High Courts08 Apr 2024
Mohan @ Ondikuppam Mohan Vs State
Madras High Court · (2024) 04 MAD CK 0069
Indian Penal Code, 1860 — Section 229A, 294(b), 307, 324, 341
COURT ARCHIVE
Madras High Court judgments, 2024
796 judgments · page 9 of 40
High Courts08 Apr 2024
Jothinathan Vs State
Madras High Court · (2024) 04 MAD CK 0068
Indian Penal Code, 1860 — Section 229A, 406, 419, 420, 465, 468, 471Registration Act, 1908 — Section 77A
High Courts08 Apr 2024
Tamilselvan @ Tamilselvam Vs State
Madras High Court · (2024) 04 MAD CK 0067
Indian Penal Code, 1860 — Section 229A, 328Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 24(1)
High Courts08 Apr 2024
Ilamparithy Vs State
Madras High Court · (2024) 04 MAD CK 0058
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 77Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20 (B)(II)(A)Indian Penal Code, 1860 — Section 229A
High Courts08 Apr 2024
Sunil And Others Vs State
Madras High Court · (2024) 04 MAD CK 0057
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(A)Indian Penal Code, 1860 — Section 34, 229AJuvenile Justice (Care And Protection Of Children) Act, 2015 — Section 77
High Courts08 Apr 2024
Narendran And Others Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0056
Indian Penal Code, 1860 — Section 229A, 272, 273, 328Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 20(1)Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 77
High Courts05 Apr 2024
Saravanan And Others Vs State
Madras High Court · (2024) 04 MAD CK 0096
Indian Penal Code, 1860 — Section 229A, 399
High Courts05 Apr 2024
Devaraj And Others Vs State
Madras High Court · (2024) 04 MAD CK 0095
Indian Penal Code, 1860 — Section 229A
High Courts05 Apr 2024Dismissed/Disposed Of
M/s.Kanthimathi Enterprises Vs Surendrakumar Chordia & Sons
Madras High Court · (2024) 04 MAD CK 0094
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 482
High Courts05 Apr 2024
Jubin Baby And Others Vs State
Madras High Court · (2024) 04 MAD CK 0092
Indian Penal Code, 1860 — Section 229A, 340, 370, 374Rights Of Persons With Disabilities Act, 2016 — Section 89
High Courts05 Apr 2024
Thanga Eswaran Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0049
Indian Penal Code, 1860 — Section 302
High Courts05 Apr 2024
Naveen Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0048
Indian Penal Code, 1860 — Section 147, 148, 294(b), 323, 324, 427, 506(ii)Arms Act, 1959 — Section 25(1A)
High Courts05 Apr 2024
Ajithkumar Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0047
Indian Penal Code, 1860 — Section 147, 148, 294(b), 323, 324, 379, 386, 506(ii)
High Courts05 Apr 2024Allowed/Disposed Of
P.Ganesan Vs Deputy Superintendent Of Police And Others
Madras High Court · (2024) 04 MAD CK 0046
High Courts05 Apr 2024
Selvakumar And Others Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0045
Indian Penal Code, 1860 — Section 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(1)
High Courts05 Apr 2024
Sathish Kumar Vs Intelligence Officer
Madras High Court · (2024) 04 MAD CK 0044
High Courts05 Apr 2024
Rajakumari @Kumari Vs State
Madras High Court · (2024) 04 MAD CK 0038
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(c), 29(1)Indian Penal Code, 1860 — Section 229A
High Courts04 Apr 2024
Pradheep @ Pradeep Vs State
Madras High Court · (2024) 04 MAD CK 0055
Indian Penal Code, 1860 — Section 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(4)
High Courts04 Apr 2024
Kanthaiya Vs State
Madras High Court · (2024) 04 MAD CK 0054
Indian Penal Code, 1860 — Section 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(1), 21(4), 21(4A)