High Courts14 Feb 1921
Ramasami Iyengar Vs M.V. Kuppusami Iyer and Others
Madras High Court · AIR 1921 Mad 514 : 66 Ind. Cas. 554 : (1921) 14 LW 99
COURT ARCHIVE
Madras High Court judgments, 1921
317 judgments · page 14 of 16
High Courts14 Feb 1921
Vairavan Chettiar Represented by Ramasami Chettiar Vs Srinivasachariar
Madras High Court · (1921) ILR (Mad) 499
Succession Certificate Act, 1889 — Section 4
High Courts14 Feb 1921
Viravan Chettiar, represented by Ramasami Chettiar Vs Srinivasachariar
Madras High Court · AIR 1921 Mad 168 : (1921) 40 MLJ 481
Succession Certificate Act, 1889 — Section 4
High Courts14 Feb 1921
The Chief Commissioner of Income Tax Vs The Eastern Extension Australasia and China Telegraph Company Limited
Madras High Court · AIR 1921 Mad 298 : (1921) ILR (Mad) 489 : (1921) 40 MLJ 560
Income Tax Act, 1961 — Section 43(2)(e)
High Courts14 Feb 1921
Sheik Mohidin Sahib Vs Ramaswami Chetti
Madras High Court · AIR 1921 Mad 271 : (1921) 14 LW 394 : (1921) 41 MLJ 276
High Courts11 Feb 1921
Ramakrishna Pillai Vs S.A. Balakrishna Aiyar and Another
Madras High Court · AIR 1921 Mad 666 : (1921) 13 LW 541 : (1921) 41 MLJ 60
High Courts10 Feb 1921
The Public Prosecutor Vs Paramandi
Madras High Court · (1921) ILR (Mad) 443 : (1921) 13 LW 377
High Courts10 Feb 1921
Arumugam Pillai by mother and guardian Gomathi Ammal Vs N.P.R.M.V.R.M. Alagappa Chettiar
Madras High Court · AIR 1921 Mad 477 : (1921) 14 LW 331 : (1921) 41 MLJ 160
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14Guardians and Wards Act, 1890 — Section 29
High Courts10 Feb 1921
Sri Gadadhara Das Bavaji Mahant of Balaji Mutt Vs Suryanarayana Patnaik and Others
Madras High Court · (1921) 14 LW 453 : (1921) 41 MLJ 97
Madras Estates Land Act, 1908 — Section 6(1)
High Courts10 Feb 1921
Sri Gadadhara Das Bavaji, Mahant of Balaji Mutt Vs Suryanarayana Patnaik and Others
Madras High Court · AIR 1921 Mad 547 : (1921) ILR (Mad) 677
High Courts10 Feb 1921
Paramandi Vs Emperor The Public Prosecutor Vs Paramandi
Madras High Court · 61 Ind. Cas. 524
High Courts04 Feb 1921
Kancherla Kanakayya Vs Mulpuru Kotayya and Others
Madras High Court · AIR 1921 Mad 587 : (1921) 13 LW 637 : (1921) 41 MLJ 75
High Courts04 Feb 1921
Doorvas Seshadri Aiyar and Others Vs Govindaswami Pillai and Others
Madras High Court · AIR 1921 Mad 315 : (1921) 13 LW 529 : (1921) 40 MLJ 556
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts03 Feb 1921
Subraya Bhandary and Others Vs Janardhana Bhandary and Another
Madras High Court · AIR 1921 Mad 688 : (1921) 14 LW 534 : (1921) 41 MLJ 370
High Courts02 Feb 1921
Saranga Sesha Naidu Vs Periasami Odayar
Madras High Court · (1921) ILR (Mad) 951
High Courts02 Feb 1921
Narayanasamy Naicker and Another Vs Periasamy Odayar
Madras High Court · AIR 1921 Mad 272(1) : (1921) 14 LW 116 : (1921) 41 MLJ 163
Limitation Act, 1963 — Article 134, 141
High Courts01 Feb 1921
T. Kutti Thevan Vs Rayappa Goundan and Others
Madras High Court · AIR 1921 Mad 693 : 65 Ind. Cas. 961
High Courts28 Jan 1921
Sambasiva Pillai and Others Vs The Secretary of State for India in Council and Another
Madras High Court · AIR 1921 Mad 537 : (1921) 41 MLJ 109