High Courts09 Jan 2024
Rajesh Kumar Vs Inspector Of Police
Madras High Court · (2024) 01 MAD CK 0041
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(A)Indian Penal Code, 1860 — Section 229A
COURT ARCHIVE
Madras High Court judgments, 2024
796 judgments · page 38 of 40
High Courts09 Jan 2024
Mohamed Ibrahim Vs Inspector Of Police
Madras High Court · (2024) 01 MAD CK 0040
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(A)Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 77Indian Penal Code, 1860 — Section 229A
High Courts09 Jan 2024Allowed
Kalaiyar Vs Inspector Of Police
Madras High Court · (2024) 01 MAD CK 0039
Indian Penal Code, 1860 — Section 363Protection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts09 Jan 2024Allowed
Veeramani Vs Inspector Of Police
Madras High Court · (2024) 01 MAD CK 0038
Indian Penal Code, 1860 — Section 376(2)(1)
High Courts09 Jan 2024
Mansur Ali Vs State
Madras High Court · (2024) 01 MAD CK 0037
Indian Penal Code, 1860 — Section 229A, 363Protection Of Children From Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 164
High Courts08 Jan 2024
Sathish @ Satta Sikkal Vs Inspector Of Police
Madras High Court · (2024) 01 MAD CK 0062
Tamil Nadu Prohibition Act, 1937 — Section 4(1)(a), 4(1A)Indian Penal Code, 1860 — Section 229A
High Courts08 Jan 2024
Manibarath Vs Inspector Of Police
Madras High Court · (2024) 01 MAD CK 0061
Indian Penal Code, 1860 — Section 34, 120(B), 229A, 294(b), 307, 324, 326, 341, 447
High Courts08 Jan 2024
Rajeswari Vs Inspector Of Police
Madras High Court · (2024) 01 MAD CK 0060
Indian Penal Code, 1860 — Section 229A, 294(b), 306
High Courts08 Jan 2024
Malairaj And Others Vs Inspector Of Police
Madras High Court · (2024) 01 MAD CK 0059
Indian Penal Code, 1860 — Section 229A, 273, 328Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce Production, Supply And Distribution) Act, 2003 — Section 24(1)Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 77
High Courts08 Jan 2024
Sakthidasan Vs State
Madras High Court · (2024) 01 MAD CK 0058
Indian Penal Code, 1860 — Section 229A, 307, 366, 511Code Of Criminal Procedure, 1973 — Section 164
High Courts08 Jan 2024
Varun Kumar Vs State
Madras High Court · (2024) 01 MAD CK 0057
Indian Penal Code, 1860 — Section 34, 229A, 294(b), 323, 307, 341, 506(ii)
High Courts08 Jan 2024
A.P.Murugan Vs State
Madras High Court · (2024) 01 MAD CK 0056
Indian Penal Code, 1860 — Section 229A, 380
High Courts08 Jan 2024
Shekdawood And Others Vs State
Madras High Court · (2024) 01 MAD CK 0055
Indian Penal Code, 1860 — Section 229A, 272, 273, 328Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 77
High Courts08 Jan 2024
Murugan And Others Vs State
Madras High Court · (2024) 01 MAD CK 0054
Indian Penal Code, 1860 — Section 229A, 294(b), 307, 341
High Courts08 Jan 2024
T.Prasanth And Others Vs State
Madras High Court · (2024) 01 MAD CK 0053
Indian Penal Code, 1860 — Section 229A, 395, 397
High Courts08 Jan 2024
Veeramani Vs State
Madras High Court · (2024) 01 MAD CK 0052
Indian Penal Code, 1860 — Section 229A, 294(b), 324, 506(2)
High Courts08 Jan 2024
Arivuselvam Vs State
Madras High Court · (2024) 01 MAD CK 0051
Indian Penal Code, 1860 — Section 294(b), 307, 324
High Courts08 Jan 2024
Rohith Vs Inspector Of Police
Madras High Court · (2024) 01 MAD CK 0050
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B)Indian Penal Code, 1860 — Section 229A
High Courts08 Jan 2024
R.Sathishkumar Vs State
Madras High Court · (2024) 01 MAD CK 0049
Tamil Nadu Prohibition Act, 1937 — Section 4(1)(aa), 4(1A)(ii)Indian Penal Code, 1860 — Section 229A
High Courts08 Jan 2024
B.Kamalakannan Vs State
Madras High Court · (2024) 01 MAD CK 0048
Indian Penal Code, 1860 — Section 229A, 294(b), 302, 323