High Courts09 Apr 1921
Yeditha Bhupatiraju and Another Vs Bhavaraju Venkataratnam and Others
Madras High Court · (1921) 41 MLJ 512
Madras Estates Land Act, 1908 — Section 189
COURT ARCHIVE
Madras High Court judgments, 1921
317 judgments · page 11 of 16
High Courts08 Apr 1921
Honourable the Rajah of Ramnad (through his authorised Dewan Rao Sahib S. Thirumalai Ayyangar) Vs Gnanamuthu Bothagar
Madras High Court · AIR 1921 Mad 386 : (1921) 41 MLJ 495
Madras Estates Land Act, 1908 — Section 13(3)
High Courts06 Apr 1921
P.M.A.R.M. Muthiah Chettiar Vs Lodd Govinda Doss Krishna Doss Varu and Another
Madras High Court · AIR 1921 Mad 599 : (1921) ILR (Mad) 919 : (1921) 14 LW 287 : (1921) 41 MLJ 316
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts06 Apr 1921
Thanneru Gangayya Vs Bommadevara Subbamma and Others
Madras High Court · AIR 1921 Mad 172(1) : (1921) 14 LW 344 : (1921) 41 MLJ 305
Evidence Act, 1872 — Section 68
High Courts06 Apr 1921
Nallasiva Mudaliar and Another Vs Ravan Bibi and Others
Madras High Court · AIR 1921 Mad 383 : 70 Ind. Cas. 389 : (1921) 14 LW 327
High Courts04 Apr 1921
Vaidyanathaswamy Iyer Vs Natesa Malavarayan and Others
Madras High Court · AIR 1921 Mad 452 : (1921) 14 LW 416 : (1921) 41 MLJ 310
Evidence Act, 1872 — Section 90
High Courts01 Apr 1921
Mukkil Maruthur Sankara Menon and Others Vs Mukkil Maruthur Gopala Menon and Others
Madras High Court · 65 Ind. Cas. 805
High Courts01 Apr 1921
Pothi Kandiyil Vattoli Kalandar and Another Vs Keloth Vattoli Puthooram Kalandar and Others
Madras High Court · (1921) 14 LW 702 : (1921) 41 MLJ 437
High Courts01 Apr 1921
In Re: Vemureddi Babureddi In Re: F.T. Ward, Pleader for Vemureddi Babureddi
Madras High Court · AIR 1921 Mad 424 : (1921) 13 LW 702 : (1921) 41 MLJ 158
Criminal Procedure Code, 1898 (CrPC) — Section 435Government of India Act, 1915 — Section 107
High Courts31 Mar 1921
Elumalai Chetty and Jagannadha Chetty Vs P. Balakrishna Mudaliar
Madras High Court · AIR 1922 Mad 344 : (1921) ILR (Mad) 965 : 66 Ind. Cas. 168 : (1921) 14 LW 379 : (1921) 41 MLJ 297
Transfer of Property Act, 1882 — Section 54
High Courts30 Mar 1921
T.A. Sesha Iyer Vs S.N. Srinivasa Ayyar and Others
Madras High Court · AIR 1921 Mad 459 : (1921) 14 LW 559 : (1921) 41 MLJ 282
Transfer of Property Act, 1882 — Section 79
High Courts29 Mar 1921
Subramania Gurukkal Vs Ramakrishna Aiyar and Another
Madras High Court · AIR 1922 Mad 407(1) : 70 Ind. Cas. 160 : (1922) 15 LW 31
High Courts29 Mar 1921
S.T.M.R. Murugappa Chettiar and Another Vs Ponnuswami Pillai
Madras High Court · AIR 1921 Mad 405 : (1921) ILR (Mad) 828 : (1921) 13 LW 705 : (1921) 41 MLJ 304
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(4)
High Courts29 Mar 1921
Subramania Karayalam and Others Vs V.M. Sivasubramania Pillai and Others
Madras High Court · AIR 1921 Mad 233 : (1921) 14 LW 40 : (1921) 41 MLJ 175
High Courts29 Mar 1921
Muthoora Palliath Purakkot Paru alias Pathumma and Others Vs Muthoora Palliath Purakkot Raman Nambiar and Others
Madras High Court · AIR 1921 Mad 224 : (1921) ILR (Mad) 891
High Courts29 Mar 1921
Muthoora Palliath Purakkot Paru alias Pathumma and Others Vs Muthoora Palliath Purakkot Raman Nambiar, (Karanavan and Manager of the Tavazhi Tarwad) and Others
Madras High Court · (1921) ILR (Mad) 891 : (1921) 14 LW 257 : (1921) 41 MLJ 243
Transfer of Property Act, 1882 — Section 91
High Courts24 Mar 1921
Duvvury Ramamurthy Vs Pabbineedi Bulliraju
Madras High Court · AIR 1921 Mad 686 : 68 Ind. Cas. 907 : (1921) 14 LW 500 : (1921) 41 MLJ 431
Madras Estates Land Act, 1908 — Section 3(3)
High Courts24 Mar 1921
T.L. Rangiah Chetty Vs T. Govindasami Chetty and Others
Madras High Court · AIR 1922 Mad 179 : 71 Ind. Cas. 266 : (1922) 15 LW 160
High Courts23 Mar 1921
Alwar Ammal Vs Narayana Naick
Madras High Court · AIR 1921 Mad 328 : 70 Ind. Cas. 360 : (1921) 14 LW 706