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Judgment
3 paragraphs · 40 words
Ramesam, J.—Following Assan Mahomed Sahibi v. Rahiman Sahib 55 Ind. Cas. 977 ) see also Tarapada Ghose v. Jagat Mohini Dasi 42
Ind. Cas. 751 I hold that the Subordinate Judge is right.
2.
The petition is dismissed with costs.