High Courts12 Apr 2024
K.Ajithkumar Vs State
Madras High Court · (2024) 04 MAD CK 0059
Indian Penal Code, 1860 — Section 229A, 366, 376(2)(n), 506(i)
COURT ARCHIVE
Madras High Court judgments, 2024
796 judgments · page 8 of 40
High Courts10 Apr 2024
Manimaran Vs State
Madras High Court · (2024) 04 MAD CK 0085
Indian Penal Code, 1860 — Section 229A, 272, 273, 328Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003 — Section 6(a), 24(1)Tamil Nadu Prohibition Of Smoking And Spitting Act, 2002 — Section 7, 9 (ii)
High Courts10 Apr 2024
Sudhakar Vs State
Madras High Court · (2024) 04 MAD CK 0066
Indian Penal Code, 1860 — Section 229A, 406, 420, 465, 468, 471, 473
High Courts10 Apr 2024
Vignesh Vs State
Madras High Court · (2024) 04 MAD CK 0065
Indian Penal Code, 1860 — Section 229A, 328Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 24(1)
High Courts10 Apr 2024
J.Mickel Raj Vs State
Madras High Court · (2024) 04 MAD CK 0064
Indian Penal Code, 1860 — Section 229A, 272, 273, 328Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 20(1)Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 77
High Courts10 Apr 2024Allowed
R.Ayappan Vs State
Madras High Court · (2024) 04 MAD CK 0063
Code Of Criminal Procedure, 1973 — Section 311
High Courts10 Apr 2024
M.Poovarasan Vs State
Madras High Court · (2024) 04 MAD CK 0062
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 22 (c ), 29(1), 37Indian Penal Code, 1860 — Section 229A
High Courts10 Apr 2024
Sarathkumar Vs State
Madras High Court · (2024) 04 MAD CK 0061
Code Of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 229A, 294(b), 376(2)(n), 417, 506(ii)
High Courts08 Apr 2024Dismissed
Thamilselvan Vs Deputy Superintendent Of Police And Others
Madras High Court · (2024) 04 MAD CK 0106
Code Of Criminal Procedure, 1973 — Section 174Indian Penal Code, 1860 — Section 147, 294(b), 302, 342Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(v)
High Courts08 Apr 2024
Divakaran Vs State
Madras High Court · (2024) 04 MAD CK 0104
Indian Penal Code, 1860 — Section 109, 201, 302, 341, 342, 364
High Courts08 Apr 2024
Selvakumar Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0103
Indian Penal Code, 1860 — Section 273, 328Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 5, 7(1), 24(1)
High Courts08 Apr 2024
Sridhar Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0101
Indian Penal Code, 1860 — Section 397
High Courts08 Apr 2024
Karthikeyan Vs Superintendent Of Police And Others
Madras High Court · (2024) 04 MAD CK 0100
High Courts08 Apr 2024
Anbalagan Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0077
Indian Penal Code, 1860 — Section 302
High Courts08 Apr 2024
K.Gowtham Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0076
Indian Penal Code, 1860 — Section 387, 395, 506(ii)
High Courts08 Apr 2024Disposed Of
Chinnamma Vs Superintendent Of Police And Others
Madras High Court · (2024) 04 MAD CK 0074
High Courts08 Apr 2024Disposed Of
Ponnusamy Vs District Collector And Others
Madras High Court · (2024) 04 MAD CK 0073
High Courts08 Apr 2024
Vijay Vs State
Madras High Court · (2024) 04 MAD CK 0072
Protection Of Children From Sexual Offences Act, 2012 — Section 5(l), 6, 7, 8Code Of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 229A
High Courts08 Apr 2024
Anburaj Vs State
Madras High Court · (2024) 04 MAD CK 0071
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20 (B)(ii)(C), 25, 29(1)Indian Penal Code, 1860 — Section 229A
High Courts08 Apr 2024
Harinath Vs State
Madras High Court · (2024) 04 MAD CK 0070
Indian Penal Code, 1860 — Section 229A, 406, 419, 420, 465, 468, 471Registration Act, 1908 — Section 77A