High Courts02 Apr 2024
Balan And Others Vs State
Madras High Court · (2024) 04 MAD CK 0035
Indian Penal Code, 1860 — Section 229A, 294(b), 307, 323, 341
COURT ARCHIVE
Madras High Court judgments, 2024
796 judgments · page 11 of 40
High Courts02 Apr 2024
Dhilipan Vs State
Madras High Court · (2024) 04 MAD CK 0033
Indian Penal Code, 1860 — Section 147, 148, 229A, 341
High Courts02 Apr 2024
Susidharan Vs State
Madras High Court · (2024) 04 MAD CK 0032
Tamil Nadu Prohibition Act, 1937 — Section 4(1)(aaa), 4(1A)Indian Penal Code, 1860 — Section 229A
High Courts02 Apr 2024
Murugaraj Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0021
Tamil Nadu Prohibition Act, 1937 — Section 4(1)(a), 4(1)(i), 4(1A)
High Courts02 Apr 2024
Praveen Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0020
Indian Penal Code, 1860 — Section 363Protection Of Children From Sexual Offences Act, 2012 — Section 5(l) 5(n), 6(1)Code Of Criminal Procedure, 1973 — Section 164
High Courts02 Apr 2024
Nagaraj Vs State
Madras High Court · (2024) 04 MAD CK 0019
Code Of Criminal Procedure, 1973 — Section 174, 317Indian Penal Code, 1860 — Section 306
High Courts02 Apr 2024
Rema Vs State
Madras High Court · (2024) 04 MAD CK 0018
Arms Act, 1959 — Section 25(1A)Indian Penal Code, 1860 — Section 294(b), 307, 341, 352
High Courts02 Apr 2024
Paramsivan @ Suriya Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0017
Indian Penal Code, 1860 — Section 294(b), 341, 506(i)Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 11(1)(4), 12
High Courts01 Apr 2024Allowed
Mahendran Vs Sub Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0026
Indian Penal Code, 1860 — Section 147, 148, 229A, 294(b), 307, 323, 324
High Courts01 Apr 2024Allowed
Lakshmanan And Others Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0025
Indian Penal Code, 1860 — Section 229A, 294(b), 376, 406, 417, 506(i)Tamil Nadu Prohibition Of Harassment Of Woman Act, 1998 — Section 4
High Courts01 Apr 2024Allowed
Raja Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0024
Indian Penal Code, 1860 — Section 229A, 420
High Courts01 Apr 2024Allowed
Anand Vs Sub Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0023
Indian Penal Code, 1860 — Section 229A, 294(b), 323, 341, 506(ii)Tamil Nadu Prohibition Of Harassment Of Woman Act, 1998 — Section 4
High Courts01 Apr 2024Allowed
Palraj And Others Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0022
Indian Penal Code, 1860 — Section 229A, 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(1)
High Courts01 Apr 2024
Irusagoundan @ Irusappan Vs State
Madras High Court · (2024) 04 MAD CK 0016
Indian Penal Code, 1860 — Section 229A, 376, 448, 506(2)Information Technology Act, 2000 — Section 67
High Courts01 Apr 2024
Kalaimaran G Vs State
Madras High Court · (2024) 04 MAD CK 0015
Indian Penal Code, 1860 — Section 147, 148, 229A, 294(b), 307, 323, 324, 506(2)Arms Act, 1959 — Section 25(1A)
High Courts01 Apr 2024
D.Marikani Vs State
Madras High Court · (2024) 04 MAD CK 0014
Indian Penal Code, 1860 — Section 229A, 328Cigaratte And Other Tobacco Products Act, 2003 — Section 24(i)
High Courts01 Apr 2024Allowed
Arivazhagan Vs State And Others
Madras High Court · (2024) 04 MAD CK 0013
Code Of Criminal Procedure, 1973 — Section 107, 110, 117, 122(1)(b), 123(1)(b)Indian Penal Code, 1860 — Section 229A, 394, 397
High Courts01 Apr 2024
S.Ranjith Vs State
Madras High Court · (2024) 04 MAD CK 0012
Tamil Nadu Prohibition Act, 1937 — Section 4(1)(a), 4(1)(i), 4(1A)(ii)Indian Penal Code, 1860 — Section 229A, 328
High Courts01 Apr 2024
Anbu @ Anbazhagan Vs State
Madras High Court · (2024) 04 MAD CK 0011
Indian Penal Code, 1860 — Section 34, 229A, 294(b), 307
High Courts01 Apr 2024
Sundarraj Vs State
Madras High Court · (2024) 04 MAD CK 0010
Protection Of Children From Sexual Offences Act, 2012 — Section 11(iv), 12Indian Penal Code, 1860 — Section 229A, 506(i)