High Courts26 Apr 2024
Vijay Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0212
Code Of Criminal Procedure, 1973 — Section 174(3)Indian Penal Code, 1860 — Section 306
COURT ARCHIVE
Madras High Court judgments, 2024
796 judgments · page 2 of 40
High Courts26 Apr 2024
Yogeshwaran @ Akash Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0211
Code Of Criminal Procedure, 1973 — Section 174Indian Penal Code, 1860 — Section 306
High Courts26 Apr 2024
Srinivasan @ Prasath Vs Sub Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0210
Tamil Nadu Prohibition Act, 1937 &Mdash; Section — Section 4(1)(a), 4(1A)
High Courts26 Apr 2024
Sanmugasundaram @ Prabhu Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0209
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 22(c), 29(1)
High Courts26 Apr 2024
Athikesavan Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0208
Tamil Nadu Prohibition Act, 1937 — Section 4(1)(a), 4(1A)
High Courts26 Apr 2024Allowed
E.Kumar Vs Secretary To Government And Others
Madras High Court · (2024) 04 MAD CK 0207
High Courts25 Apr 2024
Madhiyazhagan Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0206
Tamil Nadu Prohibition Act, 1937 &Mdash; Section — Section 4(1)(a), 4(1A)
High Courts25 Apr 2024
Karthik @ Karthikeyan Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0205
Indian Penal Code, 1860 — Section 365, 376(i), 506(ii)
High Courts25 Apr 2024
Muthaiya Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0204
Indian Penal Code, 1860 — Section 302
High Courts25 Apr 2024
Kanagaraj And Others Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0203
Tamil Nadu Prohibition Act, 1937 — Section 4(1)(a), 4(1A)
High Courts25 Apr 2024
Palanisamy Vs State
Madras High Court · (2024) 04 MAD CK 0202
Indian Penal Code, 1860 — Section 147, 148, 294(b), 302
High Courts25 Apr 2024
Krishnaveni Vs State
Madras High Court · (2024) 04 MAD CK 0201
Indian Penal Code, 1860 — Section 229A, 273, 328Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 6, 24(1)Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 77
High Courts25 Apr 2024
V.Purusothaman Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0200
Indian Penal Code, 1860 — Section 229A, 294(b), 341, 392, 397, 506(ii)
High Courts25 Apr 2024
Tamilarasan Vs State
Madras High Court · (2024) 04 MAD CK 0199
Indian Penal Code, 1860 — Section 229A, 294(b), 307, 323, 341, 392, 506(ii)Tamil Nadu Property (Prevention Of Damage And Loss) Act, 1992 — Section 3(1)
High Courts25 Apr 2024
S.kaviraj Vs State
Madras High Court · (2024) 04 MAD CK 0198
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8 (c ), 20(b)(ii)(c )Indian Penal Code, 1860 — Section 229A
High Courts25 Apr 2024
Chandrasekar Vs State
Madras High Court · (2024) 04 MAD CK 0197
Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 3(b), 4(2), 5(m), 6Code Of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 229A
High Courts25 Apr 2024
M.Sabari @ Sabarirajan Vs State
Madras High Court · (2024) 04 MAD CK 0196
Indian Penal Code, 1860 — Section 229A, 394, 397
High Courts24 Apr 2024Dismissed
A.Sabitanand Saha (Sarzan) Vs State
Madras High Court · (2024) 04 MAD CK 0217
Indian Penal Code, 1860 — Section 419, 420, 447, 465, 467, 468, 471
High Courts24 Apr 2024
Anbu @ Anpazhagan Vs Inspector Of Police
Madras High Court · (2024) 04 MAD CK 0216
Indian Penal Code, 1860 — Section 34, 294(b), 302, 341, 342, 506(ii)Code Of Criminal Procedure, 1973 — Section 110
High Courts24 Apr 2024Allowed
Abdul Kupoor @ Abdul Kapoor Vs State
Madras High Court · (2024) 04 MAD CK 0215
Indian Penal Code, 1860 — Section 109, 120B, 408, 420, 465, 468, 477A