajah Vs Deva Raja Karnanthaya Bellala
Madras High Court · (1922) ILR (Mad) 62 : 67 Ind. Cas. 84 : (1921) 14 LW 310 : (1921) 41 MLJ 340
High Courts20 Apr 1921
Jagna Sanyasiah and Others Vs Mycherla Peda Atchanna Naidu and Others
Madras High Court · 70 Ind. Cas. 759