High Courts04 Apr 2024
Vijibose Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0053
Indian Penal Code, 1860 — Section 294(b), 323, 420, 506(1)
COURT ARCHIVE
Madras High Court judgments, 2024
796 judgments · page 10 of 40
High Courts04 Apr 2024
Deepak Vs State
Madras High Court · (2024) 04 MAD CK 0052
Code Of Criminal Procedure, 1973 — Section 174Indian Penal Code, 1860 — Section 306
High Courts04 Apr 2024Allowed/Disposed Of
C.Agilan Vs Deputy Superintendent Of Police And Others
Madras High Court · (2024) 04 MAD CK 0051
High Courts04 Apr 2024
Ashik @ Ashik Irfan Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0050
High Courts04 Apr 2024
Shanmugam @ Sambath Vs State
Madras High Court · (2024) 04 MAD CK 0043
Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 9(m), 10Indian Penal Code, 1860 — Section 229A
High Courts04 Apr 2024
Kannivel Vs State
Madras High Court · (2024) 04 MAD CK 0042
Prevention Of Corruption Act, 1988 — Section 7Indian Penal Code, 1860 — Section 229A
High Courts04 Apr 2024
Ayesha Tanveer Vs State
Madras High Court · (2024) 04 MAD CK 0041
Indian Penal Code, 1860 — Section 229A, 420, 465, 468, 471
High Courts04 Apr 2024
Mohammed Rasul Vs State
Madras High Court · (2024) 04 MAD CK 0040
Code Of Criminal Procedure, 1973 — Section 174Indian Penal Code, 1860 — Section 229A, 302
High Courts04 Apr 2024
Rathesh Kanna Vs State
Madras High Court · (2024) 04 MAD CK 0039
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(A)Indian Penal Code, 1860 — Section 34, 229AJuvenile Justice (Care And Protection Of Children) Act, 2015 — Section 77
High Courts03 Apr 2024Allowed/Disposed Of
A.Muthusamy Vs Azhagirisamy And Others
Madras High Court · (2024) 04 MAD CK 0091
Code Of Civil Procedure, 1908 — Section 151, Order 16 Rule 1, Order 16 Rule 26
High Courts03 Apr 2024
Mutharasan And Others Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0089
High Courts03 Apr 2024
Rajsantan And Others Vs Inspector Of Police And Others
Madras High Court · (2024) 04 MAD CK 0087
Indian Penal Code, 1860 — Section 406, 498(A)
High Courts03 Apr 2024
Gowtham And Others Vs State
Madras High Court · (2024) 04 MAD CK 0031
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B), 29(i)Indian Penal Code, 1860 — Section 229A
High Courts03 Apr 2024
Thangapandian Vs State
Madras High Court · (2024) 04 MAD CK 0030
Indian Penal Code, 1860 — Section 229A, 272, 273, 328Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 20(i)Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 77
High Courts03 Apr 2024
A.Shanmugavelu Vs State
Madras High Court · (2024) 04 MAD CK 0029
Indian Penal Code, 1860 — Section 229A, 406, 420
High Courts03 Apr 2024
Pon Karuppasami Vs State
Madras High Court · (2024) 04 MAD CK 0028
Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 24(1)Indian Penal Code, 1860 — Section 229A, 272, 273, 328
High Courts03 Apr 2024
M.Manogaran Vs State
Madras High Court · (2024) 04 MAD CK 0027
Indian Penal Code, 1860 — Section 229A, 406, 420
High Courts02 Apr 2024
Sek Ali Vs Sub Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0037
Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 24(1)Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 77
High Courts02 Apr 2024
Prabakaran Vs State
Madras High Court · (2024) 04 MAD CK 0036
Indian Penal Code, 1860 — Section 229A, 376(2)(n), 506(i)Information Technology Act, 2000 — Section 67(A)