High Courts18 Apr 2024
Balan Vs State
Madras High Court · (2024) 04 MAD CK 0161
Indian Penal Code, 1860 — Section 229A, 326, 326(A), 448, 506(i)
COURT ARCHIVE
Madras High Court judgments, 2024
796 judgments · page 5 of 40
High Courts17 Apr 2024
Thirumurugan And Others Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0159
Indian Penal Code, 1860 — Section 294(b), 201, 302, 307, 353Arms Act, 1959 — Section 25(1a)Code Of Criminal Procedure, 1973 — Section 176(1A)(i)
High Courts17 Apr 2024
T.Linganathan Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0158
Indian Penal Code, 1860 — Section 294(b), 506(i) Tamil Nadu Property (Prevention Of Damage And Loss) Act, 1992 — Section 3(1)
High Courts17 Apr 2024
G.Karthik Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0157
Indian Penal Code, 1860 — Section 147, 148, 294(b), 302, 323, 342, 352, 354A, 506(2)Tamil Nadu Prohibition Of Harassment Of Women Act, 2002 — Section 4
High Courts17 Apr 2024
Raja Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0156
Indian Penal Code, 1860 — Section 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(4)
High Courts17 Apr 2024
Mappillai Chamy Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0155
Indian Penal Code, 1860 — Section 294(b), 506(i) Tamil Nadu Property (Prevention Of Damage And Loss) Act, 1992 — Section 3(1)
High Courts17 Apr 2024
Kumaresan Vs State
Madras High Court · (2024) 04 MAD CK 0154
Tamil Nadu Prohibition Act, 1937 — Section 4(1)(a), 4(1A)Indian Penal Code, 1860 — Section 229A
High Courts17 Apr 2024
Rudra Moorthi Vs State
Madras High Court · (2024) 04 MAD CK 0153
Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 5 (m)(n) 6, 9(m)(n) 10Code Of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 229A
High Courts17 Apr 2024
Kannan @ Kannan Arumugam Vs State
Madras High Court · (2024) 04 MAD CK 0152
Indian Penal Code, 1860 — Section 229A, 406, 420
High Courts17 Apr 2024
R.Lakshmipathy Vs State
Madras High Court · (2024) 04 MAD CK 0151
Indian Penal Code, 1860 — Section 229A, 294(b), 341, 392, 506(ii)
High Courts17 Apr 2024
Vijayan @ Viji Vs State
Madras High Court · (2024) 04 MAD CK 0150
Indian Penal Code, 1860 — Section 229A, 399
High Courts16 Apr 2024
Shafi Basha @ Sabari And Others Vs State
Madras High Court · (2024) 04 MAD CK 0149
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8 (c ), 20(b)(ii)(B), 29(1)Indian Penal Code, 1860 — Section 229A
High Courts16 Apr 2024
Nandhakumar Vs State
Madras High Court · (2024) 04 MAD CK 0148
Indian Penal Code, 1860 — Section 229A, 328
High Courts16 Apr 2024
Rajamani Vs State
Madras High Court · (2024) 04 MAD CK 0147
Tamil Nadu Prohibition Act, 1937 — Section 4(1)(a), 4(1A)Indian Penal Code, 1860 — Section 229A
High Courts16 Apr 2024
Thamim Ansari Vs State
Madras High Court · (2024) 04 MAD CK 0145
Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 5(l), 5(j)(ii), 5(n), 6Code Of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 229A
High Courts16 Apr 2024
Karthick Vs State
Madras High Court · (2024) 04 MAD CK 0144
Indian Penal Code, 1860 — Section 229A, 363, 366, 376(2)((n)Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 5(1), 6Prohibition Of Child Marriage Act, 2006 — Section 9
High Courts16 Apr 2024Dismissed
Secretary To Government And Others Vs I.Muthupandi And Others
Madras High Court · (2024) 04 MAD CK 0143
Indian Penal Code, 1860 — Section 302, 498A
High Courts16 Apr 2024
Mohammed Imran Vs State
Madras High Court · (2024) 04 MAD CK 0142
Tamil Nadu Prohibition Of Harassment Of Woman Act, 1998 — Section 354A, 354DIndian Penal Code, 1860 — Section 229A
High Courts16 Apr 2024
K.Manikandan @ Ayyappan Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0141
Indian Penal Code, 1860 — Section 229A, 284, 328