High Courts16 Apr 2024
Akash @ Manivasagam Vs State
Madras High Court · (2024) 04 MAD CK 0140
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(A)Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 77
COURT ARCHIVE
Madras High Court judgments, 2024
796 judgments · page 6 of 40
High Courts16 Apr 2024
Gowsh Basha Vs State
Madras High Court · (2024) 04 MAD CK 0139
Indian Penal Code, 1860 — Section 229A, 363, 366Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 5(1), 6Code Of Criminal Procedure, 1973 — Section 164
High Courts16 Apr 2024
Harishwaran Vs State
Madras High Court · (2024) 04 MAD CK 0138
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B)Indian Penal Code, 1860 — Section 229A
High Courts16 Apr 2024
Mohammed Farkhan Vs State
Madras High Court · (2024) 04 MAD CK 0136
Indian Penal Code, 1860 — Section 363, 366(A)Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 5(l), 6, 16(ii)(iii), 17
High Courts16 Apr 2024Disposed Of
Anees Khan Vs State
Madras High Court · (2024) 04 MAD CK 0135
Code Of Criminal Procedure, 1973 — Section 91, 160
High Courts16 Apr 2024
Rajan @ Rajesh @ Tamilselvan Vs State Of Tamil Nadu
Madras High Court · (2024) 04 MAD CK 0134
Indian Penal Code, 1860 — Section 34, 229A, 294(b), 341
High Courts16 Apr 2024
K.Boobathy Vs State
Madras High Court · (2024) 04 MAD CK 0133
Indian Penal Code, 1860 — Section 229A, 272, 273, 328Cigarettes And Other Tobacco Products (Prohibition Ofadvertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 20(1)Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 77
High Courts16 Apr 2024
Aathish Vs State
Madras High Court · (2024) 04 MAD CK 0132
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B), 25, 29(i)Indian Penal Code, 1860 — Section 229A
High Courts16 Apr 2024
Dhanalakshmi And Others Vs Sub Inspector Of Police And Others
Madras High Court · (2024) 04 MAD CK 0131
Indian Penal Code, 1860 — Section 171, 171(E)Code Of Criminal Procedure, 1973 — Section 195(1A)(1), 468
High Courts16 Apr 2024
Ravichandran Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0130
Indian Penal Code, 1860 — Section 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(1), 21(4), 21(4A)
High Courts16 Apr 2024
Chithiraikani Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0129
Code Of Criminal Procedure, 1973 — Section 174Indian Penal Code, 1860 — Section 306
High Courts16 Apr 2024
Thillai Chidambaram Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0128
Indian Penal Code, 1860 — Section 294(b), 302, 324, 307, 506(ii)
High Courts16 Apr 2024
Jesudoss Bernad Ratnam Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0127
Indian Penal Code, 1860 — Section 109, 294(b), 427, 506(ii)Tamil Nadu Property (Prevention Of Damage And Loss) Act, 1992 — Section 3
High Courts16 Apr 2024
Sekar Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0126
Tamil Nadu Rectified Spirit Rules, 2000 — Rule 5, 6, 8Tamil Nadu Prohibition Act, 1937 — Section 4(1)(aaa), 4(1A)Indian Penal Code, 1860 — Section 468, 471, 420
High Courts16 Apr 2024
Manikandan Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0125
Indian Penal Code, 1860 — Section 307
High Courts16 Apr 2024
Kumar Vs State
Madras High Court · (2024) 04 MAD CK 0123
Indian Penal Code, 1860 — Section 229A, 273, 328, 511Cigarettes And Other Tobacco Products (Prohibition Ofadvertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 24(1)
High Courts15 Apr 2024
Chermakani Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0124
Indian Penal Code, 1860 — Section 302
High Courts15 Apr 2024
Velu And Others Vs State
Madras High Court · (2024) 04 MAD CK 0122
Indian Penal Code, 1860 — Section 109, 294(b), 307, 324, 341, 450, 506(ii)
High Courts15 Apr 2024
K.Thirumalai Karthick Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0121