High Courts03 Jan 2024
Sridhar Vs State
Madras High Court · (2024) 01 MAD CK 0016
Indian Penal Code, 1860 — Section 229A, 380, 457
COURT ARCHIVE
Madras High Court judgments, 2024
796 judgments · page 40 of 40
High Courts03 Jan 2024
Madhu Vs State
Madras High Court · (2024) 01 MAD CK 0015
Tamil Nadu Prohibition Act, 1937 — Section 4(1)(a), 4(1A)Indian Penal Code, 1860 — Section 229A
High Courts03 Jan 2024
Jeyanthinathan Vs State
Madras High Court · (2024) 01 MAD CK 0014
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B), 25Indian Penal Code, 1860 — Section 229A
High Courts02 Jan 2024
G.Ajith @ Kalugu Mandaiyan Vs State
Madras High Court · (2024) 01 MAD CK 0013
Indian Penal Code, 1860 — Section 229A, 352, 386, 506(2)Arms Act, 1959 — Section 27(2)
High Courts02 Jan 2024
P.Loges Boopathi And Others Vs Inspector Of Police
Madras High Court · (2024) 01 MAD CK 0012
Tamil Nadu Property (Prevention Of Damage And Loss) Act, 1992 — Section 3(i)
High Courts02 Jan 2024
Esakkimuthu @ Kuruvi Vs State
Madras High Court · (2024) 01 MAD CK 0011
Indian Penal Code, 1860 — Section 229A, 379
High Courts02 Jan 2024
Murugan @ Bombay Murugan Vs Inspector Of Police
Madras High Court · (2024) 01 MAD CK 0009
Indian Penal Code, 1860 — Section 114, 229A, 392, 397
High Courts02 Jan 2024
Kowse Azam Basha Vs State
Madras High Court · (2024) 01 MAD CK 0008
Indian Penal Code, 1860 — Section 229A
High Courts02 Jan 2024
Alamanda Sekar Vs State
Madras High Court · (2024) 01 MAD CK 0007
Indian Penal Code, 1860 — Section 229A
High Courts02 Jan 2024
Reegan Vs State
Madras High Court · (2024) 01 MAD CK 0006
Tamil Nadu Prohibition Act, 1937 — Section 4(1)(aaa), 4(1)(i), 4(1A)Indian Penal Code, 1860 — Section 229A
High Courts02 Jan 2024
R.Surya Vs State
Madras High Court · (2024) 01 MAD CK 0005
Indian Penal Code, 1860 — Section 229A, 294(b), 324, 506(ii), 307
High Courts02 Jan 2024
Lawrence @ Lara Vs State
Madras High Court · (2024) 01 MAD CK 0004
Indian Penal Code, 1860 — Section 147, 148, 149, 229A, 302, 341Code Of Criminal Procedure, 1973 — Section 446
High Courts02 Jan 2024
Pachai @ Ramamoorthy Vs State
Madras High Court · (2024) 01 MAD CK 0003
Indian Penal Code, 1860 — Section 147, 148, 229A, 294(b), 302, 307, 341
High Courts02 Jan 2024
Darshan Vs State
Madras High Court · (2024) 01 MAD CK 0002
Indian Penal Code, 1860 — Section 229A, 279, 308Motor Vehicles Act, 1988 — Section 177, 189
High Courts02 Jan 2024
Saravanan Vs State Of Tamil Nadu
Madras High Court · (2024) 01 MAD CK 0001
Indian Penal Code, 1860 — Section 229A, 354, 376, 511Code Of Criminal Procedure, 1973 — Section 164